The State Of Maharashtra vs Balasaheb Sopan Jagatkar
2017 Latest Caselaw 8839 Bom

Citation : 2017 Latest Caselaw 8839 Bom
Judgement Date : 17 November, 2017

Bombay High Court

The State Of Maharashtra vs Balasaheb Sopan Jagatkar on 17 November, 2017

Bench: M. S. Patil

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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD


                   CRIMINAL APPLICATION NO. 4257 OF 2017

                         THE STATE OF MAHARASHTRA
                                      VERSUS
                         BALASAHEB SOPAN JAGATKAR
                                         ...
                        APP for Applicant: Mr.S.P.Deshmukh
                                Adv.Mr.I.P.Maniyar

                                      .....
                                     CORAM :MANGESH S. PATIL,J.

DATE : 17/11/2017

PER COURT :-

At the request of the learned Advocate for the respondent, granted time of two weeks for filing affidavit of the respondent.

(MANGESH S. PATIL,J.)

umg/

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