Shamkant Ramakant Kulkarni And ... vs The Commissioner, State Excise, ...
2017 Latest Caselaw 573 Bom

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD.

                       958 CIVIL APPLICATION NO.7064/2015
                                 IN WP/7669/2014

           SHAMKANT RAMAKANT KULKARNI AND ANOTHER
                                VERSUS
  THE COMMISSIONER, STATE EXCISE, MAHARASHTRA STATE, MUMBAI
                             AND OTHERS
                                    ...
              Advocate for Applicants : Mrs. S.A. Kulkarni
         Advocate for original petitioners: Mr. Y.P. Deshmukh
                  AGP for Respondents:Mr. S.R. Yadav
    Advocate for Respondent No.3 :Mr. Anil Kasliwal & Mr. A.K. Tiwari

                                          ...
                               CORAM : S. B. SHUKRE, J.

Date: March 07, 2017 ...

PER COURT :-

1 Issue notice to the non-applicants returnable on 21.3.2017.

2 Learned AGP waives service on behalf of respondent No.1 and 2.

3 Mr. Kasliwal advocate waives service on behalf of respondent

No.3.

( S. B. SHUKRE, J. )

vbd