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Mehlam Yunus Hakimuddin And 3 ... vs Younus Ahmedbhai Hakimuddin ...
2017 Latest Caselaw 8968 Bom

Citation : 2017 Latest Caselaw 8968 Bom
Judgement Date : 22 November, 2017

Bombay High Court
Mehlam Yunus Hakimuddin And 3 ... vs Younus Ahmedbhai Hakimuddin ... on 22 November, 2017

Before : Shri. S. P. Mathkar Addl. Registrar (O.S.)/ Add. Prothonotary and Senior Master

Date : 22th November, 2017.

MENTIONED, NOT ON BOARD:-

1) TP/604/2017 ) Mr. Yogesh G. Parikh, Advocate for the ) Petitioner.

) ) P.C.: 1. By praecipe dated 20th November, ) 2017, Petitioner is seeking to carry out ) ) amendment in schedule of the petition, through ) consequential amendment in the petition. ) ) 2. Perused praecipe. Amendment ) allowed as per praecipe, if Petition is pending. ) ) Amendment to be carried out within two weeks ) from today.

22/11/2017 Addl. Registrar (O.S.)/ Add. Prothonotary and Senior Master

 
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