Imdad Hussain Gulam Hussain vs State Of Maharashtra Thr. Police ...
2017 Latest Caselaw 2242 Bom

                                                    1                            appa336.17.odt


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         NAGPUR BENCH, NAGPUR.

                CRIMINAL APPLICATION (APPA) NO.336/2017
         Imdad Hussain Gulam Hussain (Org. Informant) ..vs.. The State of
               Maharashtra, thr. PSO Ner, Dist. Yavatmal and ors.
 _______________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions                 Court's or Judge's orders.
and Registrar's Orders.


                          Ms R. M. Mishra, Advocate for petitioner.
                          Ms N. Tripathi, APP for respondent no. 1.

                           CORAM :   B. P. DHARMADHIKARI AND
                                       V.M. DESHPANDE, JJ.

DATED :

MAY 4, 2017

Heard.

Issue notice to the respondents, returnable on 12.07.2017.

Learned A.P.P. waives notice for the respondent no.1.

                                                        JUDGE                      JUDGE


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