Sbi Mutual Fund Trustee Co. Pvt. ... vs Satish Kumar Agarwal & Ors
2018 Latest Caselaw 1196 Bom

Citation : 2018 Latest Caselaw 1196 Bom
Judgement Date : 26 October, 2018

Bombay High Court

Sbi Mutual Fund Trustee Co. Pvt. ... vs Satish Kumar Agarwal & Ors on 26 October, 2018

Bench: K.R. Sriram

rsk                                      1                             25-COMS-6-98.doc


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION

                          COMMERCIAL SUIT NO.6 OF 1998


SBI Mutual Fund Trustee Co. Pvt. Ltd. & Anr.             ... Plaintiffs

V/s.

Satish Kumar Agarwal & Ors.                              ...  Defendants

                                    -----
Ms. Ankita Singhania i/b Bachubhai Munim & co for the Plaintiffs.
None for the Defendants.

                                        CORAM : K. R. SHRIRAM, J.

                                        DATE     : 26th OCTOBER, 2018.

P.C.:
.           Ms.Singhania for plaintiffs seeks leave to withdraw the suit. The Suit

is dismissed as withdrawn. Refund of Court Fees in accordance with Rules.

(K.R.SHRIRAM, J.)

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