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Shaikh Javed S/O. Shaikh Salim vs The State Of Maharashtra And ...
2017 Latest Caselaw 8969 Bom

Citation : 2017 Latest Caselaw 8969 Bom
Judgement Date : 22 November, 2017

Bombay High Court
Shaikh Javed S/O. Shaikh Salim vs The State Of Maharashtra And ... on 22 November, 2017
Bench: S.S. Shinde
                                                                                 927
                                      -1-


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD


                  CRIMINAL WRIT PETITION NO. 1255 OF 2017

                     SHAIKH JAVED S/O. SHAIKH SALIM
                                   VERSUS
                 THE STATE OF MAHARASHTRA AND OTHERS
                                       ...
                  Advocate for Petitioner : Gaikwad Amol R.
                     APP for Respondents: Mr.V.M.Kagne
                                      .....
                              CORAM : S.S.SHINDE &
                                            MANGESH S. PATIL,JJ.

DATE : 22/11/2017

PER COURT :-

Arguable questions are raised.

2] Rule. Liberty to apply for earlier hearing.

(MANGESH S. PATIL,J.) (S.S.SHINDE,J.) umg/

 
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