The Official Liquidator Of M/S ... vs Dayanand Madhav Mapuskar And Anr ...
2018 Latest Caselaw 1225 Bom

ssp                                                                   924 comp 2 of 2017.doc

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                        COMPLAINT NO.2 OF 2017
                                  IN
                    COMPANY PETITION NO.20 OF 2014

The Official Liquidator of M/s.Kaizen Wheels Pvt. Ltd.          ...        Petitioner
     versus
Dayanand Madhav Mapuskar and Anr.                               ...        Respondents

Ms. Nikita Pawar I/by M/s. S.I.Joshi and Co., for Original Petitioner.
Mr. Mahendhar Aithe, Company Prosecutor, present.

                                   CORAM:   S.J. KATHAWALLA, J.

                                   DATE:    20 th DECEMBER, 2018

P.C.:

Summons is served on Accused No.2 - Gopalsingh Jaisingh Thapar.

However, he is not present. In view thereof, office to issue bailable warrant against

Accused No. 2 - Mr. Gopalsingh Jaisingh Thapar in the sum of Rs.15,000/-. The

Prothonotary and Senior Master shall forward the said Bailable warrant to the

concerned police authority with a direction to the said authority to execute the said

bailable warrant and return the said executed bailable warrant to this Court before the

returnable date. Stand over to 3rd January, 2019 at 3.00 p.m.

( S.J.KATHAWALLA, J. )