Kondiba Limbaji Kakade And Others vs The State Of Maharashtra And ...
2016 Latest Caselaw 5787 Bom

                                             {1}
                                                                              97 sr. no..odt

                      IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                               
                                 BENCH AT AURANGABAD

                                WRIT PETITION NO. 9506 OF 2016




                                                       
                          KONDIBA LIMBAJI KAKADE AND OTHERS
                                           VERSUS
                         THE STATE OF MAHARASHTRA AND OTHERS
                                             ...




                                                      
                       Advocate for Petitioners : Mr. Kailas B Jadhav
                           AGP for Respondents: Mr. S.S. Dande.


                                             ...




                                           
                               ig          CORAM : R.M. BORDE &
                                                   K.K. SONAWANE, JJ.

DATE : 30TH SEPTEMBER, 2016.

PER COURT:

1] Notice returnable on 18th November, 2016.

2] Mr. Dande, AGP waives notice for respondent Nos. 1 to 3.

   





            [K.K.SONAWANE]                                  [R.M. BORDE]
              JUDGE                                            JUDGE
    grt/-