Citation : 2016 Latest Caselaw 3267 Bom
Judgement Date : 27 June, 2016
11237.15WP
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.11237 OF 2015
1. Shobhana Sikshan Sanstha,
N-2, Mukundwadi, Aurangabad
Through its Secretary
Ramesh s/o. Shahadu Sartpate
2.
Tirupati Bahu-Udeshiya
Sikshan Prasarak Mandal, Bedga
Tq.Nilanga, Dist-Latur
Through its Secretary
Shrimant s/o Shrirangrao Dhumal
3. Magasvargiya Samaj Sudharak
Shishan Prasarak Mandal, Kini Thot
Tq.Ausa, Dist-Latur
Through its President
Shriram Kshirsagar Shinde
4. Rukmai Bahu-Udeshiya Mahila
Mandal, Kokanga, Tq.Ahmedpur
Dist-Latur, Through its Secretary
Savita Prakash Waghmare
5. Rangrao Deshmukh Sikshan
Prasarak Mandal, Shivni
Tq.Ausa, Dist-Latur
Through its President
Subhash Rangrao Deshmukh
6. Maher Bahu-Udeshiya Mahila
Mandal, Vasant Nagar, Latur
Tq. & Dist-Latur
Through its President
Smt. Usha Pandurang Ade.
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7. Dawaneshwar Sikshan Prasarak
Mandal, Dawangaon, Tq.Renapur
Dist-Latur through its
President Mahananda Ramrao Ghule
8. Sarvangin Manav Vikas Sanstha
Tuljabhavani Nagar, New Railway Station
Latur, Tq.& Dist.Latur through
The Managing Director
Shivaji s/o Wamanrao Joshi
Age-49 Years, Occ-pensioner
R/o. as above.
9.
Lok Kalyan Samajik Sanstha
Vimukta Nagar Latur,
Tq. & Dist-Latur
Through its President
Haribhau Gulabrao Gaikwad.
10. Saraswati Mahila Pratisthan
Renapur, Tq.Renapur Dist-Latur
Through its Secretary
Rekha Ramchandra Sukute
11. Baliraja Seva Bhavi Sanstha
Devni, Tq.Devni, Dist-Latur
Through its Secretary
Baburao s/o Zatingrao Ingole PETITIONERS
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
School Education Department,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
In Finance Department,
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3
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.11240 OF 2015
Shramjivi Udyojak Seva Bhavi Pratistan, Lohara, Tq. Udgir, Dist-Latur through its Secretary
Balaji s/o Bhaurao Bobade, Age-46, r/o. Achola, Tq.Devni, Dist-Latur. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State,
School Education Department, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
In Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
11237.15WP
Aurangabad Division, Aurangabad. RESPONDENTS
WITH WRIT PETITION NO.11803 OF 2015
Late Yashwant Baliram Patil Shikshan Prasarak Mandal, Talai,
Tq. Erandol, Dist. Jalgaon. Run by Padmabai Mulinche Balgruha, Tq.Erandol, Dist. Jalgaon Through its Chairman
Prabhakar Yashwant Patil, Age - 52 Years, Occu. : Social Worker,
R/o. 119, Om Nagar, Dharangaon Road, Erandol, Tq. Erandol, Dist. Jalgaon. PETITIONER
VERSUS
1. The State of Maharashtra, Through its Secretary,
Women & Child Development Department, Mantralaya,
Mumbai.
2. The Principal Secretary, Finance Department,
State of Maharashtra, Mantralaya, Mumbai.
3. The Commissioner, (Women and Child Development)
Maharashtra State, Pune
4. The District Women and Child Development Officer, Jalgaon, Tq. & Dist. Jalgaon. RESPONDENTS
11237.15WP
WITH WRIT PETITION NO.11815 OF 2015
1. Mahatma Jyotiba Phule Sevabhavi Sanstha, Bhatangali, Tq. & Dist.Latur, Through its Secretary, Sandeep s/o. Panditrao Deshmukh.
2. Mother Teresa Bahuuddeshiya Sevabhavi Sanstha, Babhalgaon, Taluke & District Latur
Through its President, Balasaheb Shriram Deshmukh PETITIONERS
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State,
School Education Department, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra In Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner Women and Child Development, Aurangabad Division, Aurangabad. RESPONDENTS
11237.15WP
WITH WRIT PETITION NO.12022 OF 2015
Ishwar Shikshan Prasarak Mandal Ganjpur, Tq.Dharur, Dist. Beed, Through its President Shri Ishwar s/o Anandrao Munde
Age: 40 Years, Occu: Service R/o. Ganjpur, Tq. Dharur, Dist. Beed.
i) Ishwar Shikshan Prasarak Mandal's Jeevan Shikshan Balaksharam (Balgraha)
At Kaij, Tq. Kaij, Dist. Beed.
ii) Ishwar Shikshan Prasarak Mandal's
Jeevan Shikshan Balaksharam (Balgraha) at Ganjpur, Tq.Kaij, Dist.Beed.
PETITIONERS VERSUS
1. The State of Maharashtra, Through its Principal Secretary,
Women and Child Development Mantralaya, Mumbai - 32.
2. The Principal Secretary,
Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development Aurangabad Division, Aurangabad.
5. District Women and Child Development Officer, Beed, Dist. Beed. RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO.12091 OF 2015
1. Yogeshwar Bahu Uddeshiya Seva Bhavi Sanstha, Beed Through : Its Secretary - Shri.
Lalaji Tukaram Jadhav, Age 45 Years, Occu : Agriculture, Service and Social Work, Ankushnagar, Beed, Tq. and
District Beed.
2.
Yashwant Gram Pratishthan, Belkhandi, Beed, Through its President - Rameshwar Pandurang Jadhav, Age 37 Years,
Occu: Business & Social Work, R/o. Navjivan Shikshak Colony, Shahunagar, Beed, Dist. Beed
3. Swami Samarth Shikshan Va Pra-Shikshan
Sanstha, Beed, Through its Secretary - Mohan
Nivruttirao Begwade, Age 52 Years, Occu: Service, R/o. Samarth Nivas, Palwan Road, Beed, Dist. Beed.
4. Jai-Malhar Seva Bhavi Sanstha, Daskhed, Tq.Patoda, District Beed, Through : Its President Angadrao Appasaheb Mhaske, Age 50 Years,Occu.Agri
Social Work, R/o. Daskhed, Tq. Patoda, District Beed.
5. Jijamata Mahila Seva Bhavi Sanstha Maryadeet, Wangi, Tq. & Dist. Beed, Through its Secretary - Sau Mudruka Rajendra Shelke, Age 40 Years, Occu: Agri. & Social Work, R/o. Wangi, Tq. and District Beed.
11237.15WP
6. Harichandra Vyayam Shala and Krida
Mandal, Charhata, Tq. and District Beed, Through: Its President - Anjali Sahebrao Karanjkar, Age 33 Years, Occu: Agri. & Household, R/o. Charhata, Tq. and Dist. Beed.
7. Mastygandha Bahu Uddeshiya Seva Bhavi Sanstha, Dhanora Road, Beed, Tq. and District Beed.
Through : Its Secretary - Santosh Subhashrao Pable, Age 34 Years,
Occu: Business, R/o. Dhanora Road, Beed, Tq. and District Beed.
8. Maharashtra Seva Bhavi Sanstha Beed, Through : Its Secretary - Ranjana Ghodke, Age 40 Years, Occu: Agri. and Household, Social Work,
R/o. Beed, Tq. and Dist. Beed.
9. Chondeshwari Seva Bhavi Sanstha, Wadvani, Tq. Wadvani, Dist. Beed, Through : Its President Navnath Namdeo Mahetre,
Age 51 Years, Occu. Agri. & social Work, R/o. Wadvani, Tq. and Dist. Beed.
10. Bandhubhav Shikshan Prasarak
Mangal, Nanded, Through its Secretary, Prashant Shivajirao Veer, Age 40 Years, Occu : Business and Social Work, R/o. Mitranagar, Beed, Tq. & District Beed.
11. Priyanka Bahu Uddeshiya Seva Bhavi Sanstha, Beed Through : Its President Pravin s/o. Shrikrishna Kharsade
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Age 44 Years, Occu. Agri. R/o. Pachegaon, Tq. Georai,
District Beed.
12. Samaj Prabodhan Pratishthan Parali, Tq. Parali, Dist. Beed, Thro : Its Vice President
Nanda Jivanrao Daithankar Age 53 , Occu : Household and Social Work, R/o. Seva Agency, before new
Bus Stop Majalgaon, Tq.Majalgaon, District Beed.
13. Jagdamba Shikshan Prasarak Mandal, Majalgaon, Tq. Majalgaon, Dist. Beed
Thro : Its President -
Manik Shankarrao Shete Age 65 Years, Occu:Agri R/o. Indira Balakashram Manjrat Road, Majalgaon,
Tq. Majalgaon, Dist. Beed.
14. Saraswati Mahila Seva Bhavi Sanstha, Beed, Thro : Its Secretary - Savita Ashok Jadhav, Age 43 Years,
Occ: Household and Social Work, R/o. Canal Road, Beed.
15. Mavli Shikshan Prasarak Mandal, Shirur, Tq. Shirur, Dist.Beed
Thro : Its Secretary Keshav Baburao Gighe, Age 43 years, Occu: Agri. & Social Work, R/o. Songaon, Post Pargaon (Shiras), Tq. and Dist. Beed.
16. Yugantar Pratishthan Beed, Dist. Beed, through : Its President, Sanjay Rajendra Bharati, Age 36 Years, Occu: Social Work,
11237.15WP
R/o. Tintarvani, Tq. Shirur, Dist. Beed.
17. Kai Vanchalabai Ghumre Shikshan Prasarak Mandal, Pargaon, Tq.Patoda, District Beed, Thro: Its Secretary, Deepak Dattatraya Ghumare,
Age 41 Years, Occu.Agri, Service and Social Work, r/o. Mitra Colony, Beed, Tq. and Dist. Beed.
18. Ahilyabai Holkar Mahila Pratishthan Beed, Thro : Its Secretary - Manjusha
Ashok Mundhe, Age 35 Years, Occu: Advocate and Social Work, R/o. Vidya Nagar, East, Beed.
19. Shri Jagdamba Mahila Bal & Apanga Kalyan Mandal, Beed, Thro : Its Secetary - Sau. Sulochana Gangabhishan Ware, Age 65 Years,
Occu: Social Work, R/o. Beed, District Beed.
20. Utkarsha Sevabhavi Sanstha, Tagadgaon Tq.Shirur, Dist. Beed. Thro : Its Secretary - Ashok Baburao
Sanap, Age 55 Years, Occ: Agri. R/o. Tagadgaon Tq.Shirur, Dist. Beed. PETITIONERS
VERSUS
1. The State of Maharashtra, Through : Principal Secretary to the Government of Maharashtra in Women & Child Development Department, M.S., Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra,
11237.15WP
in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development Aurangabad Division,
Aurangabad. RESPONDENTS ig WITH WRIT PETITION NO.12194 OF 2015
Trimurti Bahuddshiya Sarwangin
Vikas Sanstha, Kalab, Tq. Kalab, Dist. Osmanabad Through its President Shri Dr. Ram Abarao Shingare Age: 42 Years, Occu: Service
R/o. 7-130, Pratibha Nagar, Dharur Tq. Dharur, Dist. Beed.
i) Trimurti Bahuddshiya Sarwangin Vikas Sanstha's Shree Vittu Mauli Balasadan (Balgraha) At Kalab,
Tq. Kalab, Dist. Osmanabad.
ii) Trimurti Bahuddshiya Sarwangin Vikas Sanstha's Shree Vittu Mauli Balakshram (Balgraha) at Borgaon,
Tq. Kaij, Dist. Beed. PETITIONERS
VERSUS
1. The State of Maharashtra, Through its Principal Secretary, Women & Child Development Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary, Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development
Aurangabad Division, Aurangabad.
5. District Women and Child Development Officer, Beed, Dist. Beed.
6. District Women and Child Development Officer, Osmanabad, Dist. Osmanabad.
RESPONDENTS WITH
WRIT PETITION NO.12298 OF 2015
Shivshankar Mahila Seva Bhavi Sanstha, Tembhurni, Tq. Shirur, Kasar, Dist. Beed Through its President Sau. Sunita Vinayak Avhad
Age: 38 years, occ: Household, R/o. Tembhurni, Tq. Shirur Kasar, Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra,
11237.15WP
in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development
Nashik Division, Nashik.
5.
The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad
6. The District Women & Child Development Officer, Ahmednagar and Beed.
7. The District Women & Child Development
Officer, Beed. RESPONDENTS
WITH WRIT PETITION NO.12304 OF 2015
Shankar Maharaj Vanjari Sevabhavi Sanstha Tembhurni, Tq. Shirur (Kasar), Dist.Beed through it's Secretary Vaibhav s/o. Ravindra Nagargoje, Age: 36 Years, Occ: Agri.,
R/o. Tembhurni, Tq. Shirur Kasar, Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal Secretary to the Government of Maharashtra in Women & Child Development
11237.15WP
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune
4.
The Divisional Deputy Commissioner, Women and Child Development Nashik Division, Nashik
5. The District Women & Child Development Officer, Ahmednagar. RESPONDENTS
WITH
WRIT PETITION NO.12314 OF 2015
Adarsh Gramin Mahila Mandal, Takali Dhokeshwar, Tq. Parner, Dist. Ahmednagar Through its Secretary
Sau. Mangal Raosaheb Zaware, Age: 46 Years, Occ: Social Worker, R/o. Takali Dhokeshwar, Tq. Parner, Dist. Ahmednagar. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development, Nashik Division, Nashik
5. The District Women & Child Development Officer, Ahmednagar RESPONDENTS
WITH WRIT PETITION NO.12368 OF 2015
Shivshakti Bahuddeshiya Gram Vikas
Mandal, Ingoda, Tq. Paranda, District-Osmanabad,
Through: Its President, Subhash s/o. Vasantrao Jagtap. PETITIONER
VERSUS
1. The State of Maharashtra, Through its Principal Secretary Women & Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary, Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
11237.15WP
Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad. RESPONDENTS WITH
WRIT PETITION NO.12369 OF 2015
Yashodeep Gramin Vikas & Shikshan Prasarak Mandal, Lokhangaon,
Tq. Washi, District-Osmanabad, Through: its President
Kumar s/o. Digambar Lakhe PETITIONER
VERSUS
1. The State of Maharashtra Through its Principal Secretary Women & Child Development Department, Maharashtra State,
Mantralaya, Mumbai-32.
2. The Principal Secretary, Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner Women and Child Development, Aurangabad Division, Aurangabad. RESPONDENTS WITH WRIT PETITION NO.12370 OF 2015
1. Vasantrao Naik Bahuddeshiya Shikshan Prasarak Mandal Naiknagar,
11237.15WP
Taluka Omerga, Dist. Osmanabad Through its President,
Dhondiram s/o. Harising Pawar
2. Priyadarshani Yuva Mandal, Turori, Taluka & Dist. Osmanabad, Through its Secretary,
Ranjit s/o. Shankar Jadhav PETITIONERS
VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State,
School Education Department, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
In Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad. RESPONDENTS WITH WRIT PETITION NO.12371 OF 2015
1. Ramkrushna Sevabhavi Sanstha, Pangari (Gosavi), Tq.Mantha, District-Jalna Through: its President, Babulal s/o Dhena Pawar.
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2. Mahatma Phule Bahuddeshiya Shikshan Prasarak Mandal, Udgir,
District-Latur.
Through: its Secretary, Ashok s/o. Madhavrao Birajdar.
3. Jaykranti Bahuuddeshiya Shikshan
Prasarak Sevabhavi Pratishthan Mandal, Rampur Tanda (Gutti), Tq.Jalkot, Dist. Osmanabad. PETITIONERS VERSUS
1. The State of Maharashtra
Through its Principal Secretary Women & Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary, Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad. RESPONDENTS WITH
WRIT PETITION NO.12372 OF 2015
Youth Child and Culture Organization, Dhoki, Dist. Osmanabad, Through its President, Pranita Giridhar Kolhe, Aged: 35 Years, Occ:Social Work, R/o. Vishal Nagar, Latur
11237.15WP
Being runs:
Sant Tukaram Balgruha, Palam, Tq.Palam, Dist. Parbhani.
Mangalabai Balgruha,
Palam, Tq. Palam, Dist. Parbhani. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
In Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad. RESPONDENTS WITH WRIT PETITION NO.12373 OF 2015
1. Laxmibai Latpate Shikshan Prasarak Mandal, Yogeshwari Nagar, Parbhani, Through its Secretary, Uttam s/o Panditrao Latpate, Aged: 57 Years, Occ: Agril. R/o. Yogeshwari Nagar, Parbhani.
11237.15WP
2. Swami Ramanand Teertha Shikshan
Prasarak Mandal & Bahuddeshiya Sevabhavi Sanstha, Ambajogai, District Beed, Through its Secretary, Balasaheb s/o. Bhimrao Karad,
Aged: 42 Years, Occ: Agriculture, R/o. Sonpeth, Dist. Parbhani.
3. Jai Malhar Sevabhavi Sanstha,
Daskhed, Tq. Patoda, Dist. Beed, Through its Authorized Person,
Namdeo s/o. Ramrao Lengule, Aged: 36 Years, Occ: Service, R/o. Manwat, Tq. Manwat,
Dist. Parbhani. PETITIONERS
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra
in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra In Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
11237.15WP
5. The District Women & Child Development Officer, Parbhani
RESPONDENTS WITH WRIT PETITION NO.12374 OF 2015
Ramrao Patil Memorial Education
Society, Nanded, Dist. Nanded Through its President, Govindrao s/o Shankarrao Methe, Aged: Major, Occ: Service
and Social Work, R/o. Nanded, Tq. & Dist. Nanded.
i. Ramrao Patil Memorial Education Society's Rukmini Balgruha,
Chudawa, Tq.Purna, Dist. Parbhani. PETITIONER VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra
in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra In Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad. RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO.12375 OF 2015
Magas Samaj Seva Mandal, Devtala, Tq.Ausa, Dist. Latur, Through its President,
Ramdas s/o Jaisingrao Chavan, Aged: 62 Years, Occ : Agriculture, R/o Devtala, Tq. Ausa, Dist. Latur
Magas Samaj Seva Mandal's
i.
Vasantrao Naik Balakashram (Balgruha), Shingoli, Tq. & Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra In Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
11237.15WP
5. The District Women & Child Development Officer, Osmanabad. RESPONDENTS
WITH WRIT PETITION NO.12376 OF 2015
Sevadas Bahuddeshiya Samajik Sanstha, Devsinga (Nal), Tq.Tuljapur, Dist. Osmanabad, Through its President, Subhash s/o Kishan Rathod,
Aged: 41 years, Occ: Agriculture, R/o. Ramegaon, Dist. Osmanabad.
Sevadas Bahuddeshiya Samajik Sanstha's
i) Babuji Balakashram (Balgruha), Andur, Tq. Tuljapur, Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
In Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women & Child Development Officer, Osmanabad.
RESPONDENTS WITH WRIT PETITION NO.12377 OF 2015
Shree Gurudatta Bahuddeshiya Sanstha, Kasbe Tadwale,
Tq. & Dist. Osmanabad, Through its Secretary, Atmaram s/o Ambadas Pawar,
Aged: 46 Years, Occ: Agriculture, R/o. Kasbe Tadwale, Tq. & Dist.Osmanabad
Shree Gurudatta Bahuddeshiya
Sanstha's
i. Jivan Vikas Balgruha, Tadwala, Tq. & Dist. Osmanabad.
ii. Mauli Balakashram,
Yedshi, Tq. & Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
11237.15WP
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women & Child Development
Officer, Osmanabad. RESPONDENTS WITH WRIT PETITION NO.12378 OF 2015
Kai. Ramdas Patil Bahuddeshiya Shikshan Prasarak Mandal, Golegaon (Navalgaon), Tq.Bhoom, Dist. Osmanabad,
Through its Secretary, Pravin s/o Vishnudas Bhagat Patil,
Aged: 38 years, Occ: Agriculture, R/o. Golegaon (Navalgaon), Tq.Bhoom, Dist. Osmanabad.
Kai. Ramdas Patil Bahuddeshiya Shikshan Prasarak Mandal's
i. Saraswati Balakashram (Balgruha), Bhoom, Tq. Bhoom,
Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary
to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women & Child Development Officer,
Osmanabad. RESPONDENTS WITH WRIT PETITION NO.12379 OF 2015
Rajashri Shahu Bahuddeshiya
Gramin Vikas Sanstha, Kalegaon, Tq. Ahmedpur,
Dist. Latur Through its Secretary, Parmeshwar s/o Shrirangrao Jadhav, Aged: 44 Years, Occ: Agriculture,
R/o. Kalegaon, Tq. Ahmedpur, Dist. Latur.
i. Rajashri Shahu Bahuddeshiya Gramin Vikas Sanstha's
Rokdoba Balsadan, Ahmedpur, Tq.Ahmedpur, Dist.Latur PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development
11237.15WP
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4.
The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad. RESPONDENTS WITH WRIT PETITION NO.12380 OF 2015 Veer Hanuman Bahuddeshiya Gramvikas Pratishthan,
Ramegaon, Dist. Osmanabad, Through its President,
Subhash s/o. Kishan Rathod, Aged: 41 Years, Occ: Agriculture, R/o. Ramegaon, Dist. Osmanabad.
Veer Hanuman Bahuddeshiya Gramvikas Pratishthan's
i. Tirupati Balgruha (Balakashram), Naldurga, Tq. Tuljapur,
Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary
to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women & Child Development Officer, Osmanabad
RESPONDENTS WITH WRIT PETITION NO.12381 OF 2015
Godavari Bahuddeshiya Shikshan
Sanstha, Moha, Dist. Osmanabad, Through its Secretary,
Shivaji s/o Vikram Tambe, Aged: 59 Years, Occ: Agriculture, R/o Devlali, Tq. Bhoom, Dist. Osmanabad.
Godavari Bahuddeshiya Shikshan Sanstha's
i. Shree Swami Samartha
Balgruha, Devlali, Tq.Bhoom, Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development
11237.15WP
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4.
The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad.
5. The District Women & Child Development Officer, Osmanabad. RESPONDENTS
WITH WRIT PETITION NO.12382 OF 2015
Tuljai Pratishthan Bahuddeshiya Sanstha, Pangaon, Tq. Kallam, Dist. Osmanabad,
Through its Secretary, Shahji s/o Narayan Chavan, Aged: 42 Years, Occ: Agriculture, R/o Pangaon, Tq. Kallam, Dist. Osmanabad.
Tuljai Pratishthan Bahuddeshiya Sanstha's
i. Sahara H.I.V. Badhit Boys-Girls Balgruha, Kallam, Tq. Kallam, Dist. Osmanabad. PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women & Child Development Officer, Osmanabad. RESPONDENTS
WITH WRIT PETITION NO.12383 OF 2015
Shree Sant Shiromani Ramrao Maharaja Bahuddeshiya Sanstha,
Achari Tanda (Ambarnagar), Tq. Omerga, Dist. Osmanabad, Through its President Gopal s/o Thapru Chavan, Aged: 47 years, Occ: Agriculture, R/o. Kantekur, Tq.Omerga, Dist. Osmanabad.
Shree Sant Shiromani Ramrao Maharaja Bahuddeshiya Sanstha's
11237.15WP
i. Shree Sevalal Maharaj
Balsadan (Balgruha), Kantekur, Tq. Omerga, Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra
in Women & Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women & Child Development Officer, Osmanabad. RESPONDENTS
WITH WRIT PETITION NO.12384 OF 2015
Shamkimata Magaswargiya Mahila Bahuddeshiya Gramvikas, Sanstha, Patil Tanda, Tq. Tuljapur, Dist. Osmanabad, Through its Secretary,
11237.15WP
Sow. Usha w/o Sanjay Rathod, Aged: 30 Years, Occ: Household,
R/o. Patil Tanda, Tq. Tuljapur, Dist. Osmanabad.
Shamkimata Magaswariya Mahila Bahuddeshiya Gramvikas
Sanstha's
i. Jijamata Balgruha, Patil Tanda, Tq. Tuljapur,
Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women & Child Development Officer, Osmanabad. RESPONDENTS
11237.15WP
WITH WRIT PETITION NO.12385 OF 2015
Sant Ramrao Maharaj Bahuddeshiya Adarsh Shikshan Prasarak Mandal, Ghatangri, Tq. & Dist. Osmanabad, Through its President
Vikas s/o Topaji Jadhav, Aged: 47 Years, Occ: Agril. R/o. Ghatangri, Tq. & Dist. Osmanabad.
i. Sant Ramrao Maharaj Bahuddeshiya
Adarsh Shikshan Prasarak Mandal's Balakashram, Kamegaon, Tq. and Dist. Osmanabad.
ii. Sant Ramrao Maharaj Bahuddeshiya Adarsh Shikshan Prasarak Mandal's Shree Samatha Balakashram, Umbare Kotha,
Tq. and Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad. RESPONDENTS
WITH WRIT PETITION NO.12386 OF 2015
Shree Kulswamini Bahuddeshiya Adarsh Shikshan Prasarak Mandal, Deepaknagar, Kamtha,
Tq. Tuljapur, Dist. Osmanabad, Through its Secretary,
Shivaji s/o Chatru Rathod, Aged: 49 Years, Occ:Agril. R/o.Kamtha, Tq. Tuljapur,
Dist. Osmanabad.
i. Shree Kulswamini Bahuddeshiya Adarsh Shikshan Prasarak Mandal's Balakashram, Apsinga,
Tq. Tuljapur, Dist. Osmanabad.
ii. Shree Kulswamini Bahuddeshiya Adarsh Shikshan Prasarak Mandal's Balakashram, Kamtha Tanda, Tq. Tuljapur, Dist. Osmanabad
PETITIONER VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
11237.15WP
3. The Commissioner,
Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.12387 OF 2015
New Siddheshwar Bahuddeshiya Samajik Sanstha, Wadgaon Siddheshwar,
Tq. & Dist. Osmanabad, Through its Secretary, Rajendra s/o Dadasaheb More, Aged: 37 Years, Occ: Agriculture, R/o. Wadgaon (Siddheshwar),
Tq. & Dist. Osmanabad. New Siddheshwar Bahuddeshiya
Samajik Sanstha's
i. Tuljai Balsadan (Balgruha), Tuljapur, Dist. Osmanabad.
ii. Kai. Dadasaheb More Balgruhas (Balsadans), Wadgaon (Siddeshwar), Tq. & Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary
to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women & Child Development Officer, Osmanabad. RESPONDENTS
WITH
WRIT PETITION NO.12388 OF 2015
Kalikadevi Bahuddeshiya Shikshan, Krida & Sanskritik Mandal, Anala, Tq. Paranda, Dist. Osmanabad, Through its President,
Shivaji s/o Vithalrao Kshirsagar, Aged: 50 Years, Occ: Agriculture, R/o. Anala, Tq. Paranda, Dist. Osmanabad.
Kalikadevi Bahuddeshiya Shikshak, Krida & Sanskritik Mandal's
i. Sow. Gayabai Balgruha (Balkashram), Anala, Tq.Paranda, Dist.Osmanabad PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3.
The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad.
5. The District Women & Child Development Officer, Osmanabad. RESPONDENTS
WITH
WRIT PETITION NO.12389 OF 2015
Dnyan Sanskriti Mahila Pratishthan, Maniknagar, Parali Vaijnath, Dist. Beed,
Through its Secretary, Sow. Neeta Madhukar Girwalkar, Aged: 36 Years, Occ: Household, R/o. Maniknagar, Parali Vaijnath, Tq. Parali Vaijnath, Dist. Beed.
i. Lavanyai Balakashram (Balgruha), Poos, Tq. Ambajogai, Dist.Beed. PETITIONER
11237.15WP
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad. RESPONDENTS WITH
WRIT PETITION NO.12390 OF 2015
Sonali Gramin Vikas Sevabhavi Sanstha,
Parali Vaijnath, Dist. Beed Through its Secretary, Santosh s/o Shankarrao Sarvade, Aged: 40 Years, Occ: Agriculture, R/o. Jajwadi, Padmavati Galli,
Parali Vaijnath, Dist. Beed.
i. Balakashram (Balgruha), Basweshwar Colony, Parali Vaijnath, Dist. Beed. PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3.
The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad. RESPONDENTS
WITH WRIT PETITION NO.12391 OF 2015
Jeevandhara Bahuddeshiya Sevabhavi Sanstha, Tokwadi, Tq. Parali Vaijnath, Dist. Beed,
Through its President, Sanjay s/o Bhaskarrao Munde, Aged: 36 Years, Occ: Agriculture, R/o. Tokwadi, Tq. Parali Vaijnath, Dist. Beed.
i. Shankarbapu Balakashram (Balgruha), Tokwadi, Tq. Parali Vaijnath, Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra
11237.15WP
in Women & Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad. RESPONDENTS WITH WRIT PETITION NO.12392 OF 2015
Swami Dayanand Saraswati Sevabhavi Sanstha, Hingoli,
Through its Secretary, Dayanand s/o Venkatrao Giri, Aged: 40 Years, Occ: Service, R/o Ghatnandur, Tq. Ambajogai,
Dist. Beed.
Being runs: Balakashram (Balgruha), Ghatnandur, Tq.Ambajogai, Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division,
Aurangabad. RESPONDENTS WITH WRIT PETITION NO.12393 OF 2015
Sonali Gramin Vikas Sevabhavi Sanstha Parali Vaijnath, Dist.Beed, Through its Secretary,
Santosh s/o Shankarrao Sarvade, Aged: 40 Years, Occ: Agriculture,
R/o. Jajwadi, Padmavati Galli, Parali Vaijnath, Dist. Beed.
i. Shree Gurudatta Balakashram (Balgruha),
Sirsala, Parali Vaijnath, Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
11237.15WP
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad. RESPONDENTS
WITH WRIT PETITION NO.12430 OF 2015
Jai Jawan Jai Kisan Education Society's Ramchandra Balakashram (Balgraha),
Belamb Tanda, Tq.Omerga, Dist.Osmanabad Through it's Secretary Amol s/o Govindrao Rathod Age: 29 Years, Occu: Secretary & Social Worker, R/o. Near Kalikadevi Temple,
Sadgurunagar, Latur, Tq. & Dist. Latur. PETITIONER
VERSUS
1. The State of Maharashtra,
Through its Principal Secretary, Women & Child Development Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
11237.15WP
Aurangabad Division, Aurangabad.
5. District Women and Child Development Officer, Osmanabad Dist. Osmanabad RESPONDENTS
WITH WRIT PETITION NO.12474 OF 2015
Chhatrapati Shahu Maharaj Pratishthan,
Ambajogai, Tq. Ambajogai, Dist. Beed. Through its Secretary,
Baliram Balu Chopane, Aged: 41 years, Occ. : Agril. R/o. Yashwantrao Chavan Chowk,
Morewadi, Ambajogai, Dist. Beed.
Being runs: Balsadan, Morewadi, Tq. Ambajogai, Dist.Beed. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
11237.15WP
Aurangabad Division, Aurangabad. RESPONDENTS
WITH WRIT PETITION NO.12574 OF 2015
Sevadas Shikshan Prasarak Mandal,
Mohadara (Tanda), Tq.Parli (V), Dist.Beed Through its Secretary, Baliram s/o. Jeevanrao Rathod, Aged: 39 Years, Occ. : Agri.
R/o. Panchvati Nagar, Parli Vaijinath, Dist. Beed.
Being runs: Sanjivani Balakashram (Balgruha) Lendewadi, Tq.Parli (V), Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad. RESPONDENTS
11237.15WP
WITH WRIT PETITION NO.12575 OF 2015
Amarnath Bahuuddeshiya Shikshan Sanstha, Latur Through its President Atmaram s/o. Maruti Shep Aged: 42 Years, Occ. : Service
R/o. Ladzari, Tq.Parli Vaijinath Dist. Beed.
Being runs: Bhagirathi Bal Sadan (Balgruha) Ladzari, Tq.Parli Vaijinath,
Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad. RESPONDENTS WITH WRIT PETITION NO.107 OF 2016
1. Jija Mata Shikhshan Prasarak Mandal (D) Tq. Tuljapur, Dist. Osmanabad
11237.15WP
Through : Its Secretary - Shri. Prabhakar s/o Shankarrao Mule
Age 41 Years, Occu: Service & Social Work R/o. Salgara, Tq.Tuljapur, Dist.Osmanabad PETITIONER
VERSUS
1. The State of Maharashtra, Through : Principal Secretary to the Government of Maharashtra
in Women & Child Development Department, M.S.Mantralaya,
Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad. RESPONDENTS
WITH WRIT PETITION NO.109 OF 2016
1. Jagdamba Vidhya Prasarak Mandal Bapshethwadi, Tq. and Dist. Nanded Through : Its Secretary - Shri. Shivraj s/o Vaijnath Visapure Age 55 Years, Occu. Agri. & Social Work, R/o. At Post Borhali, Tq.Mukhed, Dist. Nanded. PETITIONER
11237.15WP
VERSUS
1. The State of Maharashtra, Through : Principal Secretary to the Government of Maharashtra in Women & Child Development Department, M.S.
Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad, Dist.Aurangabad. RESPONDENTS
WITH WRIT PETITION NO.113 OF 2016
1. Sudhakarraoji Naik Magasvargiya Samaj
Kalyan Mandal, Tq. and Dist. Beed Through : Its President - Shri. Maruti s/o. Ramrao Rathod Age 60 Years, Occu:Social Work, R/o. Gajanan Nagar Nalwandi Road,
Beed, Tq. and Dist. Beed.
2. Annabhau Sathe Shikhshan Prasarak Mandal Beed, Through its Secretary Uttam s/o Wamanrao Pawar, Age 60 Years, Occu. Social Work, R/o. Jawahar Colony, Nagar Naka, Beed, Tq. and Dist. Beed. PETITIONERS
11237.15WP
VERSUS
1. The State of Maharashtra, Through : Principal Secretary to the Government of Maharashtra in Women & Child Development Department, M.S. Mantralaya,
Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad,Dist.Aurangabad RESPONDENTS
WITH WRIT PETITION NO.114 OF 2016
1. Almin Education and Welfare Society Mukhed, Tq. Mukhed, Dist. Nanded Through : Its Secretary - Shri. Naserkhan Maheboobkhan Pathan Age 43 Years, Occu. Social Work,
R/o. Tabela Galli, Main Road Mukhed, Tq. Mukhed, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra, Through : Principal Secretary to the Government of Maharashtra in Women & Child Development
11237.15WP
Department, M.S. Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra In Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4.
The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad. RESPONDENTS
WITH WRIT PETITION NO.165 OF 2016
Madhumati Mahila Mandal,
Latur, Bastapure Nagar, Latur, Through its Secretary, Shashikala Vasantrao Muskawad, Aged: 52 Years, Occ: Household,
R/o. Vishal Nagar, Latur, Tq. & Dist. Latur
Madhumati Mahila Mandal's
i. Shree Sai Balakashram, Latur.
ii. Shree Sai Balsadan, Latur. PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to the Government of Maharashtra in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3.
The Additional Chief Secretary to the Government of Maharashtra in Planning Department,
Maharashtra State, Mantralaya, Mumbai-32.
4. The Commissioner, Women and Child Development,
Maharashtra State, Pune
5. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad
6. The District Women & Child Development Officer, Latur RESPONDENTS
WITH
WRIT PETITION NO.166 OF 2016
Madhumati Mahila Mandal, Latur, Bastapure Nagar, Latur, Through its Secretary, Shashikala Vasantrao Muskawad, Aged: 52 Years, Occ: Household, R/o. Vishal Nagar, Latur, Tq. & Dist. Latur
11237.15WP
Madhumati Mahila Mandal's
i. Kai. Bhagubai Balasadan (Balgruha), Ambajogai, Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Additional Chief Secretary
to the Government of Maharashtra in Planning Department, Maharashtra State, Mantralaya, Mumbai-32.
4. The Commissioner, Women and Child Development Maharashtra State, Pune
5. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad
6. The District Women & Child Development Officer, Beed RESPONDENTS
11237.15WP
WITH WRIT PETITION NO.167 OF 2016
Madhumati Mahila Mandal, Latur, Bastapure Nagar, Latur, Through its Secretary, Shashikala Vasantrao Muskawad,
Aged: 52 Years, Occ: Household, R/o. Vishal Nagar, Latur, Tq. & Dist. Latur
Madhumati Mahila Mandal's
i.
Gurukrupa Balsadan (Balgruha), Loha, Dist. Nanded PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to
the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Additional Chief Secretary to the Government of Maharashtra in Planning Department, Maharashtra State, Mantralaya, Mumbai-32.
4. The Commissioner, Women and Child Development Maharashtra State, Pune
11237.15WP
5. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad
6. The District Women & Child Development Officer, Nanded RESPONDENTS
WITH WRIT PETITION NO.168 OF 2016
Madhumati Mahila Mandal, Latur, Bastapure Nagar, Latur,
Through its Secretary, Shashikala Vasantrao Muskawad, Aged: 52 Years, Occ: Household,
R/o. Vishal Nagar, Latur, Tq. & Dist. Latur
Madhumati Mahila Mandal's
i. Kishanrao Balsadan (Balgruha), Parbhani PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Additional Chief Secretary to the Government of Maharashtra in Planning Department,
11237.15WP
Maharashtra State, Mantralaya, Mumbai-32.
4. The Commissioner, Women and Child Development Maharashtra State, Pune
5. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad
6. The District Women & Child
Development Officer,Parbhani RESPONDENTS
WITH
WRIT PETITION NO.169 OF 2016
Balaji Shikshan Prasarak Mandal, Ambajogai, Tq.Ambajogai, Dist.Beed Through its Secretary,
Rajkishor s/o Kantaprasad Modi, Aged: 50 Years, Occ : Social Work,
R/o. Guruwar Peth, Ambajogai, Tq. Ambajogai, Dist. Beed.
Being runs: a) Manav Balakashram,
Ambajogai, Tq.Ambajogai, Dist. Beed.
b) Manav Vikas Balasadan (Balgruh),
Ambajogai, Tq.Ambajogai, Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development
11237.15WP
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4.
The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad
5. The District Women and Child Development Officer, Beed, Tq. and Dist. Beed
6. The Additional Chief Secretary
Planning Department, Maharashtra State, Mantralaya, Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.170 OF 2016
Sevadas Shikshan Prasarak Mandal, Mevapur Tanda, Tq. Jalkot,
Dist. Latur, Through its President, Ramrao s/o Shivaji Rathod, Aged: 55 years, Occ: Agriculture, R/o. Mevapur Tanda, Tq. Jalkot, Dist. Latur.
Sevadas Shikshan Prasarak Mandal's
11237.15WP
i. Ramabai Balsadan, Shivajinagar Tanda,
Tq. Jalkot, Dist. Latur PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2.
The Additional Chief Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Additional Chief Secretary to the Government of Maharashtra
in Planning Department, Maharashtra State, Mantralaya,
Mumbai-32.
4. The Commissioner, Women and Child Development
Maharashtra State, Pune
5. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad
6. The District Women & Child Development Officer,Latur RESPONDENTS
WITH WRIT PETITION NO.171 OF 2016
Shriram Bahuuddeshiya Seva Bhavi Sanstha, Kharosa, Tq.Ausa, Dist. Latur
11237.15WP
Through its President, Rajkishor s/o. Kantaprasad Modi,
Aged: 50 Years, Occ. : Social Work, R/o. Guruwar Peth, Ambajogai, Tq. Ambajogai, Dist. Beed.
Being runs: Ambikamata Balakashram,
Ambajogai, Tq.Ambajogai, Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad
5. The District Women & Child Development Officer, Beed, Tq. and Dist. Beed.
6. The Additional Chief Secretary Planning Department, Maharashtra State, Mantralaya, Mumbai-32. RESPONDENTS
11237.15WP
WITH WRIT PETITION NO.172 OF 2016
Shriram Bahuuddeshiya Seva Bhavi Sanstha, Kharosa, Tq.Ausa, Dist. Latur Through its President, Rajkishor s/o. Kantaprasad Modi,
Aged: 50 Years, Occ. : Social Work, R/o. Guruwar Peth, Ambajogai, Tq. Ambajogai, Dist. Beed.
Being runs: a) Rajashri Sahu Balakashram Palam, Tq.Palam, Dist.Parbhani
b) Sant Janabai Balashram, Gangakhed, Tq.Gangakhed,
Dist. Parbhani. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad
11237.15WP
5. The District Women & Child
Development Officer, Parbhani, Tq. and Dist. Parbhani.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.173 OF 2016
Sevadas Bahuuddeshiya Shaikshanik Samajik Sanstha Balsur, Tq. Omerga, Dist. Osmanabad
Through its President Babruwan s/o. Nandu Chavan, Age: 48 Years, Occ. Agri. R/o. Balsur, Tq.Omerga, Dist. Osmanabad
Being runs: a) Kashinath Maharaj Balakashram, Karali Pati, Tq.Omerga,
Dist. Osmanabad.
b) Nilkantheshwar Balgruh (Balsadan),
Ramkrushannagar, Tq.Omerga, Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
11237.15WP
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad
5. The District Women & Child
Development Officer, Osmanabad, Tq. and Dist. Osmanabad.
6. The Additional Chief Secretary Planning Department, Maharashtra State, Mantralaya, Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.174 OF 2016
Kai. Ashadevi Samaj Seva Trust, CIDCO, Aurangabad, Through its President,
Smt. Dwarka d/o. Shankar Mundhe, Aged: 61 years, Occ. : Household, R/o. Mahajan Colony, N-2, CIDCO, Aurangabad
Being runs: Shri Swami Samarth Balakashram, Jyoti Nagar, Garkheda Parisar, Beed bye Pass Road, Aurangabad PETITIONER VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development
11237.15WP
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4.
The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad
5. The District Women & Child Development Officer, Aurangabad, Tq. and Dist. Aurangabad.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralaya, Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.175 OF 2016
Kai. Ramlingappa Bahuuddeshiya Sanstha, Latur, Tq. and District Latur
Through its Secretary Hanmantrao Venkatrao Zare, Aged : 46 Years, Occ. : Agri, R/o. Rajura (Bk.), Tq.Mukhed, Dist. Nanded.
Being runs: Sairam Niradhar Nirashrit Balakashram (Balgruh), Rajura (Bk.), Tq.Mukhed, Dist. Nanded. PETITINER
11237.15WP
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad
5. The District Women & Child
Development Officer, Nanded, Tq. and Dist. Nanded
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralaya, Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.176 OF 2016
Baliraja Shikshan Sanstha, Someshwar, Tq.Palam, Dist. Parbhani Through its President, Chitra Kashinthrao Dudhate,
11237.15WP
Age: 45 years, Occ. : Household, R/o. Gangakhed, Tq. Gangakhed,
Dist. Parbhani
Being runs: Kalpana Chawala Mahila Balakashram (Balgruh), Gangakhed, Dist. Parbhan
PETITIONER VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra
in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad
5. The District Women & Child Development Officer, Parbhani Tq. and Dist. Parbhani
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32. RESPONDENTS
11237.15WP
WITH WRIT PETITION NO.177 OF 2016
Gunai Shikshan Prasarak Mandal, Kavalkhed, Tq.Udgir, Dist. Latur, Through its President, Bapurao s/o. Shankarrao Rathod,
Age: 43 years, Occ. Agri. R/o. Degloor Road, Udgir, Tq.Udgir, Dist. Latur. Being runs: Rajiv Gandhi, Balsadan (Balgruh),
Bhutanhipparga (Chowrasta), Nathnagar, Tq.Degloor,
Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad
5. The District Women & Child Development Officer, Nanded, Tq. and Dist. Nanded.
11237.15WP
6. The Additional Chief Secretary
Planning Department, Maharashtra State, Mantralya, Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.178 OF 2016
Mauli Shikshan Sanstha, Sukani, Tq. Udgir, District Latur
Through its President, Sunil s/o. Ramrao Sukane,
Aged : 48 Years, Occ. Agri. R/o. Sukani, Tq. Udgir, Dist. Latur.
Being runs: Ashtavinayak Balakashram, Jamb, Tq. Mukhed, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad
11237.15WP
5. The District Women & Child
Development Officer, Nanded, Tq. and Dist. Nanded.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.179 OF 2016
Krushna Bahuuddeshiya Shikshan Prasarak Mandal, Udgir, Tq.Udgir, District Latur Through its Secretary
Sunil s/o. Ramrao Sukane, Aged: 48 Years, Occ. : Agri. R/o. Sukani, Tq. Udgir, Dist. Latur.
Being runs : Krushna Balakashram, Latur, Tq. and Dist. Latur PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad
5. The District Women & Child Development Officer, Latur,
Tq. and Dist. Latur
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
ig RESPONDENTS
WITH
WRIT PETITION NO.180 OF 2016
World Social Foundation, Osmanabad, Dist. Osmanabad, Through its Secretary, Leena w/o Hanmant Kole, Aged: 32 Years, Occ: Household,
R/o. Prakash Nagar, Latur.
World Social Foundation's
i. Tirumalla Balgruha, Dhoki, Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
11237.15WP
3. The Additional Chief Secretary
to the Government of Maharashtra in Planning Department, Maharashtra State, Mantralaya, Mumbai-32.
4. The Commissioner, Women and Child Development Maharashtra State, Pune
5. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad RESPONDENTS WITH
WRIT PETITION NO.181 OF 2016
Lokvikas Pratishthan, Gudsur, Tq. Udgir, Dist. Latur, Through its President,
Narayan s/o Pralhadrao Muskawad, Aged : 38 years, Occ : Agriculture,
R/o Latur, Tq. & Dist. Latur.
Lokvikas Pratishthan's
i. Niradhar Nirashrit Balgruha (Balakashram), Jakekur Chowrasta, Tq. Omerga, Dist. Osmanabad.
ii. Kai. Pralhadrao Balgruha (Balakashram), Omerga, Dist. Osmanabad. PETITIONERS
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development
11237.15WP
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to the Government of Maharashtra in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Additional Chief Secretary to the Government of Maharashtra
in Planning Department, Maharashtra State, Mantralaya,
Mumbai-32.
4. The Commissioner,
Women and Child Development Maharashtra State, Pune
5. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division,
Aurangabad RESPONDENTS
WITH WRIT PETITION NO.182 OF 2016
Jijamata Bahuddeshiya Mahila Mandal, Bhuttekarwadi, Tq. Ahmedpur, Dist. Latur, Through its Secretary,
Leena w/o Hanmant Kole, Aged: 32 years, Occ: Household, R/o Prakash Nagar, Latur
Jijamata Bahuddeshiya Mahila Mandal's
i. Shree Sai Balgruha, Parbhani
11237.15WP
ii. Manish Balgruha, Parbhani
iii. Balaji Balsadan, Latur. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra
in Women & Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to
the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Additional Chief Secretary to the Government of Maharashtra
in Planning Department, Maharashtra State, Mantralaya, Mumbai-32.
4. The Commissioner, Women and Child Development Maharashtra State, Pune
5. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad RESPONDENTS
WITH WRIT PETITION NO.183 OF 2016
Balaji Seva Pratishthan Gudsur, Tq. Udgir, Dist. Latur, Through its Secretary,
11237.15WP
Balaji s/o Vasantrao Muskawad, Aged: 38 years, Occ: Agriculture,
R/o Vishal Nagar, Latur, Tq. & Dist. Latur.
Balaji Seva Pratishthan's
i. Vasantrao Balgruha, Gangakhed, Dist. Parbhani.
ii. Ramkrushna Balgruha,
Loha, Dist. Nanded.
Latur.
iii. Sow. Shashikala Balgruha, PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra
in Women & Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Additional Chief Secretary
to the Government of Maharashtra in Planning Department, Maharashtra State, Mantralaya, Mumbai-32.
4. The Commissioner, Women and Child Development Maharashtra State, Pune
11237.15WP
5. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad RESPONDENTS
WITH WRIT PETITION NO.184 OF 2016
Shree Sai Sevabhavi Sanstha, Latur, Through its Secretary, Sukeshini Premnath Akangire,
Aged: 32 years, Occ: Agriculture, R/o. Vishal Nagar, Latur.
Shree Sai Sevabhai Sanstha's
i. Manish Balgruha, Ambajogai, Dist. Beed.
ii. Madhumati Balgruha, Dhoki, Tq. & Dist. Osmanabad.
iii. Shantabai Balgruha,
Tuljapur, Dist. Osmanabad.
iv. Sukeshini Balgruha, Ambajogai, Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
11237.15WP
3. The Additional Chief Secretary
to the Government of Maharashtra in Planning Department, Maharashtra State, Mantralaya, Mumbai-32.
4. The Commissioner, Women and Child Development Maharashtra State, Pune
5. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad RESPONDENTS
WITH WRIT PETITION NO.185 OF 2016
Satyamev Jayate Sevabhavi Sanstha, Dhoki, Dist. Osmanabad,
Through its Secretary, Sambhaji s/o. Ram Badgire,
Aged: 32 Years, Occ: Agriculture, R/o Harangul, Tq. & Dist. Latur, Tq. & Dist. Latur.
Satyamev Jayate Sevabhavi Sanstha's
i. Bhavana Balgruha, Parbhani, Dist. Parbhani
ii. Sant Eknath Balgruha, Loha, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development
11237.15WP
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to the Government of Maharashtra in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Additional Chief Secretary to the Government of Maharashtra
in Planning Department, Maharashtra State, Mantralaya,
Mumbai-32.
4. The Commissioner,
Women and Child Development Maharashtra State, Pune
5. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad RESPONDENTS
WITH WRIT PETITION NO.186 OF 2016
Manav Jeevan Vikas Pratishthan,
India Nagar, Latur, Through its Secretary, Hanmant s/o Narsinha Kole, Aged: 44 years, Occ: Social Work, R/o Prakash Nagar, Latur,
Tq. & Dist. Latur.
Manav Jeevan Vikas Pratishthan's
i. Mahadev Balgruha, Parbhani, Tq. & Dist. Parbhani
ii. Kai. Sushilabai Balakashram, Datta Nagar, Dhoki, Tq. & Dist. Osmanabad.
11237.15WP
iii. Premnath Balakashram,
Latur, Tq. & Dist. Latur. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2.
The Additional Chief Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Additional Chief Secretary
to the Government of Maharashtra in Planning Department,
Maharashtra State, Mantralaya, Mumbai-32.
4. The Commissioner,
Women and Child Development Maharashtra State, Pune
5. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad RESPONDENTS
WITH WRIT PETITION NO.187 OF 2016
Rajguru Bahuddeshiya Sevabhavi Sanstha, Latur, Through its Secretary, Aniket s/o Sandipan Gurme,
11237.15WP
Aged: 30 years, Occ: Agriculture, R/o. Latur, Tq. & Dist. Latur.
Rajguru Bahuddeshiya Sevabhavi Sanstha's i. Rajguru Balakashram, Narangwadi, Tq. Omerga,
Dist. Osmanabad.
ii. Rajguru Balgruha (Balakashram), Omerga,
Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to
the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Additional Chief Secretary to the Government of Maharashtra in Planning Department, Maharashtra State, Mantralaya,
Mumbai-32.
4. The Commissioner, Women and Child Development Maharashtra State, Pune
5. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad RESPONDENTS
11237.15WP
WITH WRIT PETITION NO.188 OF 2016
Chatrapati Shahu Maharaj Shaikshanik Sanstha, Parbhani, Through its Secretary, Archana Babarao Madne,
Aged: 32 years, Occ: Household, R/o Wadkute Niwas, Parbhani.
Chatrapati Shahu Maharaj
Shaikshanik Sanstha's
i.
Ahilyadevi Balakashram, Tadkalas, Tq. Purna, Dist. Parbhani PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra
in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Additional Chief Secretary to the Government of Maharashtra in Planning Department, Maharashtra State, Mantralaya, Mumbai-32.
4. The Commissioner, Women and Child Development Maharashtra State, Pune
11237.15WP
5. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad RESPONDENTS
WITH
WRIT PETITION NO.189 OF 2016
Pandurang Bahuuddeshiya Sevabhavi Sanstha, Barhali, Tq.Mukhed, Dist. Nanded.
Through its Secretary Chandrakant s/o. Pandurang Sukunge,
Age : 45 years, Occ. : Agri. R/o. Barhali, Tq. Mukhed, Dist. Nanded
Being runs: Pandurang Niradhar Nirashrit Balgruh (Unit No.1), Pandurang Niradhar Nirashrit Balgruh (Unit No.2), At Bapshetwadi,Tq.Mukhed,
Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad
5. The District Women and Child Development Officer, Nanded, Tq. and Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralaya
Mumbai-32. RESPONDENTS ig WITH WRIT PETITION NO.190 OF 2016
Shri. Mahatma Basveshwar Gramin Vikas
Mandal, Bapshetwadi, Tq.Mukhed, Dist. Nanded Thr.Sec. Chandrakant Pandurang Sukunge, Age: 45 years, Occ.: Agri, R/o. Barhali, Tq. Mukhed, Dist. Nanded.
Being runs: Mahatma Basveshwar Balakashram,
Mukramabad, Tq.Mukhed, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
11237.15WP
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad
5. The District Women and Child Development Officer, Nanded, Tq. and Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.191 OF 2016
Priyadarshani Yuva Mandal,
Osmanabad, Tq. and Dist. Osmanabad. Through its President, Ramesh s/o. Baburao Jadhav, Age: 36 Years, Occ. Agri.
R/o. Omerga, Tq. Omerga, Dist. Osmanabad
Being runs: Baburao Naik, Balgruh (Balakashram), Omerga, Tq.Omerga, Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Osmanabad, Tq. and Dist. Osmanabad.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.192 OF 2016
Sadaguru Banjara Seva Sangh, Antharvan, Pimpari (Tanda), Tq. and Dist. Beed, Through its Secretary Sushil s/o Dineshrao Pawar, Aged: 28 Years, Occ. : Agri.
R/o. At Post Antharvan, Pimpari (Tanda) Tq. and District Beed. Being runs: Balakashram (Balgruh) Antharvan, Pimpari (Tanda) Tq. and District Beed.
PETITIONER VERSUS
1. The State of Maharashtra, Through Principal its Secretary
11237.15WP
to the Government of Maharashtra in Women & Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad
5. The District Women and Child Development
Officer, Beed, Tq. & Dist. Beed.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.193 OF 2016
Banjara Shikshan Prasarak Mandal, Balsur, Tq.Omerga, Dist. Osmanabad.
Through its President, Babruwan s/o Nandu Chanvan, Age: 48 Years, Occ.: Agri. R/o. Balsur, Tq.Omerga, Dist.Osmanabad
Being runs: Shrikrushan Balsadan (Balgruh), Balsur, Tq.Omerga, Dist.Osmanabad PETITIONER VERSUS
11237.15WP
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3.
The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad
5. The District Women and Child Development
Officer, Osmanabad, Tq. and Dist. Osmanabad.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.194 OF 2016
Kisan Trust Mitra Nagar Latur, Through its Secretary Bhagwat s/o. Shrirang Sot-Patil, Age: 54 years, Occ.: Agri. R/o. Tilak Nagar, In front of Post Office, Mitra Nagar, Latur, Tq. and Dist. Latur.
PETITIONER VERSUS
11237.15WP
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad
5. The District Women and Child Development Officer, Latur, Tq. and Dist. Latur
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.195 OF 2016
Shri. Kulswamini Bahuuddheshiya Samajik Sanstha, Kamtha Tanda (Waghjai Ghat), Tq.Tuljapur, Dist.Osmanabad Through its President, Sou. Anita w/o Sanjay Rathod, Aged: 35 years, Occ.:Household, R/o. Deepak Nagar, Kamtha Tanda,
11237.15WP
Tq. Tuljapur, Dist. Osmanabad Being runs: Om Shanti Balakashraim (Balgrah),
Nalgdurg, Tq.Tuljapur, Dist.Osmanabad.
PETITIONER VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2.
The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad
5. The District Women and Child Development Officer, Parbhani, Tq. and Dist.Parbhani
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.196 OF 2016
1. Bhagwan Baba Jeevandhara Pratishthan At Dhamdham, Tq.Jintur, Dist. Parbhani
11237.15WP
Through its Secretary Vishwambhar s/o. Ramchandrarao Darade,
Age: 39 years, Occ. : Business, R/o. Yeldari Road, Jintur, Tq.Jintur, Dist. Parbhani.
2. Krushipurak Udyog Va Shikshan Vikas
Sanstha Jintur, Tq.Jintur, District Parbhani Through its President, Dr.Dinkar Gopalrao Deshpande,
Age: 68 years, Occ. : Agri. R/o. Jintur, Tq.Jintur, Dist. Parbhani.
3. Savleshwari Mahila Va Balvikas Sanstha Parbhani, Tq. and Dist. Parbhani
Through its President, Sou. Shobha w/o. Janardhan Budhwant, Age: 45 years, Occ. : Household, R/o. Plot No.A-15, MIDC, Parbhani, Tq. and Dist. Parbhani. PETITIONERS
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra
in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad
5. The District Women and Child Development Officer, Parbhani, Tq. and Dist.Parbhani
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS ig WITH WRIT PETITION NO.197 OF 2016
Baba Education Society, Chincholirao Tq. and District Latur Through its Secretary Shaikh Shahin Yunus, Aged: 40 Years, Occ. : Household,
R/o. Sanjay Nagar, Latur, Tq. and Dist. Latur,
Being runs: Turabai Balak Ashram Parbhani, Tq. and Dist. Parbhani. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
11237.15WP
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad
5. The District Women and Child Development Officer, Parbhani, Tq. and Dist.Parbhani
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.198 OF 2016
Shri Sai Bahuuddeshiya Samaj Seva Sanstha,
Chincholirao, Tq.Latur, Dist. Latur, Through its Secretary
Sajid Babamiya Patel, Age: 54 years, Occ.: Agri. R/o. Chicholirao, Latur, Tq. and Dist. Latur. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
11237.15WP
3. The Commissioner,
Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad
5. The District Women and Child Development
Officer, Latur, Tq.and Dist. Latur.
6.
The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.199 OF 2016
Krushna Bahuuddeshiya Shikshan Prasarak Mandal, Udgir, Tq. Udgir, District Latur Through its Secretary Sunil s/o Ramrao Sukane,
Aged: 48 years, Occ.: Agri. R/o. Sukani, Tq.Udgir, Dist.Latur Being runs: Gopal Balakashram, Mukrambad, Tq.Mukhed, Dist.Nanded PETITINER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad
5. The District Women and Child Development Officer, Nanded, Tq. and Dist. Nanded.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.364 OF 2016
Dnyanodaya Vimukta Jati Shikhan Prasarak Mandal, Kanadi Borgaon, Tq. & Dist. Latur.
Through its President Shri Baburao s/o Kisanrao Jadhav
Age: 62 Occ: Social Work, R/o. At/po: Kanadi Borgaon, Tq. & Dist. Latur.
I. Vasant Balsadan Seva Kendra, Kanadi Borgaon, Tq. & Dist. Latur PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra, Through its Principal Secretary,
Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary,
Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad RESPONDENTS
WITH WRIT PETITION NO.725 OF 2016
Vidya Shikshan Prasarak Mandal, Kolsa, Tq. Sengaon, Dist. Hingoli, Through its President,
Bhaskarrao s/o Ramrao Bengal, Aged: 52 Years, Occ. : Agri. R/o. Kolsa, Tq. Sengaon, Dist. Hingoli.
Being runs: Punyashlok Ahilyadevi Balsadan
(Balgruh),Kolsa,Tq.Sengaon, Dist.Hingoli. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development
11237.15WP
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4.
The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad
5. The District Women and Child Development Officer, Hingoli, Tq. and Dist. Hingoli
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.726 OF 2016
Gramvikas Samajik, Aarthik, Sanskrutik Yuvak Seva Bhavi Sansth,
Vasant Nagar, Nanded, Tq. and Dist.Nanded Through its President, Sachin s/o. Sopanrao Kshirsagar, Aged: 35 years, Occ. : Agri. R/o. Vasant Nagar, Nanded, Tq. and Dist. Nanded
Being runs: Balakashram (Balgruh), Sailu, Tq. Sailu, Dist.Parbhani PETITIONER
11237.15WP
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad
5. The District Women and Child Development Officer, Parbhani, Tq.and Dist.Parbhani
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya Mumbai-32. RESPONDENTS WITH
WRIT PETITION NO.727 OF 2016
Gramvikas Samajik, Aarthik, Sanskrutik Yuvak Seva Bhavi Sansth, Vasant Nagar, Nanded, Tq. and Dist. Nanded Through its President, Sachin s/o Sopanrao Kshirsagar, Aged: 35 years, Occ. : Agri. R/o. Vasant Nagar, Nanded, Tq. and Dist. Nanded.
11237.15WP
Being runs:Balakashram (Balgruh),
Akhada Balapur, Tq.Kalamnuri, Dist. Hingoli PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad
5. The District Women and Child Development Officer, Hingoli, Tq.and Dist.Hingoli.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.728 OF 2016
Shri Jyotiba Sevabhavi Mandal, Nandgaon (Jawanjal), Tq. and Dist. Parbhani
11237.15WP
Through its President, Kalyan Panditrao Kanke,
Age: 53 years, Occu.Social Work, R/o. Parbhai, Tq. and Dist. Parbhani
Being runs:
a) Jyotiba Balsadan (Balgurh),
Parbhani,Tq.and Dist.Parbhani.
b) Balgruh (Balakashram), Parbhani,Tq.and Dist.Parbhani.PETITIONER
VERSUS
1.
The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra
in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad
5. The District Women and Child Development Officer, Parbhani,Tq.& Dist. Parbhani
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO.729 OF 2016
Gramin Mahila Bahuuddeshiya Sevabhavi Sanstha, Undri (P.M.) Tq.Mukhed Dist.Nanded Through its President,
Sow. Godawari w/o. Maroti Tidke, Aged: 37 years, Occ.:Social Work, R/o. Gangakhed, Tq.Ganakhed, Dist.Parbhani
Being runs:a) Sant Gadgebaba Balakashram Ranisavargaon,Tq.Gangakhed,
Dist.Parbhani
b) Vaishnavi Girls Balakashram Tq.Gangakhed,Dist.Parbhani
PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra
in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad
11237.15WP
5. The District Women and Child Development Officer, Parbhani, Tq.and Dist.Parbhani
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.730 OF 2016
Shri Vasantrao Nik Vimukatya Jati and
Bhatkya Jamati, Adarsh Shikshan Prasarak Mandal Ghatangri, Tq.and Dist. Osmanabad Through its President,
Gulabchand s/o. Topaji Jadhav, Aged: 55 years, Occ.:Agri. R/o. At Present Ghatangri, Tq. and Dist. Osmanabad.
Being runs: Shri Venkatesh Balgruh Ghatangri
Tq.and District Osmanabad.
PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad
5. The District Women and Child Development Officer, Osmanabad, Tq.and Dist.Osmanabad
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS ig WITH WRIT PETITION NO.731 OF 2016
Sevadas Shikshan Prasarak Mandal, At Shivajnagar Tanda, Tq.Jalkot, Dist.Latur, Being runs:
Matoshri Balagruh at Chincholi Atnur, Tq.Jalkot, Dist. Latur,
Through its Superintendent, Prakash s/o. Sitaram Rathod,
Aged: 35 years, Occ.: R/o.Chincholi Atnur, Tq.Jalkot, Dist.Latur. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra
in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
11237.15WP
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad
5. The District Women and Child Development Officer, Latur, Tq. and Dist. Latur
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.732 OF 2016
Santoshimata Mahila Mandal, Aral, Tq.Basmath, Dist.Hingoli,
Through its President, Sou. Nilawati w/o. Keshavrao Chavan, Age: 50 years, Occu:Household, R/o. At Post Aral, Tq.Basmath, Dist.Hingoli
Being runs:
Sai Balsadan (Balagruh), Basmath, Tq.Basmath, Dist.Hingoli PETITIONER VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
11237.15WP
in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad
5.
The District Women and Child Development Officer, Hingoli,Tq.and Dist.Hingoli.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya Mumbai-32. RESPONDENTS WITH
WRIT PETITION NO.733 OF 2016
Ujjawal Shikshan Prasarak Mandal, Hingoli, Tq. and Dist. Hingoli, Through its President, Chandrakant s/o. Ramji Paikrao,
Age: 47 years, Occu: Agri. R/o.Hingoli, Tq. and Dist.Hingoli Being run:
a) Ujjawal Balakashram, Hingoli
b) Ujjawal Niradhar, Nirashrit
Balakashram Vidyanagar, Hingoli PETITIONER VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad
5. The District Women and Child Development Officer, Hingoli,Tq.and Dist.Hingoli.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralaya
Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.734 OF 2016
Kai. Matoshri Parvatibai Sevabhavi Samajik Sanstha, Methi Tq.Ahmedpur, Dist. Latur Through its Secretary, Padmakar s/o. Manohar Ugile,
Age: 31 years, Occu: Agri. R/o.Nalgir, Tq.Udgir, Dist.Latur.
Being runs:
a) Parvati Balsadan (Balgruh), At Loha, Dist. Nanded
b) Ganesh Balakashram (Balgruh), At Nanded, Tq. and Dist.Nanded PETITIONER VERSUS
11237.15WP
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad
5. The District Women and Child Development Officer, Nanded, Tq. and Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.735 OF 2016
Vasantrao Naik Shikshan Parsarak Mandal, Dongargaon, Tq.Jalkot, Dist. Latur, Through its Secretary, Shri.Maruti s/o.Laxman Chavan, Age: 50 Years, Occu:Agri. R/o.Sullali (Dongargaon),Tq.Jalkot, Dist. Latur Being run:-
11237.15WP
Vasantrao Naik Balakashram, Tq.Bhokar District: Nanded PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad
5. The District Women and Child Development Officer, Nanded, Tq. and Dist. Nanded.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.736 OF 2016
Bhavana Education Society, Latur, Tq.and Dist. Latur, Through its Secretary, Prabhakar s/o. Hiraji Rathod,
11237.15WP
Age: 54 years, Occu: Social Work, R/o.Parbhani, Tq.and Dist.Parbhani,
Being run:
Shri Shankarrao Balasadan, Parbhani, Tq. and Dist.Parbhani PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad
5. The District Women and Child Development Officer, Parbhani,Tq.and Dist.Parbhani
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
11237.15WP
WITH WRIT PETITION NO.737 OF 2016
Pragati Sevabhavi Sanstha, Latur Through its Secretary Sushant s/o. Bhimak Nalapure, Aged: 28 years, Occ.:Agri.
R/o.Maharashtra Housing Society, Barsi Road, Latur, Tq.and Dist.Latur
Being runs:Tirupati Balakashram,
Osmanabad,Tq.and Dist.Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad
5. The District Women and Child Development Officer, Osmanabad,Tq.and Dist.Osmanabad
6. The Additional Chief Secretary, Planning Department,
11237.15WP
Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.738 OF 2016
Yogeshwar Janvikas Mandal,
Bapshetwadi, Tq.Mukhed, Dist.Nanded, Through its Secretary Sou. Vimal w/o.Rajesh Mandewad, Aged: 40 years, Occ.:Social Work,
R/o.Bapshetwadi, Tq.Mukhed, Dist.Nanded
Being runs: Maharshi Walmiki Niradhar Nirshrit Balakashram (Balgruha), Pethwadaj, Tq.Kandhar,
Dist.Nanded. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad
11237.15WP
5. The District Women and Child Development
Officer, Nanded, Tq. and Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.739 OF 2016
Shri. Datt Shikshan Prasarak Mandal,
Lingdal, Tq.Ahmedpur, Dist.Latur, Through its Secretary, Anant s/o. Bhanudas Kukale,
Age: 39 years, Occu: Agri. R/o. Ahmedpur, Tq.Ahmedpur, Dist. Latur
Being run:
Savitribai Phule Balsadan (Balagruh),
Nanded, Tq. and Dist.Nanded PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad
5. The District Women and Child Development Officer, Nanded, Tq. and Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS ig WITH WRIT PETITION NO.740 OF 2016
Adivasi Va Vimuktya Jati Vikas Shikshan
Sanstha Gutti, Tq.Jalkot, District Latur Through its Secretary, Shri. Bhimrao Uddhavrao Rathod, Age: 61 years, Occu: Social Work, R/o.N-4, D-29, CIDCO, Aurangabad PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary to the Government of Maharashtra
in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad
5. The District Women and Child Development Officer, Aurangabad,
Tq.and Dist. Aurangabad.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya Mumbai-32. RESPONDENTS ig WITH WRIT PETITION NO.741 OF 2016
Matoshri Gramin Vikas Sevabhavi Sanstha, Hanegaon, Tq.Degloor, Dist.Nanded Through its President, Sou. Vaishali w/o. Vivek Padkanthwar, Age: 37 years, Occu: Social Work,
R/o. At Post Hanegaon, Tq.Degloor, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad
5. The District Women and Child Development
Officer, Nanded, Tq. and Dist. Nanded.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya Mumbai-32. RESPONDENTS ig WITH WRIT PETITION NO.742 OF 2016
Samata Shikshan Prasarak Mandal, Sailu, Tq. Ausa, Dist. Latur, Through its Secretary, Balaji s/o. Bankati Kamble, Age: 48 years, Occu: Agri.
R/o. At Post Sailu, Tq.Ausa, Dist. Latur. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad
5. The District Women and Child Development
Officer, Latur, Tq. and Dist.Latur.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya Mumbai-32. RESPONDENTS ig WITH WRIT PETITION NO.743 OF 2016
Niti Niketan Bahuuddeshiya Shikshan Sanstha, At Tondcheer, Tq.Udgir, District: Latur, Through its Secretary, Smt.Godavari w/o.Baswavaj Dyade, Age: 54 years, Occu: Social Work,
R/o. Wagholi, Tq. and Dist. Pune. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad
5. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.744 OF 2016
Shri Shivaji Shikshan Sanstha, Gour, Tq.Nilanga, District: Latur, Through its Secretary,
Shri Anilkumar s/o. Digmbar Gharule, Age: 47 years, Occu: Social work and Service, R/o.Gour, Tq.Nilanga, District: Latur.
PETITIONER VERSUS
1. The State of Maharashtra, Through Principal its Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad
11237.15WP
5. The District Women and Child Development
Officer, Aurangabad, Tq.and Dist. Aurangabad.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.750 OF 2016
Shrinath Manav Seva Mandal, Parali (V), Tq.Parli (V), Dist.Beed Through its Secretary,
Dr.Santosh s/o.Eknath Mundhe, Aged: 33 years, Occ.: Medical Practitioner, R/o. Shrinath Hospital, In front of Arunodya Market, Parali (V), Ta. Parli Vaijinath, Dist. Beed.
Being runs: Indira Balsadan (Balgruha)
Nathara, Tq.Parli (V), District: Beed.
PETITIONER VERSUS
1. The State of Maharashtra,
Through Principal its Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad RESPONDENTS
WITH
WRIT PETITION NO.751 OF 2016
Priydarshini Gramin Aani Adivashi
Sevabhavi Sanstha, At Sangamner, Tq.Sangamner, Dist. Ahmednagar,
Through its President PETITIONER
VERSUS
1. The State of Maharashtra, Through its Principal Secretary to the Government of Maharashtra
in Women & Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development Division, Nashik, Near Nasardi Bridge, Nashik. RESPONDENTS
11237.15WP
WITH WRIT PETITION NO.752 OF 2016
Uday Mahila Vikas Sanstha Ghargaon, At Ghargaon, Tq.Sangamner, Dist. Ahmednagar, Through its President PETITIONER
VERSUS
1. The State of Maharashtra,
Through its Principal Secretary to the Government of Maharashtra
in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development Division, Nashik, Near Nasardi Bridge, Nashik. RESPONDENTS
WITH WRIT PETITION NO.753 OF 2016
Savata Mahararaj Sevabhavi Sanstha Ghargaon, At Ghargaon, Tq.Sangamner, Dist. Ahmednagar, Through its President PETITIONER
11237.15WP
VERSUS
1. The State of Maharashtra,
Through its Principal Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development Division, Nashik, Near Nasardi Bridge,
Nashik. RESPONDENTS WITH
WRIT PETITION NO.755 OF 2016 Priydarshini Gramin Aani Adivashi Sevabhavi Sanstha, At Sangamner, Tq.Sangamner, Dist. Ahmednagar,
Through its President PETITIONER
VERSUS
1. The State of Maharashtra, Through its Principal Secretary
to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
11237.15WP
3. The Commissioner,
Women and Child Development Maharashtra State, Pune
4. The Divisional Deputy Commissioner, Women and Child Development Division,
Nashik, Near Nasardi Bridge, Nashik. RESPONDENTS
WITH
WRIT PETITION NO. 759 OF 2016
Jaishankar Gramin Va Adiwasi Vikas Sanstha Sangamner, At Sangamner, Tq. Sangamner, Dist. Ahmednagar
Through its President. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in
Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development Division Nashik, Near Nasardi Bridge, Nashik.
RESPONDENTS
11237.15WP
WITH WRIT PETITION NO. 764 OF 2016
Shrikrishna Sevabhani Sanstha at Bota, Tq. Sangamner, Dist. Ahmednagar.
Through its President. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in
Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development Division Nashik, Near Nasardi Bridge, Nashik.
RESPONDENTS
WITH WRIT PETITION NO. 768 OF 2016
Priyadarshini Gramin Aani Adivashi Sevabhavi Sanstha, at Sangamner, Tq. Sangamner, Dist. Ahmednagar Through its President. PETITIONER
11237.15WP
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development Division
Nashik, Near Nasardi Bridge, Nashik.
RESPONDENTS
WITH WRIT PETITION NO.873 OF 2016
Vimukt Jati Seva Samiti Vasant Nagar, Tq. Mukhed, Dist. Nanded. Through its Secretary Gangadhar Govindrao Rathod Age: 40 years, Occu.: Social Work,
R/o At Post Vasant Nagar, Tq. Mukhed, Dist.Nanded PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development
11237.15WP
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 874 OF 2016
Adivasi Mahila Vikas Mandal, Purna, Dist.Parbhani. Through its President Smt.Parvatibai Ganeshrao Suryawanshi
Age: 40 years, Occu.: Social Work, R/o Purna, Tq. Purna, Dist. Parbhani.
PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development
11237.15WP
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Parbhani, Tq.And Dist. Parbhani.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 875 OF 2016
Eklavya Magas Seva Samiti Mankhed, Tq. Ahmedpur, Dist. Latur, Through its Secretary Sachin Shivajirao Bhikane
Age: 38 years, Occu.: Social Work, R/o Mankhed, Tq. Ahmedpur, Dist. Latur.
PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development
11237.15WP
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 876 OF 2016
Jai Bhavani Shikshan Seva Mandal Khanapur, Tq. Ausa, Dist. Latur Through its President Prashant Bhimrao Rathod
Age: 45 years, Occu.: Agri., R/o Khanpur Tanda, Tq. Ausa, Dist. Latur.
PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development
11237.15WP
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Osmanabad, Tq. And Dist. Osmanabad.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 877 OF 2016
Kai. Janabai Chavan Adarsh Shikshan Prasarak Mandal, Parbhani, Tq. And Dist. Parbhani. Through its Secretary Sanjay Uddhavrao Chavan
Age: 42 years, Occu.: Agri., R/o Shivaji Nagar, Tq. Gangakhed, Dist. Parbhani. PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development
11237.15WP
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Parbhani, Tq.And Dist. Parbhani.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 878 OF 2016
Vimukt Jati Seva Samiti Vasant Nagar, Tq. Mukhed, Dist. Nanded. Through its Secretary Shri. Gangadhar Govindrao Rathod
Age: 40 years, Occu.: Social Work, R/o At Post Vasant Nagar, Tq. Mukhed, Dist. Nanded PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development
11237.15WP
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO. 879 OF 2016
Jankalyan Gramin Vikas Mandal Pangari, Tq. Barshi, Dist. Osmanabad. Through its President. Vasant Kishan Garad
Age: 45 years, Occu.: Agri., R/o Bhanu Nagar, Osmanabad, Tq. and Dist. Osmanabad.
PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the
11237.15WP
Government of Maharashtra in Women and Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Osmanabad, Tq. And Dist. Osmanabad.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 881 OF 2016
Vimukt Jati Seva Samiti Vasant Nagar, Tq. Mukhed, Dist. Nanded. Through its Secretary Gangadhar Govindrao Rathod Age: 40 years, Occu.: Social Work, R/o At Post Vasant Nagar, Tq. Mukhed, Dist. Nanded PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra Through Principal its Secretary to the
Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Latur, Tq. And Dist. Latur.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 969 OF 2016
1. Shahuumaharaj Bahu-Uddeshiya Seva Bhavi Sanstha, Ashti, Tq. Ashti, Dist. Beed. Through its President Shri. Sukhdeo Suryabhan Pokale, Age: 44 years, Occu.: Agriculture & Social Work, R/o Belgaon, Tq. Ashti, Dist. Beed.
11237.15WP
2. Jai Mata Bahu- Uddeshiya Seva Bhavi
Sanstha, Beed.
Through its Secretary Rukhminibai Hanumant Bhosle, Age: Major, Occu.: Household and Social Work,
R/o Beed, Tq. And Dist. Beed.
3. Tirumala Bahu-Uddeshiya Shikshan Prasarak Mandal, Pachegaon, Tq. Georai,
Dist. Beed.
Through its President
Appasaheb Aalu Chavan Age: 30 years, Occu.: Agri and Social Work,
R/o Ganesh Nagar, Near Swami Samarth Temple, Georai, Tq. Georai, Dist. Beed.
4. Jyotiba Shikshan Prasarak Mandal Beed
Through its Secretary Ajeet Motiram Warpe
Age: 46 years, Occu.: Business and Social Work, R/o Office of Daily Zunjar Neta Mali Ves Beed, Tq. And Dist. Beed.
PETITIONERS VERSUS
1. The State of Maharashtra Through Principal Secretary to the
Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 970 OF 2016
1. Udgir Taluka Yuva Vikas Sanstha, Gudsur Through its Secretary Shaik Sattar Shaikh Kareem
Age: 58 years, Occu.: Social Work, R/o Noor Patel Colony, Shelhad Road, Udgir, Tq. Udgir, Dist. Latur.
2. Diviyajyoti Gramin Va Sahri Vikas Seva Bhavi Shaikshanik Sanstha Udgir, Dist.
Latur, Through its President
Govind Anantrao Gabale Age: 54 years, Occu.: Business and Social Work, R/o Jalkot, Tq. Jalkot, Dist. Latur.
3. Balaji Shikshan Sanstha Nalgir Tq. Udgir, Dist. Latur. Through its President Laxmikant Murlidhar Bidwai
Age: 44 years, Occu.: Social Work, R/o Ashtavinayak Colony, Udgir, Tq. Udgir, Dist. Latur.
4. Bharat Multipurpose Education Society Latur Through its Secretary Devidas Pundlikrao Nadarge, Age: 68 years, Occu.: Social Work, R/o Nalgir, Tq. Udgir, Dist. Latur.
11237.15WP
PETITIONERS VERSUS
1. The State of Maharashtra Through Principal Secretary to the Government of Maharashtra in Women and Child Development
Department, M.S.
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH WRIT PETITION NO. 1006 OF 2016
Shri. Chhattrapati Shahu Maharaj Magasvargiya Seva Bhavi Sanstha Beed, Tq. And Dist. Beed. Through its Secretary Papita Kalyanrao Gade,
Age: 46 years, Occu.: Service and Social Work, R/o Sant Tukaram Nagar, Dhanora Road, Palwand Chowk, Beed, Tq. And Dist. Beed.
PETITIONER VERSUS
1. The State of Maharashtra Through Principal Secretary to the
11237.15WP
Government of Maharashtra in Women and Child Development
Department, M.S.
Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad Dist. Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO. 1057 OF 2016
Guruvarya Lahuji Salve Shikshan Prasarak Mandal Shivpur, Tq. Shirur Anantpal, Dist. Latur.
Through The Secretary
Madhukar Gopalrao Gaikwad PETITIONER
VERSUS
1. The State of Maharashtra Through its Principal Secretary, Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary, Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1058 OF 2016
Sarvangin Vikas Sanstha Udgir Tq. Udgir, Dist. Latur. Through its Secretary
Mangeshkumar Shivraj Herkar PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary Women and Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary,
Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS
11237.15WP
WITH WRIT PETITION NO. 1059 OF 2016
Shri Ganesh Shikshan Prasarak Mandal Latur Through its Secretary Nirmala Bhagawatrao Bhadane PETITIONER
VERSUS
1. The State of Maharashtra Through its Principal Secretary
Women and Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary,
Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS WITH WRIT PETITION NO. 1060 OF 2016
Shivniketan Mahila Vikas Sevabhavi Sanstha
Banwas, Tq. Pallam, Dist. Parbhani Through its President Sau. Sindhu Ramesh Landage PETITIONER
VERSUS
1. The State of Maharashtra Through its Principal Secretary Women and Child Development
11237.15WP
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary, Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS
WITH WRIT PETITION NO. 1061 OF 2016
Nagsen Education Society Udgir,
Main Road, Udgir, Tq. Udgir, Dist. Latur
Through its President Vinayak Gangaram Kamble PETITIONER VERSUS
1. The State of Maharashtra Through its Principal Secretary Women and Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary, Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1062 OF 2016
Jagdamba Shikshan Prasarak Mandal Majalgaon, Tq. Majalgaon, Dist. Beed.
Through The Superintendent Balakashram Partur, Tq. Partur,
Dist. Jalna PETITIONER
VERSUS
1. The State of Maharashtra Through its Principal Secretary Women and Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary, Finance Department, Maharashtra State,
Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS WITH WRIT PETITION NO. 1063 OF 2016
Shri Babasai Bahuddeshiya Sevabhavi
11237.15WP
Sanstha, Aurangabad Through: its President
Nitin Vishwanath Wakude. PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary,
Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1064 OF 2016
Vishwasagar Shikshan Prasarak Mandal Latur, Tq. Latur, Dist. Latur. Through its Secretary
D.T. Suryawanshi PETITIONER
VERSUS
1. The State of Maharashtra Through its Principal Secretary Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary,
Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
ig RESPONDENTS
WITH
WRIT PETITION NO. 1065 OF 2016
Vidya Vikas Pratisthan
Latur, Tq. Latur, Prakash Nagar, Dist. Latur.
Through its President Vaijanath Shantaram More PETITIONER
VERSUS
1. The State of Maharashtra Through its Principal Secretary Women and Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
11237.15WP
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS WITH
WRIT PETITION NO. 1066 OF 2016
Samata Sanjivani Bahuudeshiya Shikshan Prasarak Mandal,
Tiruka Tq. Jalkot, Dist. Latur Through its Secretary
Pundlik Ramrao Thawad PETITIONER
VERSUS
1. The State of Maharashtra Through its Principal Secretary Women and Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS WITH WRIT PETITION NO. 1067 OF 2016
Eknathbaba Bahuddeshiya Shikshan Mandal Ghonsi, Tq. Udgir, Dist. Latur
11237.15WP
Through its Secretary Datta Baburao Ghonsikar PETITIONER
VERSUS
1. The State of Maharashtra Through its Principal Secretary
Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary Finance Department,
Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS WITH
WRIT PETITION NO. 1068 OF 2016
Jay Malhar Babuddeshiya Shikshan Sanstha Islampur, Tq. Udgir,Main Road, Udgir, Dist. Latur. PETITIONER
VERSUS
1. The State of Maharashtra Through its Principal Secretary Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary Finance Department,
Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
ig RESPONDENTS
WITH
WRIT PETITION NO. 1069 OF 2016
Matoshree Hirabai Bahuuddeshiya Sevabhavi Sanstha Ausa, Tq. Ausa, Dist. Latur. Through its Secretary Ankush Namdeo Jadhav PETITIONER
VERSUS
1. The State of Maharashtra Through its Principal Secretary Women and Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS
11237.15WP
WITH WRIT PETITION NO. 1070 OF 2016
Bahujan Nayak Shikshan Prasarak Mandal Jalna, Tq. And Dist. Jalna Ramnagar, Sugar Factory, Through its President
Bramhanand Sakharam Chavan PETITIONER
VERSUS
1. The State of Maharashtra Through its Principal Secretary
Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1071 OF 2016
Sonali Mahila Mandal, Bhagwangad, Jalna Tq. and Dist. Jalna.
Through its President Sau.Indumati Bhagwanrao Gite PETITIONER
11237.15WP
VERSUS
1. The State of Maharashtra Through its Principal Secretary Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS WITH
WRIT PETITION NO. 1072 OF 2016
Prayag May Bahu Udeshiya Samaj Jagruti Sanstha Pathri, Dist. Parbhani
Through its Secretary Puja Chandrakant Paul PETITIONER
VERSUS
1. The State of Maharashtra Through its Principal Secretary Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS WITH WRIT PETITION NO. 1073 OF 2016
Jay Kisan Shikshan Prasarak
Mandal, Udgir (P.M.) Tq. Mukhed, Dist. Nanded, Through its Secretary
Shivaji Namdeo Dhanage PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary Women and Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS
11237.15WP
WITH WRIT PETITION NO. 1074 OF 2016
Mother Terreesa Magasvargiya Mahila Vikas Mandal, Tiruka, Tq. Jalkot, Dist. Latur Through its Secretary Mirabai Manoj Langile PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary Women and Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS WITH WRIT PETITION NO. 1086 OF 2016
Jagdamba Shikshan Prasarak Mandal Mantha, Tq. Mantha, Dist. Jalna Through its President Dondiram Harinaik Rathod Age: 70 years, Occu.: Agriculture, R/o Naiknagar, Shivaji Chowk, Mantha, Dist. Jalna. PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra,
Through Principal Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
6. The District Women and Child Development
Officer, Jalna.
RESPONDENTS WITH WRIT PETITION NO. 1336 OF 2016
Osmanabad Zilla Vasantrao Naik Magas Samaj Seva Mandal, Osmanabad Tq. and Dist. Osmanabad. Through its Secretary Dayanand Manohar Rathod Age: 45 years, Occu.: Social Work, R/o Vasant Primary Ashram School, Vidyanagar (Bavi), Tq. And Dist. Osmanabad PETITIONER
11237.15WP
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Osmanabad, Tq. And Dist.
Osmanabad.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS WITH WRIT PETITION NO. 1337 OF 2016
Jeevan Jyot Shikshan Prasarak Mandal Sanmukhwadi, Tq. Mukhed, Dist. Nanded. Through its Secretary Shri. Pandurang Gopal Chavan Age: 42 years, Occu.: Social Work, R/o Sanmukhwadi, Tq. Mukhed, Dist. Nanded.
11237.15WP
PETITIONER VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in
Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 1431 OF 2016
1. Gramlok Samaj Vikas Mandal, Umrga Through its Secretary Shri. Harun Hajichandpasha Inamdar Age: 45 years, Occu.: Business, R/o Roza Mohlla, Kalam Road, Kaij, Tq. Kaij, Dist. Beed.
11237.15WP
i) Gramlok Samaj Vikas Mandal's Pandurang balaksharam (Balgraha)
At Kaij, Tq. Kaij, Dist. Beed.
ii) Gramlok Samaj Vikas Mandal's Pandurang Balakashram New (Balgraha) At Kaij, Tq. Kaij, Dist. Beed.
2. Zunjar Bahuddshiya Shikshan Sanstha Kaij, Tq. Kaij, Dist. Beed. Through its Secretary
Shri Harun Hajichandpasha Inamdar Age: 45 years, Occu.: Business,
R/o Roza Area, Kalam Road, Kaij, Tq. Kaij, Dist. Beed.
i) Zunjar Bahuddeshiya Shikshan Sanstha's Jijau Balaksharam (Balgraha) At Anandgaon Road, Kaij, Tq. Kaij, Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra, Through Principal Secretary Women and Child Development Mantralaya, Mumbai - 32.
2. The Principal Secretary Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
11237.15WP
5. The District Women and Child Development Officer, Beed, Tq. And Dist. Beed.
RESPONDENTS
WITH WRIT PETITION NO. 1623 OF 2016
Dnyaneshwar Shikshan Prasarak Mandal Gangakhed, Tq. Gangakhed, Dist. Parbhani. Through its Secretary Shri. Laxman Shankarrao Madalpalle
Age: 47 years, Occu.: Agri., R/o Gangakhed, Tq. Gangakhed,
Dist. Parbhani. PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in
Women and Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Parbhani, Tq.And Dist. Parbhani.
11237.15WP
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 1630 OF 2016
Matoshri Bhagirathi Bahuuddeshiya Sanstha Nagaon (B), Tq. Naigaon (Khair), Dist. Nanded Through its Secretary
Shri Dattatraya Maroti Patil Age: 45 years, Occu.: Social Work,
R/o Nagaon(B), Tq. Naigaon(Khair),Dist.
Nanded. PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in
Women and Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
11237.15WP
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 1737 OF 2016
Jay Jawan Jay Kisan Shikshan Prasarak Mandal Kandhar, Tq. Kandhar, Dist. Nanded.
Through its Secretary Sunil Balajirao Dhondge
Age: 44 years, Occu.: Secretary, R/o Bachoti, Tq. Kandhar, Dist. Nanded Sanchalit
Mahatma Gandhi Balakashram Tq. Kandhar, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra,
Through its Principal Secretary Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary, Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS
11237.15WP
WITH WRIT PETITION NO. 1775 OF 2016
Shiv Shankar Shikshan Seva Bhavi Sanstha Sahahu Nagar Beed, Tq. And Dist. Beed. Through its Secretary Dilip Baburao Jadhav
Age: 27 years, Occu.: Agriculture, R/o Amargadh Niwas, Sahahu Nagar, Beed, Tq. And Dist. Beed.
PETITIONER
VERSUS
1. The State of Maharashtra Through Principal Secretary to the Government of Maharashtra in
Women and Child Development Department, M.S.
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS WITH WRIT PETITION NO. 1852 OF 2016
Vasantrao Naik Ashram Shala, Sanstha Vasant Nagar, Tq. Parli, Dist. Beed. Sanchalit Balakashram (Balgrah), Kaudgaon Huda, Tq. Pari, Dist. Beed. Through its President
11237.15WP
Rathod Datta Sakharam Age: 51 years, Occu.: Social Work,
R/o New Manik Nagar, Beside Laxmi Saw Mil, Rathod Niwas Parli, Tq. Parli, Dist. Beed.
PETITIONER
VERSUS
1. The State of Maharashtra Through : Principal Secretary to the Government of Maharashtra in
Women and Child Development Department, M.S.
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS WITH WRIT PETITION NO. 1856 OF 2016
Ajinkya Shikshan Sanstha Latur Sanchalit, Ajinkya Balakashram Yashwant Nagar, Latur Through its Secretary Nivrutti Pandurang Nagmode Age: 30 years, Occu.: Social Work, R/o At Post Renapur, Tq. Renapur, Dist. Latur PETITIONER
11237.15WP
VERSUS
1. State of Maharashtra Through its Secretary Women and Child Welfare Department, Mantralaya, Mumbai.
2. The District Women and Child Development Officer, Latur. RESPONDENTS
WITH
WRIT PETITION NO. 1935 OF 2016
Beleshwar Shikshan Prasarak Mandal Pedgaon, Tq. And Dist. Parbhani. Through its Secretary
Shri. Digambar Madhavrao Neelwarn Age: 56 years, Occu.: Social Work, R/o Pedgaon, Tq. And Dist. Parbhani PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in
Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Parbhani, Tq.And Dist. Parbhani.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32. RESPONDENTS
ig WITH WRIT PETITION NO. 1937 OF 2016
Rajaramchandra Shikshan Prasarak Mandal Kandhar, Dist. Nanded. Through its Secretary Shri. Nilkanth Ramchandra Rathod Age: 42 years, Occu.: Agri.,
R/o At Majalgaon, Post Kusala, Tq. Kandhar, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
ig WITH
WRIT PETITION NO. 1975 OF 2016
Jankalyan Bahuuddeshiya Prathishthan Pimpalkuntha, Tq. Mukhed, Dist. Nanded. Through its Secretary Shri. Lalbaji Govindrao Ghate
Age: 40 years, Occu.: Social Work, R/o Gandhinagar, Tq. And Dist. Nanded.
PETITIONER VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralaya, Mumbai-32.
RESPONDENTS ig WITH WRIT PETITION NO. 1976 OF 2016
Adarsha Shikshan Prasarak Mandal,
Osmanabad Through its President Sudhir Keshavrao Patil Age: 54 years, Occu.: Service, R/o Tambori, Tq. And Dist. Osmanabad
PETITIONER VERSUS
1. The State of Maharashtra Through its Principal Secretary Women and Child Development
Department, Mantralaya, Mumbai - 32.
2. The Principal Secretary Finance Department,
Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
11237.15WP
5. District Women and Child Development Officer, Osmanabad, Tq. And Dist.
Osmanabad. RESPONDENTS
WITH WRIT PETITION NO. 2093 OF 2016
Pratiksha Seva Bhavi Bahu Uddeshiya Samajik Sanstha, Kallamb, Tq. Kalamb, Dist. Osmanabad. Through its Secretary
Pratap Prakashrao More Age: 40 years, Occu.: Agri.,
R/o Near Vitthal Mandir, Kallamb, Tq. Kallamb, Dist. Osmanabad.
Being runs : Pratiksha Seva Bhavi Bahu Uddeshiya Samajik Sanstha, Kallamb operated Kai Rajiv Gandhi Balsadan (Balgruha), Itkur,
Tq.Kallamb,Dist.Osmabad.
PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the
Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Osmanabad, Tq. And Dist. Osmanabad.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS ig WITH WRIT PETITION NO. 2179 OF 2016
Ashthavinayak Shikshan Prasarak Mandal
Beed, Dist. Beed.
Through its Vice-President Rahul Purushottam Sonwane, Age: 36 years, Occu.: Agri., R/o Sarni (Anandgaon), Tq. Kaij, Dist. Beed.
Being runs: Ashthavinayak Shikshan Prasarak Mandal
Beed Operated Venktesh Balsadan (Balgruha), Beed By-Pass, Aurangabad, Dist. Aurangabad.
PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in
Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Aurangabad, Tq. And Dist. Aurangabad.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 2181 OF 2016
Pratiksha Seva Bhavi Bahu Uddeshiya Samaji
Sanstha, Kallamb, Tq. Kalamb, Dist. Osmanabad Through its Secretary
Pratap Prakashrao More, Age: 40 years, Occu.: Agri., R/o Near Vitthal Mandir, Kallmab, Tq. Kallamb, Dist. Osmanabad.
Being runs: Pratiksha Seva Bhavi Uddeshiya Samajik Sanstha, Kallamb operated Mauli Bal Sadan (Balgruha), Kallamb, Tq.Kallamb,
Dist. Osmanabad. PETITIONER VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Osmanabad, Tq. And Dist. Osmanabad.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 2182 OF 2016
Mauli Vidyapeeth Kaij, Tq. Kaij, Dist. Beed.
Through it's Treasurer
Navnath Ramnath Thote Age: 62 yeaers, Occu.: Agri., R/o Surdi Thot, Tq. And Dist. Beed.
Being runs: Mauli Vidyapeeth, Kaij operated Mauli Balsadan, Mangwadgaon, Tq. Kaij, Dist. Beed. PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra Through Principal its Secretary to the
Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Beed, Tq. And Dist. Beed.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralaya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 2183 OF 2016
Mauli Vidyapeeth Kaij,
Tq. Kaij, Dist. Beed.
Through its Treasurer Navnath Ramnath Thote Age: 62 yeaers, Occu.: Agri., R/o Surdi Thot, Tq. And Dist. Beed. Being runs: Mauli Vidyapeeth Kaij operated MIDC, Beed Balkashram (Balgruh), Tq. and Dist. Beed.
Being runs: Mauli Vidyapeeth, Kaij
11237.15WP
operated MIDC, Beed Balkashram (Balgrugh),
Tq. and Dist. Beed.
PETITIONER VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Beed, Tq. And Dist. Beed.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralaya, Mumbai-32.
RESPONDENTS WITH WRIT PETITION NO. 2185 OF 2016
Veer Hanuman Shikshan Sanstha Sarni (Anandgaon), Tq. Kaij, Dist. Beed. Through it's Secretary Rahul Purushottam Sonwane,
11237.15WP
Age: 36 years, Occu.: Agri., R/o Sarni (Anandgaon), Tq. Kaij, Dist. Beed.
Being runs: Veer Hanuman Shikshan Sanstha Operated Raj Laxmi Balsadan (Balgruha), Sarni (Anandgaon), Tq. Kaij, Dist. Beed.
PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the
Government of Maharashtra in Women and Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Beed, Tq. And Dist. Beed.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralaya, Mumbai-32.
RESPONDENTS
11237.15WP
WITH WRIT PETITION NO. 2187 OF 2016
Veer Hanuman Shikshan Sanstha Sarni (Anandgaon), Tq. Kaij, Dist. Beed. Through its Secretary Rahul Purushottam Sonwane,
Age: 36 years, Occu.: Agri., R/o Sarni (Anandgaon), Tq. Kaij, Dist. Beed.
Being runs: Veer Hanuman Shikshan Sanstha
Operated Shree Venktesh Balsadan (Balgruha), Sarni (Anandgaon), Tq. Kaij, Dist. Beed.
ig PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Beed, Tq. And Dist. Beed.
11237.15WP
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralaya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO.2206 OF 2016
Education Society at Naigaon Tq. Naigaon (Kh.), Dist. Nanded, Through its Secretary,
Shri Ravindra s/o Vasantrao Chavan Age: 35 years, Occu.: Social Work,
R/o Naigaon, Tq. Naigaon, Dist. Nanded PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in
Women and Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
11237.15WP
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 2487 OF 2016
Chhatrapati Sevabhavi Sanstha Talwada, Tq. Georai, Dist. Beed.
Through its President Suresh Dnynoba Hatte
Age: 45 years, Occu.: Agri., R/o Talwada, Tq. Georai, Dist. Beed.
PETITIONER
VERSUS
1. The State of Maharashtra Through Principal Secretary to the
Government of Maharashtra in Women and Child Development Department,
Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the
Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai -32.
3. The Commissioner, Women and Child Development Department, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development Department, Aurangabad Division, Aurangabad.
RESPONDENTS
11237.15WP
WITH WRIT PETITION NO. 2536 OF 2016
Jijamata Mahila Va Bal Vikas Pratishthan, Kangthi, Dist. Nanded. Through its President Smt. Meenatai Uttamrao Kangthikar,
Age: 50 years, Occu.: Social Work, R/o Naigaon (Bz.), Tq. Naigaon (Khai),Dist.Nanded PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in
Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO. 2537 OF 2016
Karuna Shikshan Sanstha at Dadagari Wadgaon, Tq.Parali(V),Dist. Beed.
Through its Secretary, Shri. Prakash s/o Kerba Surwase, Age: 50 years, Occu.: Service, R/o Parali (V), Tq. Parali (V),
Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Beed, Tq. And Dist. Beed.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
11237.15WP
RESPONDENTS
WITH WRIT PETITION NO. 2919 OF 2016
1. Rajaram Bahu-Uddeshiya Seva Bhavi Sanstha Vasoor,
Sanchalit Balakasharam Vasoor, Tq. Mukhed, Dist. Nanded. Through its Secretary Shri Sadashiv Rajaram Shinde
Age: 37 years, Occu.: Social Work, R/o. At Post Vasoor,
Tq.Mukhed, Dist.Nanded
2. Marathwada Yuva Mittra Mandal, Chavanwadi Tq. Mukhed, Dist. Nanded Sanchalit Balsadan (Balgraha) Chavanwadi, Tq. Mukhed, Dist. Nanded
Through its President Sushant Seshrao Chavan
Age: 38 years, Occu.: Social Work, R/o.At Post Barali, Tq.Mukhed, Dist.Nanded.
3. Mhatma Phule Shikshan Prasark Mandal, Khanapur, Tq. Deglur Sanchalit Balakashram (Balgraha) Biloli, Dist. Nanded.
Through its Secretary
Arvind Pirajirao Khanapurkar, Age: 37 years, Occu.: Social Work, R/o Kailash Nagar, Nanded, Tq. & Dist. Nanded.
4. Jai Tulja Bhavani Shikshan Prasarak Mandal Chavanwadi, Tq. Mukhed, Dist. Nanded Sanchalit Balsadan Krushnawadi, Tq. Mukhed, Dist. Nanded.
11237.15WP
Through its Secretary Swapnil Sashirao Chavan
Age: 42 years, Occu.: Social Work, R/o Chavanwadi, At Post Barali, Tq. Mukhed, Dist. Nanded.
5. Dnyaneshwar Mauli Shikshan Sanstha
Pimperkhed, Tq. Ghansawangi Sanchalit Balsada (Balgraha) Ghansawangi, Dist. Jalna.
Through its President
Mrs. Sunita Ashok Aghav, Age: 45 years, Occu.: Social Work
and Household, R/o Pimperkhed (Khurd), Tq. Ghansawangi, Dist. Jalna.
PETITIONERS
VERSUS
1. The State of Maharashtra Through : Principal Secretary to the
Government of Maharashtra in Women and Child Development Department, M.S., Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO. 2927 OF 2016
Vasant Shikshan Prasarak Mandal Mukhed, Tq. Mukhed, Dist. Nanded. Through its Vice-President
Nilkanth Bhimrao Chavan, Age: 62 years, Occu.: Agri and Social Work, R/o Shesh Sadan, Main Road, Mukhed, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra Through : Principal Secretary to the
Government of Maharashtra in Women and Child Development Department, M.S.
Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS
WITH WRIT PETITION NO. 2928 OF 2016
1. Shri Saraswati Shikshan Mandal Shiradhon, Tq. Mandhar, Dist. Nanded
11237.15WP
Through its Secretary Balaji Madhavrao Pandagale,
Age: 46 years, Occu.: Social Work and Secretary of above society, R/o Shiradhon, Tq. Kandhar, Dist. Nanded.
2. Aadiwadi Shikshan Vikas Mandal Naarwat,
Tq. Bhokar, Dist. Nanded Through its Secretary Prashant Achyutrao Kadam Age: 37 years, Occu.: Social Work,
R/o At Post Billale, Tq. Mukhed, Dist. Nanded.
3. Taroda Seva Bhavi Sanstha, Sahyadri Nagar, Taroda (B) Road,
Nanded, Tq. And Dist. Nanded. Through its Secretary Kishor Dhondiram Ashwale Age: 30 years, Occu.: Social Work, R/o At Post Barhali, Tq. Mukhed,
Dist. Nanded.
4. Vidhyaratna Bahu Uddeshiya Seva Bhavi Sanstha Ashwalwadi, Tq. Mukhed, Dist. Nanded.
Through its Secretary
Dhondiram Laxmanrao Aswale, Age: 50 years, Occu.: Social Work, R/o At Post Barhali, Tq. Mukhed, Dist. Nanded.
5. Shri Sitaram Mahajan Gram Vikas Pratishthan Barhali, Tq. Mukhed, Dist.Nanded.
Through its Secretary Arun Sitaram Mahajan, Age: 55 years, Occu.: Social Work, R/o Barhali, Tq. Mukhed, Dist. Nanded.
6. Savitribai Phule Bhatkiyaa Vimukta Jamati Shikshan Sanstha
11237.15WP
Gadewadi, Tq. Ahmedpur, Dist. Latur,
Through its Secretary, Raosaheb Shivappa Raghumud Age: 64 years, Occu.: Social Work, R/o Barhali, Tq. Mukhed, Dist. Nanded.
PETITIONERS
VERSUS
1. The State of Maharashtra Through : Principal Secretary to the
Government of Maharashtra in Women and Child Development
Department, M.S.
Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS WITH WRIT PETITION NO. 3136 OF 2016
Veer Lahuji Magasvargiya Shikshan Sanstha At Hipperga (Mal), Tq. Billoli, Dist. Nanded.
Through its President Shri Trimbak Govindrao Daswad Age: 47 years, Occu.: Social Work, R/o Ravinagar, Tq. And Dist. Nanded.
PETITIONER VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO. 3137 OF 2016
Mahatma Phule Bahuuddeshiya Shikshan Prasarak Mandal Lohara (Bk), Tq. Lohara, Dist. Osmanabad Through its Secretary, Shri.Musa Ilahi Chaus, Age: 42 years, Occu.: Social Work, R/o Latur, Tq. And Dist. Latur PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Osmanabad, Tq. And Dist. Osmanabad.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO. 3575 OF 2016
Vanshri Bahu Udeshiya Sanstha Dastapur, Tq. Lohara, Dist. Osmanabad Through its President, Pramod Prabhakar Madane PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra Through its Principal Secretary
Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 3581 OF 2016
Lokseva Magasvargiy Shikshan Prasarak Mandal Chilwadi, Tq. And Dist.Osmanabad. Through its Secretary,
Nandkumar Shivaji Jadhav PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS
WITH WRIT PETITION NO. 3657 OF 2016
Shri Krushna Shikshan Prasarak Mandal
Kuntoor Tanda, Tq. Naigaon (Khai), Dist. Nanded, Through its President,
Shri Balaji Devidas Pawar Age: 46 years, Occu.: Social Work, R/o Naigaon Tanda, Tq. Naigaon, Dist. Nanded PETITIONER
VERSUS
1. The State of Maharashtra Through its Principal Secretary to the Government of Maharashtra in
Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO. 3658 OF 2016
Kai. Somsing Naik Sevabhavi Prathishthan Ramnaik Tanda, Post. Kurula,
Tq. Kandhar, Dist. Nanded. Through its President Shri. Avinash Ramrao Rathod, Age: 45 years, Occu.: President, R/o c/o Ramnaik Tanda, Post. Kurula,
Tq. Kandhar, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Hingoli, Tq. And Dist. Hingoli.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32. RESPONDENTS WITH
WRIT PETITION NO. 3659 OF 2016
Rayat Pratishthan Gawandgaon, Tq. Degloor, Dist. Nanded. Through its President,
Shri.Pralhad Damodhar Naik, Age: 40 years, Occu.: President,
R/o Naiknagar, Gawandgaon, Tq Degloor, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO. 3660 OF 2016
Saiprasad Gramin Sevabhavi Sanstha Kutoor Tanda, Tq. Naigaon (Khai),
Dist. Nanded.
Through its Secretary
Shri. Balwant Keshavrao Pawar, Age: 48 years, Occu.: Social Work, R/o Kutoor Tanda, Tq. Naigaon (Khai), Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the
Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO. 3661 OF 2016
Shri Govindprabhu Shikshan Sanstha
Mathuranagar, Parbhani. Through its President
Subhash Gopiraj Kale, Age: 40 years, Occu.: President, R/o Mathura Nagar, Parbhani, Tq. and Dist. Parbhani. PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the
Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Hingoli, Tq. And Dist. Hingoli.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 3662 OF 2016
Vasant Shikshan Sanstha,
Post. Rameshwar Tanda Tq. Kalamnuri, Dist. Hingoli.
Through its Secretary. Smt. Sunanda Avinash Rathod Age: 39 years, Occu.: Secretary,
R/o Station Road, Parbhani, Tq. and Dist. Parbhani.
PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
11237.15WP
in Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Hingoli, Tq. And Dist. Hingoli.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS WITH WRIT PETITION NO. 3766 OF 2016
1. Narsinha Jankalyan Sevabhavi Sanstha
Latur, Tq. And dist. Latur. Through its Secretary Shri Rangnath Narsing Sampate
2. Shri Datta Shikshan Prasarak Mandal, Ligndhal Post Telgaon, Tq. Ahmedpur, Dist. Latur. Through its Secretary Shri Anant Bhanudasrao Kukale
3. Shram Bahuudeshiya Sevabhavi Sanstha Kharosa, Tq. Ausa, Dist. Latur. Through its Secretary Sahuraj Bhagawan Doke PETITIONERS
VERSUS
1. The State of Maharashtra Through its Principal Secretary
11237.15WP
Women and Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary Finance Department, Maharashtra State,
Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division,
Aurangabad. RESPONDENTS
WITH WRIT PETITION NO. 3915 OF 2016
Dr. B.R. Aambedkar Chambers of Commerce and Industries Association Nanded
Tq. and Dist. Nanded.
Through its President Shri Dharamsing Dagdu Rathod
Age: 62 years, Occu.: Agri., R/o At Post Bhorad, Tq. Mahur, Dist. Nanded PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
11237.15WP
in Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO. 3920 OF 2016
Kai Narbaji Shikshan Prasarak Mandal, Mudkhed, Tq. Mudkhed, Dist. Nanded. Through its President Shri Anand Kondiba Kunte,
Age: 50 years, Occu.: Agri., R/o Dhangar Tekdi, Tq. Mukhed, Dist. Nanded PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
11237.15WP
in Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO. 3921 OF 2016
Mamta Mahila Mandal, Sangavi, Nanded, Tq. And Dist. Nanded. Through its President Smt.Mangal Ravindra Dhulekar
Age: 46 years, Occu.: Social Work, R/o Hingoli Gate under Bridge, Nanded, Tq. And Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO.3922 OF 2016
Shri. Sant Gadgebaba Gramvikas Sevabhavi Sanstha
Pandurna, Tq. Bhokar, Dist. Nanded. Through its President Shri.Narayanrao Vishwanathrao Shinde Age: 50 years, Occu.: Agri., R/o At Post Pandurna, Tq. Bhokar,
Dist. Nanded PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralaya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 3923 OF 2016
Balak Shikshan Prasarak Mandal
Marwadi Tanda, Tq. Naigaon, Dist. Nanded Through its President Shri Ratan Laxman Rathod Age: 85 years, Occu.: Agri., R/o Marwali Tanda,
Tq. Naigaon, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 3924 OF 2016
Annabhau Sathe Foundation Mumbai
Through its President Smt. Sheetal Raosaheb Antapurkar Age: 45 years, Occu.: Social Work, R/o Anatpur, Tq. Degloor, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 3925 OF 2016
Gramin Manav Vikas Mandal, Degaon, Tq. Naigaon, Dist. Nanded.
Through its Secretary Shri. Madhav Raosaheb More Age: 33 years, Occu.: Agri., R/o Degaon, Tq. Naigaon, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO.3926 OF 2016
Shivsai Sevabhavi Sanstha, Adampur,Tq. Biloli, Dist. Nanded.
Through its Treasurer, Shri. Uttam Sangram Halburge, Age: 52 years, Occu.: Social Work, R/o Adampur, Tq. Biloli, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32 RESPONDENTS
WITH
WRIT PETITION NO. 3927 OF 2016
Pragati Shikshan Sanstha, Bahaddarpura, Tq. Kandhar, Dist. Nanded.
Through its Secretary Shri. Digamber Nagora Petkar, Age: 70 years, Occu.: Agri., R/o Bahaddarpura, Tq. Kandhar, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 3931 OF 2016
Radhabai Mahila Vikas Sanstha Nanded, Tq. And Dist. Nanded.
Through its President Smt. Premlata Shamrao Neemkar Age: 35 years, Occu. Social Work, R/o Viveknagar, Nanded, Tq. And Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO. 3932 OF 2016
Shri.Sant Dyaneshwar Shikshan Prasarak Mandal, Sawargaon (P), Tq. Mukhed,
Dist. Nanded.
Through its Secretary Shri.Shankarrao Bapurao Honshete, Age: 53 years, Occu.: Agri. R/o. Sangavi (Be), Tq. Mukhed,
Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS WITH
WRIT PETITION NO. 3933 OF 2016
Gaibee Nagendra Maharaj Shikshan Sanstha, At Panbhosi, Tq. Kandhar, Dist. Nanded.
Through its Superintendent. Shri.Ramdas Madhavrao Pethkar, Age: 42 years, Occu.: Agri., R/o Manaspuri, Tq. Kandhar, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 3971 OF 2016
Savitri Bahuddeshiya Sevabhavi Sanstha, Kukadgaon Through its Authorized person
by Secretary and President Ratnadeep Sampat Jadhav Age: 25 years, Occu.: Service, R/o Palawan Road, Beed, Tq. And Dist. Beed.
i) Savitri Bahuddeshiya Sevabhavi Sanstha's Mauli Balakashram, Palawan Road, Beed, Tq. and Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra Through Principal Secretary
11237.15WP
Women and Child Development Mantralaya, Mumbai - 32.
2. The Principal Secretary Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Beed, Tq. And Dist. Beed.
RESPONDENTS
WITH
WRIT PETITION NO. 3999 OF 2016
Dnyanvikas Mandal, Latur Through its Secretary Vidyasagar Shivajirao Sherkhane Age: 42 years, Occu.: Agri.,
R/o Labour Colony, Latur, Tq. and Dist. Latur.
Being runs: Ambikadevi Balakashram & Savitribai Phule Balakashram, Latur,
Tq. and Dist. Latur PETITIONER VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS WITH
WRIT PETITION NO. 4014 OF 2016
Banjara Shikshan Prasarak Mandal at Khatgaon, Tq. Mukhed, Dist. Nanded. Through its Joint Secretary
Shri. Swaroop Ramrao Rathod Age: 38 years, Occu.: Agri.,
R/o Shiwani Boarder Tanda, Tq. Degloor, Dist. Nanded.
PETITIONER VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO.4015 OF 2016
Sandhi Niketan Shikshan Sanstha, Wadgaon,Tq. Mukhed, Dist. Nanded.
Through its Secretary Shri.Nivarutti Mahipati Wadgaonkar
Age: 70 years, Occu.: Agri., R/o Barahali, Tq. Mukhed, Dist. Nanded.
PETITIONER VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 4016 OF 2016
Sandhi Niketan Shikshan Sanstha, Wadgaon, Tq. Mukhed, Dist. Nanded.
Through its Secretary Shri.Nivarutti Mahipati Wadgaonkar
Age: 70 years, Occu.: Agri., R/o Barahali, Tq. Mukhed, Dist. Nanded.
PETITIONER VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Osmanabad, Tq. And Dist. Osmanabad.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32. RESPONDENTS
WITH WRIT PETITION NO. 4017 OF 2016
Gram Vikas Yuvak Mandal,
Barhali, Tq. Mukhed, Dist. Nanded, Through its Secretary
Shri. Nivrutti Mahipati Wadgaonkar Age: 70 years, Occu.: Agri., R/o Barahali, Tq. Mukhed, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in
Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Jalna, Tq. And Dist. Jalna.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32. RESPONDENTS WITH
WRIT PETITION NO. 4018 OF 2016
Arati Shikshan Prasarak Mandal, Manaspuri Tq. Kandhar, Dist. Nanded, Through its President
Shri. Ananda Navsaji Doijad Age: 48 years, Occu.: Agri.,
R/o At Manaspuri, Post Bhadarpura, Tq. Kandhar, Dist. Nanded PETITIONER VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in
Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS WITH
WRIT PETITION NO. 4019 OF 2016
Friends Education and Social Association, Barhali Tq. Mukhed, Dist. Nanded.
Through its President Shri. Venkat Khanderao Walge,
Age: 46 years, Occu.: Agri., R/o Barahali, Tq. Mukhed, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in
Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32. RESPONDENTS WITH
WRIT PETITION NO. 4020 OF 2016 Samaj Udbhodhan Yuvak Mandal, Rui, Tq. Kandhar, Dist. Nanded Through its Secretary Shri. Nivratti Mahipati Wadgaonkar
Age: 70 years, Occu.: Agri., R/o Barahali, Tq. Mukhed, Dist. Nanded.
PETITIONER VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS ig WITH WRIT PETITION NO. 4021 OF 2016
Samaj Prabodhan Shikshan Mandal,
Saknur, Tq. Mukhed, Dist. Nanded. Through its President. Shri. Ramesh Nivartti Wadgaonkar Age: 43 years, Occu.: Agri., R/o Shahu Colony, Udgir, Dist. Latur.
PETITIONER VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in
Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Osmanabad,
Tq. And Dist. Osmanabad.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
ig RESPONDENTS
WITH
WRIT PETITION NO. 4022 OF 2016
Sarvangin Vikas Mandal, Degloor, Tq. Degloor, Dist. Nanded Through its Secretary. Shri. Vilas Jalbajirao Dosalwar, Age: 46 years, Occu.: Agri.,
R/o Degloor, Tq. Degloor, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Jalna, Tq. And Dist. Jalna.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS ig WITH WRIT PETITION NO. 4023 OF 2016
Samaj Prabodhan Shikshan Mandal,
Saknur, Tq. Mukhed, Dist. Nanded. Through its President. Shri Ramesh Nivrutti Wadgaonkar Age: 43 years, Occu.: Agri., R/o Shahu Colony, Udgir, Dist. Latur.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Jalna, Tq. And Dist. Jalna.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS ig WITH WRIT PETITION NO. 4024 OF 2016
Shri. Ganesh Shikshan Prasarak
Mandal, Ahmedpur, Tq. Ahmedpur, Dist. Latur. Through its Secretary shri. Madhukar Ramchandra Madane, Age: 50 years, Occu.: Agri.,
R/o Ramchandra Niwas, Nanded Road, Ahmedpur, Tq. Ahmedpur, Dist. Latur
PETITIONER VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS ig WITH WRIT PETITION NO. 4025 OF 2016
Rani Laxmibai Mahila Mandal,
Nanded Tq. and Dist. Nanded. Through its President Smt. Lalita Bhagwan Kumbhar Age: 48 years, Occu.: Social Work, R/o Vinayak Nagar, New Mondha, Nanded
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS ig WITH WRIT PETITION NO. 4026 OF 2016
Samata Yuvak Mandal,
Wadagaon,Tq. Mukhed, Dist. Nanded. Through its Secretary, Shri.Nivrutti Mahipati Wadgaonkar Age: 70 years, Occu.: Agri., R/o Barahali, Tq. Mukhed, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS ig WITH WRIT PETITION NO. 4027 OF 2016
Gram Vikas Yuvak Mandal
Barhali, Tq. Mukhed, Dist. Nanded. Through its Secretary Shri.Nivarutti Mahipati Wadgaonkar, Age: 70 years, Occu.: Agri., R/o Barahali, Tq. Mukhed, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Latur, Tq. And Dist. Latur.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
ig WITH
WRIT PETITION NO. 4028 OF 2016
Sandhi Niketan Shikshan Sanstha, Wadgaon, Tq. Mukhed, Dist. Nanded. Through its Secretary Shri. Nivarutti Mahipati Wadgaonkar Age: 70 years, Occu.: Agri.,
R/o Barahali, Tq. Mukhed, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Latur, Tq. And Dist. Latur.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
ig WITH
WRIT PETITION NO. 4255 OF 2016
Shri Dnyaneshwar Mauil Bhu-uddesiya Sevabhavi Sanstha Ozar Bk. Tq. Sangamner, Dist. Ahmednagar Through its President Shri Nivrutti Kashinath Deshmukh,
Age: 45 years, Occu.: Social Service, R/o Ozar Bk., Tq. Sangamner,
Dist. Ahmednagar. PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development
Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development Division Nashik, Near Nasardi Bridge, Nashik.
5. The District Women and Child Development Officer, Ahmednagar, at Sarjepura, Tq. and Dist. Ahmednagar.
RESPONDENTS
ig WITH
WRIT PETITION NO. 4256 OF 2016
Shri Sanjay Gandhi Vastigruh Sanstha Pathardi Tatha Sanjay Gandhi Shikshan Prasarak Mandal At Pathardi, Tq. Pathardi, Dist. Ahmednagar.
Through its President Shri. Sahdev Rambhau Shirsat
Age: 63 years, Occu.: Soc. Service, R/o Pathardi, Tq. Pathardi, Dist.Ahmednagar PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in
Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development Division Nashik, Near Nasardi Bridge, Nashik.
5. The District Women and Child Development Officer, Ahmednagar, at Sarjepura, Tq. and Dist. Ahmednagar.
RESPONDENTS
ig WITH
WRIT PETITION NO. 4259 OF 2016
Navodaya Gramin Nagari Vikas Pratisthan Va Sanskurtik Mandal, Pathardi, At Pathardi, Tq. Pathardi, Dist. Ahmednagar.
Through its President
Smt. Anita Ashok Nirhali, Age: 42 years, Occu.: Soc. Service,
R/o Asthawada, Pathardi, Tq. Pathardi, Dist. Ahmednagar.
PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in
Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development Division Nashik, Near Nasardi Bridge, Nashik.
5. The District Women and Child Development Officer, Ahmednagar, at Sarjepura, Tq. and Dist. Ahmednagar.
RESPONDENTS
ig WITH
WRIT PETITION NO. 4289 OF 2016
Navjeevan Gramodaya Pratishthan Savedi, Ahmednagar, Dist. Ahmednagar Through its Secretary Shri. Rajendra Dhondiram Pawar Age: 38 years, Occu.: Soc. Service,
r/o Savedi, Tq. And Dist. Ahmednagar.
PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the
Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development Division Nashik, Near Nasardi Bridge, Nashik.
5. The District Women and Child Development Officer, Ahmednagar, at Sarjepura,
Tq. and Dist. Ahmednagar.
RESPONDENTS WITH WRIT PETITION NO. 4367 OF 2016
Kai. Sau. Seetabai Vaarad
Samaj Sevi Sanstha, Nanded Through its Secretary Dadarao Kishanrao Patil
Age: 35 years, Occu.: Social Work and Agricultural, R/o Vaijapur (Pardi), At Post Nimbgha, Tq. Mudkhed, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra Through : Principal Secretary to the
Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH WRIT PETITION NO. 4368 OF 2016
1. Ashwalingh Seva Bhavi Sanstha, Palwan Tq. and Dist. Beed.
Through its Secretary
Balasaheb Dagdu Jatal, Age: 42 years, Occu.: Business and Social
Work, R/o Palwan, Tq. And Dist. Beed.
2. Raje Chattrapati Gramin Vikas Bahu-
uddeshiya Seva Bhavi Sanstha Palwan, Tq. And Dist. Beed. Through its Secretary Varsha Rambhau Ghadge,
Age: 38 years, Occu.: Household and Social Work,
R/o Palwan, Tq. And Dist. Beed.
3. Bhartiya Gramin Vikas Sanstha Nandur (Ghat) Tq. Kaij, Dist. Beed.
Through its Secretary Pandurang Changdev Tambde, Age: 59 years, Occu.: Doctor and Social Work, R/o Kabad Lane, Tq. And Dist. Beed.
4. Sahid Bhagat Singh Gramvikas Mandal Shirur (Ghat) Tq. Kaij, Dist. Beed. Through its President Pandurang Changdev Tambde, Age: 59 years, Occu.: Doctor and Social Work, R/o Kabad Lane, Tq. And Dist. Beed.
11237.15WP
5. Devdatt Sevabhavi Sanstha Chausala Tq. and Dist. Beed.
Through its President Anjali Suresh Nawale, Age: 40 years, Occu.: Agri and Social Work, R/o Maliwes, Beed, Tq. And Dist. Beed.
6. Vijay Laxmi Mahila Seva Bhavi Sanstha, Beed Through its Secretary
Dnyanoba Bhagwanrao Gotawade Age: 48 years, Occu.: Agri and Social
Work, R/o Talwada, Tq. Georai, Dist. Beed.
PETITIONERS
VERSUS
1. The State of Maharashtra Through : Principal Secretary to the Government of Maharashtra in
Women and Child Development Department, M.S.
Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS
11237.15WP
WITH WRIT PETITION NO. 4372 OF 2016
1. Sanmitra Education Society, Udgir, Dist.
Latur Through its President, Suresh Pandharinath Debadwar
Age: 63 years, Occu.: pensioner and Social Work, R/o Sanmitra Colony, Deglur Road, Udgir, Tq. Udgir, Dist. Latur.
2. Jai Jawan Jai Kissan Bahu Uddeshiya
Shikshan Prasarak Mandal, Antnur, Tq. Udgir, at present Tq. Jalkot, Dist. Latur.
Through its President Shivaji Narayanrao Kadam Age: 65 years, Occu.: Ex-serviceman, r/o Antnur, Tq. Jalkot, Dist. Latur.
3. Uday Mahila Bahu Uddeshiya Shikshan Prasarak Mandal, at Udgir, Tq. Udgir,
Dist. Latur.
Through its President Varsha Manikrao Patil Age: Major, Occu.: Household,
R/o Anand Nagar, In front of Nanded Naka, Latur, Tq. And Dist. Latur.
4. Jawaharlal Nehru Shikshan Prasarak Mandal Umdardari, Tq. Mukhed, Dist. Nanded.
Through its President Ramrao Shankarrao Patil, Age: 58 years, Occu.: Social Work, R/o At Post Umardari, Tq. Mukhed, Dist. Nanded.
5. Parivartan Seva Bhavi Sanstha Neknoor, Tq. and Dist. Beed.
Through its President Balkrushna Vasantrao Khorke,
11237.15WP
Age: 45 years, Occu.: Business and Social Work,
R/o Neknoor, Tq. And Dist. Beed.
PETITIONERS VERSUS
1. The State of Maharashtra
Through Principal Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS WITH
WRIT PETITION NO. 4377 OF 2016
Holicross Bahuuddeshiya Gramin Seva Bhavi Sanstha Ahmedpur, Tq. Ahmedpur, Dist. Latur.
Being runs: Swami Smarth Balakashram (Balgruha)At Khanpur (Chitta), Tq. And Dist. Hingoli. Through its Superintendent Shri.Madhav Pandharinath Mundhe Age: 34 years, Occ.: Superintendent, R/o At Khanpur (Chitta), Tq. And Dist. Hingoli. PETITIONER
11237.15WP
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Hingoli, Tq. And Dist. Hingoli.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 4383 OF 2016
Ramling Shikshan Prasarak Mandal At Wadgaon, Tq. Lohara, Dist. Osmanabad. Through its Secretary Shri. Shivaji Pandurang Gaikwad Age: 53 years, Occu.: Agri., R/o Wadgaon, Tq. Lohara, Dist. Osmanabad PETITIONER VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Osmanabad, Tq. And Dist. Osmanabad.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS WITH WRIT PETITION NO. 4384 OF 2016
Veer hanuman Bahuuddeshiya Gram Vikas Pratishthan, Ramegaon, Tq. Ausa, Dist. Latur. Through its President Shri Subhash Kishan Rathod Age: 41 years, Occu.: Agri., R/o At Post Devsinga (Nal), Tq. Tuljapur, Dist. Osmanabad.
PETITIONER
11237.15WP
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 4385 OF 2016
Rural Foundation
At Nadurbar, Tq. And Dist. Nandurbar. Through its Secretary Shri Kaniram Manohar Rathod Age: 48 years, Occu.: Social Work, R/o Gujar Navi Galli, Nandurbar,
Tq. and Dist. Nandurbar PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
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2. The Principal Secretary to
the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Nashik Division, Nashik.
5. The District Women and Child Development
Officer, Nandurbar, Tq. And Dist. Nandurbar.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 4386 OF 2016
Dawalsha Baba Mahila Unnatti Mandal
Taloda, Tq. Taloda, Dist. Nandurbar. Through President.
Smt. Vandana Ramdas Torne, Age: 42 years, Occu.: Social Work, R/o Taloda, Tq. Taloda, Dist. Nandurbar.
PETITIONER VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
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2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development,
Nashik Division, Nashik.
5. The District Women and Child Development Officer, Nandurbar, Tq. And Dist. Nandurbar.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 4387 OF 2016
Indira Mahila Seva Society Nandurbar Sanchalit
1. Nirmal Balika Ashram, Nandurbar
Through its Superintendent Kansarabai Bakram Suryawanshi, Age: 32 years, Occu.: Superintendent, R/o Behind G.T.P. College, Nandurbar, Tq. And Dist. Nandurbar.
2. Niradhar Nirashrit Boys Balgruha, Nandurbar Through its Superintendent Shri. Sharad Mharu Pawar,
Age: 27 years, Occu.: Superintendent, R/o Nandurbar, Tq. And Dist. Nandurbar.
PETITIONERS VERSUS
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1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Nashik Division, Nashik.
5. The District Women and Child Development
Officer, Nandurbar, Tq. And Dist. Nandurbar.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS WITH WRIT PETITION NO. 4388 OF 2016
Kathobadev Shikshan Prasarak Mandal At Akrale, Tq. And Dist. Nandurbar. Through its President. Shri. Rohidas Shankar Rathod, Age: 60 years, Occu.: Agri., R/o Akrale, Tq. And Dist. Nandurbar.
PETITIONER VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Nashik Division, Nashik.
5. The District Women and Child Development
Officer, Nandurbar, Tq. And Dist. Nandurbar.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS WITH WRIT PETITION NO. 4389 OF 2016
Dawalsha Baba Mahila Unnatti Mandal, Taloda, Tq. Taloda, Dist. Nandurbar. Through President.
smt. Vandana Ramdas Torne Age: 42 years, Occu.: Social Work, R/o Taloda, Tq. Taloda, Dist. Nandurbar.
PETITIONER VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Nashik Division, Nashik.
5. The District Women and Child Development
Officer, Nandurbar, Tq. And Dist. Nandurbar.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS WITH WRIT PETITION NO. 4390 OF 2016
Minakshi Mahila Mandal, Nanded, Tq. And Dist. Nanded. Through its Secretary, Shri. Anil Vithalrao Dinkar, Age: 39 years, Occu.: Agri., R/o Ram Nagar, Nanded, Tq. And Dist. Nanded.
PETITIONER VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralaya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 4391 OF 2016
Dawalsha Baba Mahila Unnatti Mandal Taloda, Tq. Taloda, Dist. Nandurbar. Through its President Smt. Vandana Ramdas Torne, Age: 42 years, Occu.: Social Work, R/o Taloda, Tq. Taloda, Dist. Nandurbar.
PETITIONER VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Nashik Division, Nashik.
5. The District Women and Child Development
Officer, Nandurbar, Tq. And Dist. Nandurbar.
6. The Additional Chief Secretary,
Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS WITH WRIT PETITION NO. 4547 OF 2016
Pragati Sevabhavi Sanstha Dharmapuri, Tq. Parali, Dist. Beed. Through its Secretary Shri. Shivanand Shrimantappa Salgare, Age: 45 years, Occu.: Business, R/o Dharmapuri, Tq. Parali(V), Dist. Beed.
PETITIONER VERSUS
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1. The State of Maharashtra
Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Beed, Tq. And Dist. Beed.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 4573 OF 2016
Jyotiba Shikshan Prasarak Mandal, Beed Through its Secretary Ajit Motiram Warpe Age: 40 years, Occu.: Business, R/o Netaji Marg, Subhash Road, Beed, Tq. And Dist. Beed. PETITIONER
VERSUS
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1. The State of Maharashtra
Through Principal Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department,
Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS WITH
WRIT PETITION NO. 4879 OF 2016
Trimurti Bahuuddeshiya Shaikshanik Sevabhavi Sanstha, Gudsur,
Tq. Udgir, Dist. Latur. Through its President Shri. Shwet Sandipan Mogarge Age: 34 years, Occu.: Agri., R/o Lakkad Jawalga, Tq. Shirur Anantpal,
Dist. Latur PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State,
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Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Jalna, Tq. And Dist. Jalna.
6. The Additional Chief Secretary, Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 4883 OF 2016
Sevadas Shikshan Prasarak Mandal, Nanded
Through its President Shri. Ganesh Narayan Chavan Age: 50 years, Occu.: Agri./Social Sork, R/o Rameshwar Tanda, Tq. Kalamnuri, Dist. Hingoli PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Hingoli, Tq. And Dist. Hingoli.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH WRIT PETITION NO. 6448 OF 2016
Matoshri Ramabai Ambedkar Shikshan Prasarak Mandal, Beed Through its President
Shriram Vithal Khalge Age: 60 years, Occu.: Social Work, R/o Phule Nagar, Majalgaon, Tq. Majalgaon, Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra Through : Principal Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
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2. The Principal Secretary to the Government of Maharashtra
in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
ig RESPONDENTS
WITH
WRIT PETITION NO. 6449 OF 2016
Shri Gurumauli Bahu-Uddeshiya Seva Bhavi Sanstha, Beed
Through its Secretary Akshaya Shivajirao Ghodke,
Age: 28 years, Occu.: Business, Agri and Social Work, R/o c/o Shri Shivaji Sambhaji Ghodke, Chhatrapati Niwas, Shivneri Colony,
Shriram Nagar, Nagar Road, Beed, Tq. and Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra Through : Principal Secretary to the Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra
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in Finance Department, Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
4. The Divisional Deputy Commissioner, Women and Child Development, Aurangabad Division, Aurangabad.
RESPONDENTS
ig WITH
WRIT PETITION NO. 6467 OF 2016
Sphurthi Sevabhavi Sanstha, Parbhani, Tq. and Dist. Parbhani. Through its President Shri. Santosh Babarao Bobade Age: 54 years, Occu.: Agri.,
R/o Parbhani, Tq. And Dist. Parbhani PETITIONER
VERSUS
1. The State of Maharashtra Through Principal its Secretary to the
Government of Maharashtra in Women and Child Development Department, Maharashtra State, Mantralaya, Mumbai - 32.
2. The Principal Secretary to the Government of Maharashtra in Finance Department, Maharashtra State, Mantralaya, Mumbai - 32.
3. The Commissioner, Women and Child Development, Maharashtra State, Pune.
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4. The Divisional Deputy Commissioner,
Women and Child Development, Aurangabad Division, Aurangabad.
5. The District Women and Child Development Officer, Parbhani, Tq.And Dist. Parbhani.
6. The Additional Chief Secretary, Planning Department, Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
ig ...
Mr.K.J.Ghute - Patil, Mr.M.P. Tripati, Mr.S.S.Mundhe, Mr.M.S.Bhosale,
Mr.V.D.Salunke, Mr.N.P.Patil Jamalpurkar, Mr.Bapusaheb B.Dahiphale (Patil), Mr.R.D.Biradar, Mr.Kamaluddin N.Farooqui, Mr.Vinod B.Jadhav, Mr.S.K.Shinde, Mr.S.T.Veer, Mr.Sushant Dixit, Mr.V.R.Dhorde,
Mr.B.B.Bhise & Mr.D.J.Chaudhari, Mr.Madan S.Kokate and Mr.T.M.Venjane, Advocates for
the petitioners in respective Petitions. Mr.S.B.Yawalkar, AGP for Respondent - State. Mr.S.B.Deshpande, Standing Counsel for Respondent - Union.
...
CORAM : S.S. SHINDE & SANGITRAO S. PATIL, JJ.
Dated: JUNE 27, 2016 ...
ORAL JUDGMENT ( S.S. SHINDE, J)
The learned counsel appearing for the respective petitioners in the respective Petitions undertake to deposit the deficit court fees, if any, within three weeks from
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today.
2. Rule. Rule made returnable forthwith. Heard finally with the consent of the learned counsel appearing for the
parties.
3. Heard the learned counsel appearing
for the respective petitioners. It is
submitted by them that the concerned Respondent Authorities have made assessment
of the expenditure incurred by them in respect of the years concerned and after assessment, the orders have been issued
indicating the amount therein, for which the
petitioners are entitled as per the Government policy. The petitioners have placed on record copies of the assessment
orders signed by the respondent authorities concerned. It is submitted that though there is assessment from the year 2011 onwards, as a matter of fact, the amount for which the
petitioners are entitled, has not been disbursed in favour of the petitioners. It is submitted that the concerned Department has disbursed the amount to various similarly situated institutions, relying upon the assessment orders. Therefore, the learned
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counsel appearing for the petitioners jointly submit that the Respondents may be directed
to disburse the amounts, due and payable as per the Assessment Orders, which are placed on record with the Writ Petitions, after
verifying the original record maintained by the office of the concerned respondents.
4. On the other hand the learned A.G.P.
appearing for the Respondent/State submits that the Departments of Planning and Finance
have not approved the proposals forwarded by the concerned Department i.e. the Department of Woman and Child Development, for sanction
and disbursement of the amount, and the said
Departments have raised certain queries. He prays that the hearing of these Petitions may be deferred and six weeks time may be given
to the Respondent/State, so as to carry out reassessment and also ask the concerned department to cure the deficiencies/ clear the doubts pointed out by the Planning and
Finance Departments.
5. We have heard the learned counsel appearing for the petitioners and learned A.G.P. appearing for the Respondent- State. With their able assistance, we have perused
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the pleadings in the Petitions and annexures thereto.
6. It is not in dispute that the concerned Department by making budgetary
provision after issuing Government Resolution has disbursed substantial amount in favour of some of the institutions similarly situated
like the petitioners. It, prima facie,
appears that there is some difference of opinion between the concerned Department i.e.
Department of Woman and Child Development on one hand and the Departments of Planning and Finance on the other about disbursement of
the amounts claimed. It is an internal matter
of the State Government and all the concerned in the process will have to resolve the same at their level. Therefore, we are of the
opinion that the ends of justice would be met in case the Chief Secretary, Government of Maharashtra is directed to look into the subject matter of these Writ Petitions and
direct the concerned departments to ensure the disbursement of amounts as per the entitlement of the petitioners, after verifying the original record maintained by the concerned Respondent Authorities, who have issued the assessment orders in favour
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of the petitioners and also similarly situated institutions throughout the State,
and if necessary, also by verifying the record maintained by the petitioners
-institutions, as expeditiously as possible,
and preferably within 10 weeks from today, and those institutions who are found eligible as per government policy then prevailing, the
amounts should be disbursed to them within
two weeks thereafter. However, the entire exercise should be done within 12 weeks from
today. We make it clear that the Heads of the Departments of Woman and Child Development, Planning and Finance Department and the Chief
Secretary, Government of Maharashtra would be
jointly responsible for implementation of the directions issued hereinabove.
7. With the above observations/ directions, all the Writ Petitions stand disposed of.
8. Rule is made absolute in the above terms.
9. The parties shall act upon authenticated copy of this order.
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10. Pending Civil Applications, if any, same stand disposed.
Sd/- Sd/-
(SANGITRAO S. PATIL, J.) (S.S. SHINDE, J.)
SGA
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