Yogesh Murlidharrao Thakare vs Police Station Officer, P.S. ...
2017 Latest Caselaw 2241 Bom

                                                 1                                apl607.16.odt

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      NAGPUR BENCH, NAGPUR.

                CRIMINAL APPLICATION NO.607/2016
  Yogesh Pundlikrao Thakare ..vs.. PSO P. S. Asegaon Purna, Tq. Achalpur,
                         Dist. Amravati and anr.
 _______________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions                Court's or Judge's orders.
and Registrar's Orders.


                       Mr. Shirpurkar, A.P.P. for respondent-State.

                        CORAM :   B. P. DHARMADHIKARI AND
                                    V.M. DESHPANDE, JJ.

DATED :

MAY 4, 2017

If the copies are supplied within next two working days, issue notice to the non applicant no.2, returnable on 04.07.2017. If the copies are not supplied, the matter shall stand dismissed automatically without further reference to the Court.

                                                     JUDGE                        JUDGE


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