Mohd. Noor Hassan Abdul Gaffar ... vs The State Of Maharashtra
2018 Latest Caselaw 1267 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

CR. APPLICATION IN WRIT PETITION NO. 403 OF 2015
                        In
         CR. WRIT PETITION 3139 OF 2014

 The State Of Maharashtra                                  ....Applicant
             V/S
 Mohd, Noor Hasan Abdul Gaffar Shaikh @                 ....Respondent

Hasan Kanya

WITH CR. WRIT PETITION NO. 3139 OF 2014

Mohd. Noor Hassan Abdul Gaffar Shaikh @ ....Petitioner Hassan Kalia V/S The State Of Maharashtra ....Respondent

CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 17th October, 2018 P.C. :

Due to paucity of time the matter is adjourned for 19/12/2018. Ad-interim relief if any to continue till then.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1