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Mahatma Fule Urban Co-Operative ... vs Latabai Avinash Chaudhary
2017 Latest Caselaw 8835 Bom

Citation : 2017 Latest Caselaw 8835 Bom
Judgement Date : 17 November, 2017

Bombay High Court
Mahatma Fule Urban Co-Operative ... vs Latabai Avinash Chaudhary on 17 November, 2017
Bench: M. S. Patil
                                                                                        901
                                             -1-


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD


                   CRIMINAL APPLICATION NO. 4110 OF 2017

    MAHATMA FULE URBAN CO-OPERATIVE CREDIT SOCIETY LTD,
             VARANGAON THROUGH KISHOR LAXM
                             VERSUS
                LATABAI AVINASH CHAUDHARY
                                  ...
       Advocate for Applicant : Shaikh Mohammad Naseer A
                                 .....
                              CORAM :MANGESH S. PATIL,J.

DATE : 17/11/2017

PER COURT :-

Heard. Issue notice to the respondent returnable on 15/12/2017. Call for Record and Proceedings.

(MANGESH S. PATIL,J.)

umg/

 
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