The Executive Engineer, Beed ... vs Dattatraya Mahdeo Karpe
2017 Latest Caselaw 4400 Bom

                               1                    Sr 55 to 66

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY.
                      BENCH AT AURANGABAD.

                 55 FIRST APPEAL NO. 940 OF 2014
       WITH FA/942/2014 WITH CA/8362/2016 IN FA/942/2014 

      THE NATIONAL INSURANCE COMPANY LTD. AURANGABAD
                              VERSUS
              ASHOK DAGADU THORAT AND OTHERS
                                  ...
             Advocate for Appellant : Kadethankar Ajit B.
                                  ...

             56 FIRST APPEAL NO. 2773 OF 2016
 WITH CA/10182/2016 IN FA/2773/2016 WITH CA/10121/2016 IN 
  FAST/19911/2016 WITH CA/13060/2016 IN FAST/19966/2016 

            57 CIVIL APPLICATION NO. 7629 OF 2016
  IN FAST/16419/2016 WITH CA/7630/2016 IN FAST/16419/2016 
  WITH CA/7631/2016 IN FAST/16414/2016 WITH CA/7632/2016 
                      IN FAST/16414/2016 

            58 CIVIL APPLICATION NO. 8195 OF 2016
  IN FAST/11861/2016 WITH CA/8197/2016 IN FAST/11861/2016 

            59 CIVIL APPLICATION NO. 8322 OF 2016
  IN FAST/11857/2016 WITH CA/8323/2016 IN FAST/11857/2016 

            60 CIVIL APPLICATION NO. 8440 OF 2016
  IN FAST/12498/2016 WITH CA/8441/2016 IN FAST/12498/2016 

             61 CIVIL APPLICATION NO. 9181 OF 2016
    IN FAST/6339/2016 WITH CA/9182/2016 IN FAST/6339/2016 

             62 CIVIL APPLICATION NO. 9183 OF 2016
    IN FAST/6345/2016 WITH CA/9184/2016 IN FAST/6345/2016 

             63 CIVIL APPLICATION NO. 9203 OF 2016
    IN FAST/6351/2016 WITH CA/9204/2016 IN FAST/6351/2016 

            64 CIVIL APPLICATION NO. 9307 OF 2016
  IN FAST/17812/2016 WITH CA/9309/2016 IN FAST/17812/2016 




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                                          2                        Sr 55 to 66

               65 CIVIL APPLICATION NO. 9311 OF 2016
     IN FAST/17798/2016 WITH CA/9313/2016 IN FAST/17798/2016 

               66 CIVIL APPLICATION NO. 9327 OF 2016
     IN FAST/17822/2016 WITH CA/9328/2016 IN FAST/17822/2016 


                                     CORAM  :  P.R. BORA, J.

DATE : 10TH JULY, 2017.

PER COURT:

. Await service.

2. Await Record & Proceedings.

3. Stand over to 08.08.2017. Interim relief, if any, to continue till then.

[ P.R. BORA ] JUDGE

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