Sonu @ Swapnil S/O. Madhao Wakde vs State Of Maharashtra Thr. Pso ...
2017 Latest Caselaw 2229 Bom

                                                  1                           apeal160.17.odt


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR.

                     CRIMINAL APPEAL NO.160/2017
         Sonu @ Swapnil s/o Madhao Wakde (In Jail) ..vs.. The State of
             Maharashtra, thr. PSO P. S. Chimur, Dist. Chandrapur
 _______________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions               Court's or Judge's orders.
and Registrar's Orders.


                        Mr. Jaltare, Advocate for appellant.
                        Mr. Fulzele, APP for respondent.

                         CORAM :   B. P. DHARMADHIKARI AND
                                     V.M. DESHPANDE, JJ.

DATED :

MAY 4, 2017

Heard. ADMIT.

Learned A.P.P. waives notice for the respondent.

JUDGE JUDGE

kahale