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Prakash S/O Vitthal Umale And ... vs State Of Maharashtra, Thr. P.S.O. ...
2016 Latest Caselaw 5915 Bom

Citation : 2016 Latest Caselaw 5915 Bom
Judgement Date : 7 October, 2016

Bombay High Court
Prakash S/O Vitthal Umale And ... vs State Of Maharashtra, Thr. P.S.O. ... on 7 October, 2016
Bench: B.P. Dharmadhikari
                                                      1




                                                                                             
              IN THE HIGH COURT OF JUDICATURE AT BOMBAY:




                                                                     
                          NAGPUR BENCH : NAGPUR
                  Criminal Application [APL] No.605 of 2016
        [Prakash Vitthal Umale & others Vs. State of Mah. & another]




                                                                    
    Office Notes, Office Memoranda of
    Coram, appearances, Court's orders                     Court's or Judge's orders
    or directions and Registrar's orders.

                                     Mr. Ram Karode, Adv., for the Applicants.




                                                      
                                     Mr. N.R. Roade, APP for respondent no.1.

                                                                   ----
                                       ig      CORAM       :     B. P. DHARMADHIKARI
                                                                 AND
                                                                 A.S. CHANDURKAR, JJ.

DATE : 07th October, 2016

Heard for some time.

Learned Adv. Mr. Ram Karode for the applicants requests for permission to withdraw this Criminal Application.

Permission is granted.

Disposed of as withdrawn.

                                            Judge                                              Judge

                                     |hedau|



                                        CERTIFICATE










                                                                                    
                                                            

I certify that this Judgment/Order uploaded is a true and correct copy of original signed Judgment/Order.

Uploaded by : R.B. Hedau, Uploaded on : 10th Oct., 2016 Pvt. Secretary.

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