Dr. Amrita Patel And Others vs The State Of Maharashtra And Anr
2017 Latest Caselaw 1780 Bom

                                           1                      Cri.W.P.No.574/17




                     IN THE HIGH COURT OF JUDICATURE AT

                                          BOMBAY

                               BENCH AT AURANGABAD.


                     CRIMINAL WRIT PETITION NO.574 OF 2017

          Dr.(Miss) Amrita Patel and
          others                                       ... Petitioners.

                           Versus

          The State of Maharashtra
          and another.                                 ... Respondents.


                                               ...


          Mr.V.D.Hon, Senior advocate holding for
          Mr.A.V.Hon, advocate for the petitioners.
          Mr.A.B.Girase, Public Prosecutor for the State.

                                               ...

                                   CORAM : S.V.GANGAPURWALA AND
                                           SANGITRAO S. PATIL,JJ.

Date : 17.04.2017.

PER COURT :

1. Heard.

2. Issue notice to the Respondents,

returnable on 4.5.2017.

3. Mr.Girase, learned Public Prosecutor,

waives notice for Respondent No.1.

4. Till the next date, the investigation

may proceed, however, charge-sheet shall not be

filed against the petitioners.

5. Hamdast allowed.

(SANGITRAO S. PATIL,J.) (S.V.GANGAPURWALA,J.)

asp/office/Criwp574.17