Arvind Arjun Kamble vs The State Of Maharashtra And Ors
2017 Latest Caselaw 3774 Bom

                                                                                   7. cri wp 2362-17.doc


RMA      
                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CRIMINAL APPELLATE JURISDICTION

                          CRIMINAL WRIT PETITION NO. 2362 OF 2017


            Arvind Arjun Kamble                                           .. Petitioner

                                  Versus
            The State of Maharashtra & Ors.                               .. Respondents

                                                   ...................
            Appearances
            Mrs. Farhana Shah Advocate for the Petitioner
            Mr. H.J. Dedia    APP for the State
                                                   ...................



                              CORAM        : SMT. V.K. TAHILRAMANI &
                                               SANDEEP K. SHINDE, JJ.

DATE : JUNE 29, 2017.

ORAL JUDGMENT [PER SMT. V.K. TAHILRAMANI, J.] :

1. Heard both sides.

2. Rule. By consent of the parties, Rule is made

returnable forthwith and the matter is heard finally.

3. The petitioner preferred an application for parole which

was initially rejected by the competent authority, hence, the

petitioner approached this Court. This Court, by order dated

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7. cri wp 2362-17.doc

13.4.2017, granted parole for a period of 30 days to the

petitioner. Pursuant to the said order, the petitioner was

released on parole on 1.6.2017. The petitioner is now

seeking extension of parole.

4. It is stated that the wife of the petitioner is suffering

from severe diabetes and appendicitis. Looking to the

medical papers, on humanitarian ground, we are inclined to

extend the period of parole for a period of 15 days.

Accordingly, parole period is extended by 15 days.

5. Rule is made absolute in the above terms.

[ SANDEEP K. SHINDE, J. ]             [ SMT. V.K. TAHILRAMANI, J. ]




jfoanz vkacsjdj                                                        2 of 2