The State Of Maharashtra vs Akshay Balu Satare And Anr
2017 Latest Caselaw 8838 Bom

Citation : 2017 Latest Caselaw 8838 Bom
Judgement Date : 17 November, 2017

Bombay High Court

The State Of Maharashtra vs Akshay Balu Satare And Anr on 17 November, 2017

Bench: M. S. Patil

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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD



                   CRIMINAL APPLICATION NO. 4160 OF 2017

                          THE STATE OF MAHARASHTRA
                                     VERSUS
                         AKSHAY BALU SATARE AND ANR
                                        ...
                         APP for Applicant : Mr.V.M.Kagne


                                      .....
                                     CORAM :MANGESH S. PATIL,J.

DATE : 17/11/2017

PER COURT :-

Issue notice to respondents returnable on 15/12/2017. Call for Record and Proceedings.

(MANGESH S. PATIL,J.)

umg/

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