Vinod S/O Tarachand Borkar vs Ravindrakumar S. Shamkadiya And ...
2016 Latest Caselaw 794 Bom

      caf1108.16.O.odt                                                                                                      1/1



                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY




                                                                                                                                 
                                NAGPUR BENCH, NAGPUR




                                                                                                  
                            CIVIL APPLICATION (CAF) NO.1108 OF 2016
                                               IN
                             FIRST APPEAL STAMP NO.24471 OF 2015   
             (Vinod s/o Tarachand Borkar Vs. Ravinderakumar S. Shamkadiya and another)




                                                                                                 
                                              
                                                                 
                                                                                    
                                                                                                       
                                                                                                                          
                                                                                                                                      
      Office Notes, Office Memoramda of Coram,
      appearances, Court's orders of directions                                    Court's or Judge's orders.
      and Registrar's orders.
                                    Shri H.I. Kothar, Advocate for Applicant.




                                                                              
                                    CORAM: R.K. DESHPANDE, J.

                                    DATE:     21
                                                     
                                                 st
                                                     MARCH, 2016.
                                                    

Issue notice to the respondents, returnable on

13.06.2016.

Service by R.P.A.D. in addition to regular mode of service.

JUDGE

NSN