Citation : 2017 Latest Caselaw 4803 Bom
Judgement Date : 20 July, 2017
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IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 2945 OF 2017
1. Sudam s/o Tejrao Padol
age 36 years, occ. service
r/o Takali Bk. (Shahu)
Tq. Kannad, Dist. Aurangabad.
2. Sangita Gajanan Shinde
age 36, occ. service
r/o Bahuli, Tq. Sillod
Dist. Aurangabad.
3. Gaji Fayazuddin Ajizuddin
age 45 years, occ. service
r/o Sanzar Pura, Tq. Paithan
Dist. Aurangabad
4. Rekha Sarjerao Salunke
age 30 years, occ. service
r/o Lakha Panav, Tq. Vaijapur
Dist. Aurangabad.
5. Ramesh s/o Ashroba Garad
age 30 years, occ. service
r/o Lakha Panav, Tq. Vaijapur
Dist. Aurangabad
6. Laxman s/o Vishwanathrao Bhudhwant
age 21 years, occ. service
r/o Pangri, Tq. Jintur
Dist. Parbhani
7. Shaikh Gulnisar Shaikh Samad
age 34 years, occ. service
r/o Maulana Azad Colony,
Balsa Road, Tq. Jintur
Dist. Parbhani
8. Rambhau s/o Bhikajirao Budhwant
age 35 years, occ. service
r/o Pangri, Tq. Jintur
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Dist. Parbhani
9. Manik s/o Wamanrao Purne
age 35 years, occ. service
r/o Bori, Tq. Jintur
Dist. Parbhani
10. Prasad s/o Bapurao Raut
age 31 years, occ. service
r/o Dudhgaon, Tq. Jintur
Dist. Parbhani
11. Krishna s/o Yashwanta Thorat
age 43 years, occ. service
r/o Nachanvel, Tq. Kannad
Dist. Aurangabad
12. Rajendra s/o Laxmanrao Rokade
age 35 years, occ. service
r/o Shri Ram Mandir Parisar
Tq. Soegaon, Dist. Aurangabad
13. Dharmendra s/o Laxmanrao Rokade
age 39 years, occ. service
r/o Shri Ram Mandir Parisar
Tq. Soegaon, Dist. Aurangabad
14. Kalpna Ramkaran Rathod
age 28 years, occ. service
r/o Vadgaon Ambe
Tq. Pachora, Dist. Jalgaon
15. Suresh s/o Baburao Thorat
age 30 years, occ. service
r/o Palaskheda, Tq. Soegaon
Dist. Aurangabad. Petitioner
Versus
1. The State of Maharashtra
Through its Secretary
School Education Department
Mantralaya, Mumbai 400 032.
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2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking) Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3. Zilla Parishad, Aurangabad
Through its Chief Executive Officer
4. The Education Officer (Primary)
Zilla Parishad, Aurangabad
5. The Municipal Corporation,
Aurangabad
Through its Commissioner
6. Zilla Parishad, Parbhani
Through its Chief Executive Officer
7. The Education Officer (Primary)
Zilla Parishad, Parbhani Respondents
Mr. A.G. Ambetkar, advocate for petitioners. Mr. A.V. Deshmukh, A.G.P. for respondent no. 1. Mr. D.N. Patil, advocate for respondent no. 2. Mr. G.V. Mohekar, advocate for respondents 6 and 7.
WITH WRIT PETITION NO. 2955 OF 2017
1. Sanjeev s/o Ramnath Korde age 39 years, occ. service r/o Lohgaon, Tq. Paithan Dist. Aurangabad
2. Yashwant s/o Murlidhar Lohare age 42 years, occ. service r/o Narala, Tq. Paithan Dist. Aurangabad.
3. Bhausaheb s/o Rangnath Pachpute
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age 41 years, occ. service r/o Galnimb, Post Magar Vadgaon Tq. Gangapur, Dist. Aurangabad.
4. Suhasini Bhausaheb Erande age 28 years, occ. service r/o c/o Z.P. Primary School Ganeshwadi, Center Kaygaon Tq. Gangapur, Dist. Aurangabad
5. Jaya Sakharam Giri age 36 years, occ. service r/o Phulenagar, Tq. Gangapur Dist. Aurangabad
6. Madhukar s/o Ganpati Kamble age major, occ. service r/o Umardari, Tq. Mukhed Dist. Nanded
7. Farjana Begum Shaikh Sikandar age major, occ. service r/o Plot No. 17, Neharunagar Tq. & Dist. Aurangabad
8. Sidhiki Sirajoddin Ekramoddin age major, occ. service r/o Neharunagar, Katak Gate Tq. & Dist. Aurangabad
9. Shaikh Sohel Shaikh Shabbir age major, occ. service r/o Sima Milk Deair, Rohan Gate Tq. & Dist. Aurangabad
10. Saba Firdos Shaikh Ejhar Javed age major, occ. service r/oPlot No. 14, Basara Hall Katkat Gate, Tq. & Dist. Aurangabad
11. Rajendra s/o Annasaheb Kharad age major, occ. service r/oYashwant Nagar, Paithan Tq. Paithan, Dist. Aurangabad
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12. Jamir s/o Amirshaha Pathan age major, occ. service r/o Guesht House Road, Paithan, Tq. Paithan Dist. Aurangabad.
13. Smt. Sunita Gangadhar Borude age major, occ. service r/o Shihgad Colony, CIDCO N 6, Tq. & Dist. Aurangabad
14 Eknath s/o Gangadhar Borude age major, occ. service r/o navin Kavsan, Paithan Tq.Paithan, Dist. Aurangabad
15. Bhaskar s/o Trimbakrao Bobade age major, occ. service r/o Isarwadi, Tq. Paithan Dist Aurangabad
16. Asha Shivaji Pathade age major,occ. service r/o Shivinagar, Narala Paithan Tq. Paithan, Dist. Aurangabad
17. Smt.Laxmi Muralidhar Pokale age major,occ. service r/o Mudhalwadi, Tq. Paithan Dist. Aurangabad
18. Sanjay s/o Sahebrao Khade age major, occ. service r/o Changatpuri, Tq. Paithan Dist. Aurangabad
19. Rajendra s/o Santram Kale age major, occ. service r/o Wadvali, Tq. Paithan, dist. Aurangabad
20. Smt. Vandana Vitthalrao Tandale age major, occ. service
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r/o Chikhalwadi Colony, Tq. Bhokar, Dist. Nanded
21 Smita Anandrao Farkade age major, occ. service r/o Tondoli, Tq. Paithan, dist. Aurangabad
22. Kirti Bhagwan Kale age major, occ. service r/o Chikhaltana, Tq. & Dist. Aurangabad
23. Santosh s/o Dnyaneshwar Thutte age major, occ. service r/o Garkheda Tq. & Dist. Aurangabad Petitioners
Versus
1. The State of Maharashtra Through its Secretary School Education Department, Mantralaya, Mumbai 400 032.
2. The Maharashtra Prathamik Shikshan Parishad (Government of Maharashtra Undertaking) Through its Project Director, Jawahar Bal Bhawan, Netaji Subhash Marg, Charni Road, Mumbai 400 004.
3. Zilla Parishad, Aurangabad Through its Chief Executive Officer
4. The Education Officer (Primary) Zilla Parishad, Aurangabad
5. The Municipal Corporation, Aurangabad Through its Commissioner
6. Zilla Parishad, Nanded Through its Chief Executive Officer
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7. The Education Officer (Primary) Zilla Parishad, Nanded Respnodents
Mr. A.G. Ambetkar, advocate for petitioners. Mr. A.V. Deshmukh, A.G.P. for respondent no. 1. Mr. D.N. Patil, advocate for respondent no. 2. Mr. G.V. Mohekar, advocate for respondents 6 and 7.
WITH WRIT PETITION NO. 2965 OF 2017
1. Sarmad Hussain Mehboob Hussain age 36 years, occ. service r/o Amir Nagar, Kuchharvata Juna Jalna, Tq. & Dist. Jalna
2. Khan Israr Ali Azmat Ali age 38 years, occ. service r/o Pani Bas, jalna Tq. & Dist. Jalna
3. Siddiqui Minha Afreen Mohammad Atique Ahmed age 33 years,occ. service r/o Amir Nagar, Kuchharvata Juna Jalna, Dist. Jalna
4. Akhtar Abeb Abdul Qadar age 32 years, occ. service r/o Itwara Mohalla Juna Jalna, Dist. Jalna
5. Atiquiya Masroor Mohd.
Yawaruddin Siddiqui age 36 years, occ. service r/o Itwara Mohalla Juna Jalna, Tq. & Dist. Jalna
6. Vijay s/o Raosaheb Shejul age 38 years, occ. service r/o Bidkin, Tq. Paithan Dist. Aurangabad
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7. Smt. Rachita Sarjerao Kale age 38 years, occ. service r/o Savaragon, Tq. Kannad Dist. Aurangabad
8. Vijay s/o Dashrathrao Kathure age 38 years, occ. service r/o narala, Tq. Paithan Dist. Aurangabad
9. Smt. Chhaya Gangadhar Kakade age 35 years, occ. service r/o Narala, Tq. Paithan Dist. Aurangabad
10. Ashok s/o Muralidhar Kakade age 35 years, occ. service r/o Isarwadi, Tq.Paithan Dist. Aurangabad
11. Jalindar s/o Janardhan Agale age 35 years, occ. service r/o Khamgaon, Post Shirasgaon Tq.Newasa, Dist. Ahmednagar
12. Eknath s/o Shrimantrao Kshirsagar age 45 years, occ. service r/o Narala, Tq. Paithan Dist. Aurangabad
13. Swapnil s/o Shriniwas Gavhane age 32 years, occ. service r/o Dadegaon Khu.
Tq. Paithan, Dist. Aurangabad
14. Swati Vinayak Narwade age 34 years, occ. service r/o navin Gavthan, Bidkin Tq. Paithan, Dist. Aurangabad
15. Sangita Dashrath Shinde age 38 years, occ. service r/o Navin Gavthan, Bidkin
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Tq. Paithan, Dist. Aurangabad
16. Kaka s/o Sonaji Giri age 43 years, occ. service r/o House No. 2, L-4-12/13, Near Durga Mandir, Ram Nagar N4 CIDCO, Tq.& Dist. Aurangabad
17. Parvati Haribhau Mhaske age 38 years, occ. service r/o c/o Z.P. Primary School Sompuri Center Bidkin Tq. Paithan, Dist. Aurangabad Petitioners
Versus
1. The State of Maharashtra Through its Secretary School Education Department Mantralaya, Mumbai 400 032.
2. The Maharashra Prathamik Shikshan Parishad (Government of Maharashtra Undertaking) Through its Project Director, Jawahar Bal Bhawan, Netaji Subhash Marg Charni Road, Mumbai 400 004.
3. Zilla Parishad, Jalna through its Chief Executive Officer
4. The Education officer (Primary) Zilla Parishad, Jalna
5. Zilla Parishad, Aurangabad Through its Chief Executive Officer
6. The Education Officer (Primary) Zilla Parishad, Aurangabad
7. Zilla Parishad, Ahmednagar Through its Chief Executive Officer
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8. The Education Officer (Primary) Zilla Parishad, Ahmednagar Respondents
Mr. A.G. Ambetkar, advocate for petitioners. Mr. A.V. Deshmukh, A.G.P. for respondent no. 1. Mr. D.N. Patil, advocate for respondent no. 2. Mr. S.S. Tope, advocate for respondents 3 and 4. Mr. S.T. Shelke, advocate for respondents 7 and 8.
WITH WRIT PETITION NO. 2992 OF 2017
1. Mininath s/o Abasaheb Chaudhari age 44 years, occ. service r/o Navgaon, Tq. Paithan Dist. Aurangabad
2. Sardarkhan s/o Vajirkhan Pathan age 42 years, occ. service r/o Navgaon, Tq. Paithan Dist. Aurangabad
3. Mathura Kashinath Jaybhaye age 42 years, occ. service r/o Nimbora, Tq. Kannad Dist Aurangabad
4. Subhash s/o Keshavrao Navthar age 38 years, occ. service r/o Indegaon, Tq.Paithan Dist. Aurangabad
5. Shirin Muradkha Pathan age 26 years, occ. service r/o Vihamandva, Tq.Paithan Dist. Aurangabad
6. Ankuksh s/o Ajinath Bargaje age 26 years, occ. service r/o Hiradpuri, Tq. Paithan Dist. Parbhani
7. Varsha Rambhau Ugale
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age 31 years, occ. nil r/o c/o Z.P. Primary School Khandvi, Tq. Karjat Dist. Ahmednagar
8. Archana Sudhakar Kalokhe age 25 years, occ. nil r/o c/o Z.P. Primary School Benwadi, Tq. Karjat Dist Ahmednagar Petitioners
Versus
1. The State of Maharashtra Through its Secretary School Education Department Mantralaya, Mumbai 400 032.
2. The Maharashtra Prathamik Shikshan Parishad (Government of Maharashtra Undertaking), Through its Project Director, Jawahar Bal Bhawan Netaji Subhash Marg, Charni Road, Mumbai 400 004.
3. Zilla Parishad, Aurangabad Through its Chief Executive Officer
4. The Education Officer (Primary) Zilla Parishad, Aurangabad
5. Zilla Parishad, Ahmednagar Through its Chief Executive Officer
6. The Education Officer (Primary) Zilla Parishad, Ahmednagar Respondents
Mr. A.G. Ambetkar, advocate for petitioners. Mr. A.V. Deshmukh, A.G.P. for respondent no. 1. Mr. D.N. Patil, advocate for respondent no. 2. Mr. S.T. Shelke, advocate for respondents 5 and 6.
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WITH WRIT PETITION NO. 3016 OF 2017
1 Dashrath s/o Vikram Bhise age 45 years, occ. service r/o Chamani, Post Bhogav Devi Tq. Jintur, Dist. Parbhani
2. Vishnu s/o Devrao Chavan age 41 years, occ. service r/o Savangi (Mha) Post yeldari (Camp) Tq. Jintur Dist. Parbhani
3. Gajanan s/o Anandrao Ghuge age 36 years, occ. service r/o Savali (Bk) Tq. Jintur Dist. Parbhani
4. Smt. Pradnyarani Vijay Lonkar age 27 years, occ.service r/o Shindephal, Post Ajegaon Tq. Sengaon, Dist. Hingoli
5. Vidya Prabhakarrao Lakade age 34 years, occ. service r/o maligalli, Narayanchal Tq. & Dist. Parbhani
6. Dipak s/o Daulatrao Shimpale age 37 years, occ. service r/o bori, Tq. Jintur Dist. Parbhani
7. Avinash s/o Santaram Ambhore age 26 years, occ. sevice r/o Satvai Nagar, Jintur Tq. Jintur, Dist. Parbhani
8. Shriram s/o Rajendra Giri age 30 years, occ. service r/o Yeldari (Camp) Tq. Jintur Dist. Parbhani
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9. Mohammadi Begum Aziz Ahmad Khan age 44 years, occ. service r/o Chaprashi Colony, Jintur Tq. Jintur, Dist. Parbhani
10. Asma Mahammad Shaikh age major, occ. service r/o Pathri, Tq.Phulambri Dist. Aurangabad
11. Smt. bharti Chandrakant Ghayal age 36 years, occ. service r/o Pishor, Tq. Kannad Dist. Aurangabad
12. Pathan Salim Khan Mahemud Khan age 35 years, occ. service r/o Pishor, Tq. Kannad Dist. Aurangabad
13. Suresh s/o Ahokrao Aware age 35 years, occ. service r/o Vihamandava, Tq. Paithan dist. Aurangabad
14. Dadasaheb s/o Kakasaheb Lokhande age 26 years, occ. service r/o Tuljapur, Tq. Paithan Dist. Aurangabad
15. Sarita Sarjerao Dhumal age 40 years, occ. service r/o Navgaon, Tq. Paithan Dist. Aurangabad
16. Pandurang s/o Vasantrao Landge age 35 years, occ. service r/o Awade Unchegaon, Tq. Paithan Dist. Aurangabad
17. Nayna Ravindra Rudraksh age mojor, occ.service r/o Varud Bk. Tq.Jafrabad Dist. Jalna Petitioners
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Versus
1 The State of Maharashtra Through its Secretary School Education Department Mantralaya, Mumbai 400 032.
2. The Maharashtra Prathamik Shikshan Parishad (Government of Maharashtra Undertaking) Through its Project Director, Jawhar Bal Bhawan Netaji Subhash Marg, Charni Road, Mumbai 400 004.
3. Zilla Parishad, Parbhani Through its Chief Excutive Officer
4. The Education Officer (Primary) Zilla Parishad, Parbhani
5. Zilla Parishad, Aurangabad Through its Chief Executive Officer
6. The Education Officer (Primary) Zilla Parishad, Aurangabad
7. Zilla Parishad, Jalna Through its Chief Executive Officer
8. The Education Officer (Primary) Zilla Parishad, Jalna Respondents
Mr. A.G. Ambetkar, advocate for petitioners. Mr. A.V. Deshmukh, A.G.P. for respondent no. 1. Mr. D.N. Patil, advocate for respondent no. 2. Mr. Mr. G.V. Mohekar, advocate for respondents 3 and 4. Mr. S.S. Tope, advocate for respondents 7 and 8.
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CORAM : R.M.BORDE & A. M. DHAVALE, JJ.
DATE : 20th JULY, 2017
PER COURT:
These petitions can be disposed of in view of decision rendered by this Court in Writ Petition 11771/2015 since the issue raised in the instant matters is similar in all respect as regards the grievance raised in the writ petition referred above. Writ petitions as such stand disposed of in terms of order passed in aforesaid writ petition which reads thus :
ORDER
A. Respondent No. 1 / State shall prescribe qualification for the appointment of part time instructors.
B. Respondent No. 1 / State shall give weightage to the part time instructors considering the length of service rendered by them earlier.
C. The guest instructors may be appointed in addition to the part time instructors and not as substitutes to the part time instructors and respondent no. 1 / State shall reconsider emoluments to be paid to the part time instructors.
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D. The decision in respect of Clauses "A" to "C" above shall be taken expeditiously and preferably within three months from today.
E. Rule accordingly made absolute in above terms.
F. No costs.
( A.M. DHAVALE ) ( R.M.BORDE )
JUDGE JUDGE
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