Vijaykumar S/O Nemichand Kotecha vs The Executive Engineer, Bembla ...
2016 Latest Caselaw 5886 Bom

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                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                     NAGPUR BENCH : NAGPUR




                                                                                                                                                                             
                                                                    C.A.F. NO.2337/2016




                                                                                                                                  
                                                                             IN
                                                                FIRST APPEAL NO.1327/2013

                                                                Vijaykumar Nemichand Kotecha




                                                                                                                                 
                                                                                               ..Vs..
          The Executive Engineer, Bembla Project Yavatmal, Tah. and Distt. Yavatmal and
                                             others
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    Office Notes, Office Memoranda of Coram,                                                                                          Court's or Judge's orders




                                                                                                       
    appearances, Court's orders of directions
    and Registrar's orders                                          
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                                                         Mrs. Anjali A. Joshi, Advocate for the appellant.
                                                         Ms. A.R. Kulkarni, A.G.P. for respondent Nos.1 and 2.
                                                         Shri S.S. Godbole, Advocate for respondent No.3.
                                                                   
                                                                     CORAM :  Z.A.HAQ, J.

DATED : 6.10.2016.

The learned Advocates for the respective parties

submit that the matter be placed before the National Lok-Adalat on 12th November, 2016.

It is assured that the parties will attend the proceedings on 12th November, 2016 even if notices are not served on them.

JUDGE

Tambaskar.

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                                            CERTIFICATE




                                                                          

" I certify that this Judgment/Order uploaded is a true and correct copy of original signed Judgment/Order".

Uploaded By : N.V. Tambaskar. Uploaded On : 10.10.2016.

Personal Assistant.