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Mrs. Janak Dulari R. Kumar vs Byramjee Jee Jeebhoy Pvt Ltd & Ors
2018 Latest Caselaw 1240 Bom

Citation : 2018 Latest Caselaw 1240 Bom
Judgement Date : 24 August, 2018

Bombay High Court

Mrs. Janak Dulari R. Kumar vs Byramjee Jee Jeebhoy Pvt Ltd & Ors on 24 August, 2018

Bench: K.R. Sriram

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                        SUITS NO. 3154 OF 1997

 Mrs. Janak Dulari R. Kumar                             ....Petitioner
             V/S
 Byramjee Jee Jeebhoy Pvt Ltd & Ors.                 ....Respondent

Ms. Sucheta D. Ghaisas for Plaintiff Mr. Tejas Shah I/b Lilani Shah and Co. for Defendant No. 3; Ms. Rohini M. Dandekar for Defendant No. 4, 5(A) and 5(B); Mr. Asutosh Shukla I/b M. U. Pandey and Co. for Defendant Nos. 9A and 9B.

      CORAM :       K.R. SHRIRAM, J
      DATE :        24th August, 2018
 P.C. :

Stand over to 31 August 2018.

( ASSOCIATE )

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2018 Latest Caselaw 1240 Bom