The State Of Maharashtra vs Gokulchand Rupchand Pardeshi
2017 Latest Caselaw 8842 Bom

Citation : 2017 Latest Caselaw 8842 Bom
Judgement Date : 17 November, 2017

Bombay High Court

The State Of Maharashtra vs Gokulchand Rupchand Pardeshi on 17 November, 2017

Bench: M. S. Patil

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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD


                   CRIMINAL APPLICATION NO. 4194 OF 2017

                        THE STATE OF MAHARASHTRA
                                   VERSUS
                      GOKULCHAND RUPCHAND PARDESHI
                                       ...
                        APP for Applicant : Mrs.D.S.Jape
                                      .....
                                   CORAM :MANGESH S. PATIL,J.

DATE : 17/11/2017

PER COURT :-

Issue notice to respondent returnable on 15/12/2017. Call for Record and Proceedings.

(MANGESH S. PATIL,J.)

umg/

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