The State Of Maharashtra vs Sandu S/O. Hari Chavan
2017 Latest Caselaw 8841 Bom

Citation : 2017 Latest Caselaw 8841 Bom
Judgement Date : 17 November, 2017

Bombay High Court

The State Of Maharashtra vs Sandu S/O. Hari Chavan on 17 November, 2017

Bench: M. S. Patil

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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD



                    CRIMINAL APPLICATION NO. 4136 OF 2017

                         THE STATE OF MAHARASHTRA
                                     VERSUS
                           SANDU S/O. HARI CHAVAN
                                         ...
                       APP for Applicant : Mr.S.P.Deshmukh


                                      .....
                                     CORAM :MANGESH S. PATIL,J.

DATE : 17/11/2017

PER COURT :-

Issue notice to respondent returnable on 15/12/2017.

(MANGESH S. PATIL,J.)

umg/

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