Ajay S/O. Duryodhan Shamkuwar vs State Of Maharashtra Thr. ...
2017 Latest Caselaw 2240 Bom

                                                 1                              crwp341.17.odt

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      NAGPUR BENCH, NAGPUR.

                CRIMINAL WRIT PETITION NO.341/2017
  Ajay s/o Duryaodhan Shamkuwar ..vs.. The State of Maharashtra, thr. Its
        Secretary, Home Department, Mantralaya, Mumbai and ors. 
 _______________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions                Court's or Judge's orders.
and Registrar's Orders.


                       Mr. Shirpurkar, A.P.P. for respondent-State.

                        CORAM :   B. P. DHARMADHIKARI AND
                                    V.M. DESHPANDE, JJ.

DATED :

MAY 4, 2017

If the copies are supplied within next two working days, issue notice to the respondent no.2 returnable on 04.07.2017. If the copies are not supplied, the matter shall stand dismissed automatically without further reference to the Court.

                                                     JUDGE                        JUDGE


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