The State Of Maharashtra vs Anant S/O. Shridharrao Deshpande ...
2017 Latest Caselaw 8840 Bom

Citation : 2017 Latest Caselaw 8840 Bom
Judgement Date : 17 November, 2017

Bombay High Court

The State Of Maharashtra vs Anant S/O. Shridharrao Deshpande ... on 17 November, 2017

Bench: M. S. Patil

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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD


                    CRIMINAL APPLICATION NO. 4214 OF 2017

                     THE STATE OF MAHARASHTRA
                               VERSUS
             ANANT S/O. SHRIDHARRAO DESHPANDE AND ANR
                                   ...
                     APP for Applicant : Mr.D.R.Kale

                                    .....
                                   CORAM :MANGESH S. PATIL,J.

DATE : 17/11/2017

PER COURT :-

Issue notice to respondents returnable on 15/12/2017. Call for Record and Proceedings.

(MANGESH S. PATIL,J.)

umg/

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