Mandabai Gangadhar Durgude vs Sugandhabai Savleram Kahane And ...
2017 Latest Caselaw 569 Bom

                                     {1}
                                                    wp 1258.14 & 1194.14.odt

             IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                        BENCH AT AURANGABAD

                      WRIT PETITION NO.1258 OF 2014


 Mandabai Gangadhar Durgude                                          Petitioner
          Versus
 Sugandhabai Savleram Kahane & others                           Respondents

WITH WRIT PETITION NO.1194 OF 2014

Sumanbai Sitaram Kahane & others Petitioners

Versus

Sadashiv Shankar Kahane and others Respondents

Mr. V.Y. Bhinde advocate for the petitioners Mr. A.R. Devkate advocate for Respondent Nos.2 to 17 _______________

CORAM : S.B. SHUKRE, J (Date : 7TH March, 2017.)

PER COURT :-

1 Further two weeks time is granted for carrying out the

amendments.

( S.B. SHUKRE , J)

vbd