Jagannath Lbhivsen Mistry vs Satpuda Shikshan Kprasarak ...
2016 Latest Caselaw 524 Bom

                                                                       WP 4806/97  
      
                                         -  1 -

                         




                                                                          
              IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                         BENCH AT AURANGABAD               




                                               
                                                  
                             WRIT PETITION NO.4806/1997

                      Jagannath Bhivsan Mistry.  




                                              
                                        ...Petitioner..
                             Versus

                      Satpuda Shikshan Prasarak Mandal
                      Vidyawadi Dhule through its President. 




                                       
                                         ...Respondent... 
                                   ig                     
                              .....
    Shri R.J. Godbole, Advocate for petitioner.
    Shri A.P. Basarkar, AGP for respondent no.4. 
                                 
                              .....
      
                                CORAM: RAVINDRA V. GHUGE, J. 
                                  
                                DATE:  10.03.2016
      


    ORDER :

1] Shri Godbole, learned Advocate for the petitioner

submits that the parties are exploring a possibility of a

settlement. He, therefore, prays for an adjournment.

    2]       S.O. to 29.3.2016.





                                             (RAVINDRA V. GHUGE, J.) 
                             
                

    ndk/c103167.doc