Tridal Maji Sainik Sahakari ... vs Suresh Dagdu Waghmare
2017 Latest Caselaw 8843 Bom

Citation : 2017 Latest Caselaw 8843 Bom
Judgement Date : 17 November, 2017

Bombay High Court

Tridal Maji Sainik Sahakari ... vs Suresh Dagdu Waghmare on 17 November, 2017

Bench: M. S. Patil

                                                                               909
                                    -1-


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD



                   CRIMINAL APPLICATION NO. 4312 OF 2017

         TRIDAL MAJI SAINIK SAHAKARI PATSANSTHA LTD.
           AMBAJOGAITHROUGH: RECOVERY OFFICER
                                VERSUS
                    SURESH DAGDU WAGHMARE
                                   ...
    Advocate for Applicant : Akash D. Gade h/f Salunke Sudarshan J

                                   .....
                                  CORAM :MANGESH S. PATIL,J.

DATE : 17/11/2017

PER COURT :-

Issue notice to respondent returnable on 8/12/2017.

(MANGESH S. PATIL,J.)

umg/

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