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Kisan Laxman Gaikawad vs The Union Of India And Others
2016 Latest Caselaw 5851 Bom

Citation : 2016 Latest Caselaw 5851 Bom
Judgement Date : 4 October, 2016

Bombay High Court
Kisan Laxman Gaikawad vs The Union Of India And Others on 4 October, 2016
Bench: R.M. Borde
                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD.




                                                                          
                          908 WRIT PETITION NO. 10056 OF 2016




                                                  
                         KISAN LAXMAN GAIKAWAD
                                   VERSUS
                      THE UNION OF INDIA AND OTHERS
                                       ...
                   Advocate for Petitioner : Mr. A.D. Shinde




                                                 
        Advocate for Respondents No.2 & 5 :Mr. Alok Sharma & Mr. S.R.
                                                             Krishna
               Advocate for Respondent No.1 :Mr. D.G. Nagode
             Advocate for Respondent No.4 :Mr. Praveen Khattar
                                       ...




                                        
                   CORAM : R. M. BORDE & V.K. JADHAV, JJ.

Dated: October 04, 2016 ig ...

PER COURT :-

1 Notice to respondents returnable on 21.11.2016.

2 Respective counsel waive notices.

( V.K. JADHAV, J. ) ( R. M. BORDE, J. )

vbd

 
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