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Shinde Bapusaheb Shahadeo And ... vs The State Of Maharashtra And ...
2016 Latest Caselaw 5794 Bom

Citation : 2016 Latest Caselaw 5794 Bom
Judgement Date : 30 September, 2016

Bombay High Court
Shinde Bapusaheb Shahadeo And ... vs The State Of Maharashtra And ... on 30 September, 2016
Bench: R.M. Borde
                                                 {1}
                                                                     wp 7823 and 7825.16.odt

                      IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                                    
                                 BENCH AT AURANGABAD

                                WRIT PETITION NO. 7823 OF 2016




                                                            
                            Shinde Bapusaheb Shahadeo and others
                                             Vs.
                             The State of Maharashtra and others.




                                                           
                                            WITH
                               WRIT PETITION NO. 7825 OF 2016
                                 Pathan Amjad Jamshirkhan
                                             Vs.
                             The State of Maharashtra and others.




                                                
                               ig                  ...
                                    Mr. C.V. Thombre, Advocate for the petitioners.
                                    Mr P.S.Patil, AGP for respondents.
                             
                                                 CORAM : R.M. BORDE &
                                                            K.K. SONAWANE, JJ.

DATE : 30TH SEPTEMBER, 2016.

PER COURT:

1] Leave to amend. S.O. to 19th November, 2016.





            [K.K.SONAWANE]                                  [R.M. BORDE]
              JUDGE                                             JUDGE
    grt/-






 

 
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