Anil S/O. Ganjidhar Pawar vs The State Of Maharashtra And ...
2017 Latest Caselaw 8836 Bom

Citation : 2017 Latest Caselaw 8836 Bom
Judgement Date : 17 November, 2017

Bombay High Court

Anil S/O. Ganjidhar Pawar vs The State Of Maharashtra And ... on 17 November, 2017

Bench: M. S. Patil

                                                                                910
                                     -1-


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD



                    CRIMINAL APPLICATION NO. 4326 OF 2017

                       ANIL S/O. GANJIDHAR PAWAR
                                  VERSUS
                 THE STATE OF MAHARASHTRA AND OTHERS
                                    ...
                    APP for Respondent 1 : Mrs.D.S.Jape

                                    .....
                                   CORAM :MANGESH S. PATIL,J.

DATE : 17/11/2017

PER COURT :-

The applicant is absent. S.O. to 8/12/2017.

(MANGESH S. PATIL,J.)

umg/

Download the LatestLaws.com Mobile App