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New India Assurance Company Ltd., ... vs Lanka Sheshu Charlu & Others
2018 Latest Caselaw 1250 Bom

Citation : 2018 Latest Caselaw 1250 Bom
Judgement Date : 19 November, 2018

Bombay High Court
New India Assurance Company Ltd., ... vs Lanka Sheshu Charlu & Others on 19 November, 2018
Bench: A. D. Upadhye
      fa63.07.odt                                                   1

                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                NAGPUR BENCH, NAGPUR
                                            FIRST APPEAL NO. 63/2007
             New India Assurance Company Ltd., through its Divisional Manager, Nagpur.
                                              Vs.   
                                 Lanka Sheshu Charlu and others.
                                              With
                                            FIRST APPEAL NO. 62/2007
             New India Assurance Company Ltd., through its Divisional Manager, Nagpur.
                                              Vs.   
                     Smt. Chandrakala wd/o Surendra Dongarwar and others. 

       ---------------------------------------------------------------------------------------------------------------------------------
      Office Notes, Office Memoramda of Coram,
      appearances, Court's orders of directions                                     Court's or Judge's orders.
      and Registrar's Orders.
      ---------------------------------------------------------------------------------------------------------------------------------
                             Shri A.J. Pophaly, Advocate for the Appellant.

                            CORAM: ARUN D. UPADHYE
                                                   , J.

DATE: 21-11-2018.

On request made by the learned Counsel for the appellant, list both the matters before National Lok Adalat on 08/12/2018 for settlement.

JUDGE rkn

 
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