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Shri.Ramchandra Dattatraya ... vs Sou.Surekha Somnath Gunnar And ...
2018 Latest Caselaw 1212 Bom

Citation : 2018 Latest Caselaw 1212 Bom
Judgement Date : 5 December, 2018

Bombay High Court
Shri.Ramchandra Dattatraya ... vs Sou.Surekha Somnath Gunnar And ... on 5 December, 2018

FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION

SECOND APPEAL (ST) NO. 19828 OF 2018

Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's order Registrar's orders

CORAM : V. R. Kachare REGISTRAR (JUDL-II)

Date : 05/12/2018

None present Three weeks time (excl. Christmas Vacation) as last chance is granted to remove office objections.

sd/-

REGISTRAR (JUDL-II)

 
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