Bombay High Court
Pragati Shikshan Sanstha Through ... vs The State Of Maharashtra And ... on 27 June, 2016
Bench: S.S. Shinde
11237.15WP
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.11237 OF 2015
1. Shobhana Sikshan Sanstha,
N-2, Mukundwadi, Aurangabad
Through its Secretary
Ramesh s/o. Shahadu Sartpate
2.
Tirupati Bahu-Udeshiya
Sikshan Prasarak Mandal, Bedga
Tq.Nilanga, Dist-Latur
Through its Secretary
Shrimant s/o Shrirangrao Dhumal
3. Magasvargiya Samaj Sudharak
Shishan Prasarak Mandal, Kini Thot
Tq.Ausa, Dist-Latur
Through its President
Shriram Kshirsagar Shinde
4. Rukmai Bahu-Udeshiya Mahila
Mandal, Kokanga, Tq.Ahmedpur
Dist-Latur, Through its Secretary
Savita Prakash Waghmare
5. Rangrao Deshmukh Sikshan
Prasarak Mandal, Shivni
Tq.Ausa, Dist-Latur
Through its President
Subhash Rangrao Deshmukh
6. Maher Bahu-Udeshiya Mahila
Mandal, Vasant Nagar, Latur
Tq. & Dist-Latur
Through its President
Smt. Usha Pandurang Ade.
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11237.15WP
2
7. Dawaneshwar Sikshan Prasarak
Mandal, Dawangaon, Tq.Renapur
Dist-Latur through its
President Mahananda Ramrao Ghule
8. Sarvangin Manav Vikas Sanstha
Tuljabhavani Nagar, New Railway Station
Latur, Tq.& Dist.Latur through
The Managing Director
Shivaji s/o Wamanrao Joshi
Age-49 Years, Occ-pensioner
R/o. as above.
9.
Lok Kalyan Samajik Sanstha
Vimukta Nagar Latur,
Tq. & Dist-Latur
Through its President
Haribhau Gulabrao Gaikwad.
10. Saraswati Mahila Pratisthan
Renapur, Tq.Renapur Dist-Latur
Through its Secretary
Rekha Ramchandra Sukute
11. Baliraja Seva Bhavi Sanstha
Devni, Tq.Devni, Dist-Latur
Through its Secretary
Baburao s/o Zatingrao Ingole PETITIONERS
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
School Education Department,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
In Finance Department,
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11237.15WP
3
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.11240 OF 2015
Shramjivi Udyojak Seva Bhavi
Pratistan, Lohara, Tq. Udgir,
Dist-Latur through its Secretary
Balaji s/o Bhaurao Bobade,
Age-46, r/o. Achola, Tq.Devni,
Dist-Latur. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
School Education Department,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
In Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
11237.15WP
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.11803 OF 2015
Late Yashwant Baliram Patil
Shikshan Prasarak Mandal, Talai,
Tq. Erandol, Dist. Jalgaon.
Run by Padmabai Mulinche Balgruha,
Tq.Erandol, Dist. Jalgaon
Through its Chairman
Prabhakar Yashwant Patil,
Age - 52 Years, Occu. : Social Worker,
R/o. 119, Om Nagar, Dharangaon Road,
Erandol, Tq. Erandol,
Dist. Jalgaon. PETITIONER
VERSUS
1. The State of Maharashtra,
Through its Secretary,
Women & Child Development
Department, Mantralaya,
Mumbai.
2. The Principal Secretary,
Finance Department,
State of Maharashtra,
Mantralaya, Mumbai.
3. The Commissioner,
(Women and Child Development)
Maharashtra State, Pune
4. The District Women and Child
Development Officer, Jalgaon,
Tq. & Dist. Jalgaon. RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO.11815 OF 2015
1. Mahatma Jyotiba Phule Sevabhavi
Sanstha, Bhatangali, Tq. & Dist.Latur,
Through its Secretary,
Sandeep s/o. Panditrao Deshmukh.
2. Mother Teresa Bahuuddeshiya
Sevabhavi Sanstha, Babhalgaon,
Taluke & District Latur
Through its President,
Balasaheb Shriram Deshmukh PETITIONERS
VERSUS
1. The State of Maharashtra
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
School Education Department,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
In Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO.12022 OF 2015
Ishwar Shikshan Prasarak Mandal
Ganjpur, Tq.Dharur, Dist. Beed,
Through its President
Shri Ishwar s/o Anandrao Munde
Age: 40 Years, Occu: Service
R/o. Ganjpur, Tq. Dharur,
Dist. Beed.
i) Ishwar Shikshan Prasarak Mandal's
Jeevan Shikshan Balaksharam (Balgraha)
At Kaij, Tq. Kaij, Dist. Beed.
ii) Ishwar Shikshan Prasarak Mandal's
Jeevan Shikshan Balaksharam (Balgraha)
at Ganjpur, Tq.Kaij, Dist.Beed.
PETITIONERS
VERSUS
1. The State of Maharashtra,
Through its Principal Secretary,
Women and Child Development
Mantralaya, Mumbai - 32.
2. The Principal Secretary,
Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development
Aurangabad Division,
Aurangabad.
5. District Women and Child Development
Officer, Beed, Dist. Beed. RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO.12091 OF 2015
1. Yogeshwar Bahu Uddeshiya Seva
Bhavi Sanstha, Beed
Through : Its Secretary - Shri.
Lalaji Tukaram Jadhav,
Age 45 Years, Occu : Agriculture,
Service and Social Work,
Ankushnagar, Beed, Tq. and
District Beed.
2.
Yashwant Gram Pratishthan, Belkhandi,
Beed, Through its President - Rameshwar
Pandurang Jadhav, Age 37 Years,
Occu: Business & Social Work,
R/o. Navjivan Shikshak Colony,
Shahunagar, Beed, Dist. Beed
3. Swami Samarth Shikshan Va Pra-Shikshan
Sanstha, Beed,
Through its Secretary - Mohan
Nivruttirao Begwade, Age 52 Years,
Occu: Service, R/o. Samarth Nivas,
Palwan Road, Beed, Dist. Beed.
4. Jai-Malhar Seva Bhavi Sanstha,
Daskhed, Tq.Patoda, District
Beed,
Through : Its President Angadrao
Appasaheb Mhaske, Age 50 Years,Occu.Agri
Social Work, R/o. Daskhed,
Tq. Patoda, District Beed.
5. Jijamata Mahila Seva Bhavi Sanstha
Maryadeet, Wangi, Tq. & Dist. Beed,
Through its Secretary -
Sau Mudruka Rajendra Shelke,
Age 40 Years, Occu: Agri. & Social
Work, R/o. Wangi, Tq. and District
Beed.
11237.15WP
6. Harichandra Vyayam Shala and Krida
Mandal, Charhata, Tq. and District
Beed, Through: Its President -
Anjali Sahebrao Karanjkar,
Age 33 Years, Occu: Agri. & Household,
R/o. Charhata, Tq. and Dist. Beed.
7. Mastygandha Bahu Uddeshiya Seva
Bhavi Sanstha, Dhanora Road, Beed,
Tq. and District Beed.
Through : Its Secretary - Santosh
Subhashrao Pable, Age 34 Years,
Occu: Business, R/o. Dhanora Road,
Beed, Tq. and District Beed.
8. Maharashtra Seva Bhavi Sanstha
Beed,
Through : Its Secretary - Ranjana
Ghodke, Age 40 Years, Occu: Agri.
and Household, Social Work,
R/o. Beed, Tq. and Dist. Beed.
9. Chondeshwari Seva Bhavi Sanstha,
Wadvani, Tq. Wadvani, Dist. Beed,
Through : Its President
Navnath Namdeo Mahetre,
Age 51 Years, Occu. Agri. & social
Work, R/o. Wadvani, Tq. and Dist.
Beed.
10. Bandhubhav Shikshan Prasarak
Mangal, Nanded, Through its
Secretary, Prashant Shivajirao Veer,
Age 40 Years, Occu : Business and
Social Work, R/o. Mitranagar,
Beed, Tq. & District Beed.
11. Priyanka Bahu Uddeshiya Seva
Bhavi Sanstha, Beed
Through : Its President
Pravin s/o. Shrikrishna Kharsade
11237.15WP
Age 44 Years, Occu. Agri.
R/o. Pachegaon, Tq. Georai,
District Beed.
12. Samaj Prabodhan Pratishthan
Parali, Tq. Parali, Dist. Beed,
Thro : Its Vice President
Nanda Jivanrao Daithankar
Age 53 , Occu : Household and
Social Work,
R/o. Seva Agency, before new
Bus Stop Majalgaon, Tq.Majalgaon,
District Beed.
13. Jagdamba Shikshan Prasarak Mandal,
Majalgaon, Tq. Majalgaon, Dist. Beed
Thro : Its President -
Manik Shankarrao Shete
Age 65 Years, Occu:Agri
R/o. Indira Balakashram
Manjrat Road, Majalgaon,
Tq. Majalgaon, Dist. Beed.
14. Saraswati Mahila Seva Bhavi
Sanstha, Beed,
Thro : Its Secretary - Savita
Ashok Jadhav, Age 43 Years,
Occ: Household and Social Work,
R/o. Canal Road, Beed.
15. Mavli Shikshan Prasarak Mandal,
Shirur, Tq. Shirur, Dist.Beed
Thro : Its Secretary
Keshav Baburao Gighe,
Age 43 years, Occu: Agri. & Social Work,
R/o. Songaon, Post Pargaon (Shiras),
Tq. and Dist. Beed.
16. Yugantar Pratishthan Beed,
Dist. Beed, through : Its President,
Sanjay Rajendra Bharati,
Age 36 Years, Occu: Social Work,
11237.15WP
R/o. Tintarvani, Tq. Shirur,
Dist. Beed.
17. Kai Vanchalabai Ghumre Shikshan
Prasarak Mandal, Pargaon, Tq.Patoda,
District Beed, Thro: Its Secretary,
Deepak Dattatraya Ghumare,
Age 41 Years, Occu.Agri, Service and
Social Work, r/o. Mitra Colony,
Beed, Tq. and Dist. Beed.
18. Ahilyabai Holkar Mahila Pratishthan
Beed, Thro : Its Secretary - Manjusha
Ashok Mundhe, Age 35 Years, Occu:
Advocate and Social Work,
R/o. Vidya Nagar, East, Beed.
19. Shri Jagdamba Mahila Bal &
Apanga Kalyan Mandal, Beed,
Thro : Its Secetary - Sau. Sulochana
Gangabhishan Ware, Age 65 Years,
Occu: Social Work,
R/o. Beed, District Beed.
20. Utkarsha Sevabhavi Sanstha, Tagadgaon
Tq.Shirur, Dist. Beed.
Thro : Its Secretary - Ashok Baburao
Sanap, Age 55 Years, Occ: Agri.
R/o. Tagadgaon Tq.Shirur,
Dist. Beed. PETITIONERS
VERSUS
1. The State of Maharashtra,
Through : Principal Secretary
to the Government of Maharashtra
in Women & Child Development
Department, M.S., Mantralaya,
Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra,
11237.15WP
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development
Aurangabad Division,
Aurangabad. RESPONDENTS
ig WITH
WRIT PETITION NO.12194 OF 2015
Trimurti Bahuddshiya Sarwangin
Vikas Sanstha, Kalab,
Tq. Kalab, Dist. Osmanabad
Through its President
Shri Dr. Ram Abarao Shingare
Age: 42 Years, Occu: Service
R/o. 7-130, Pratibha Nagar, Dharur
Tq. Dharur, Dist. Beed.
i) Trimurti Bahuddshiya Sarwangin
Vikas Sanstha's Shree Vittu Mauli
Balasadan (Balgraha) At Kalab,
Tq. Kalab, Dist. Osmanabad.
ii) Trimurti Bahuddshiya Sarwangin
Vikas Sanstha's Shree Vittu Mauli
Balakshram (Balgraha) at Borgaon,
Tq. Kaij, Dist. Beed. PETITIONERS
VERSUS
1. The State of Maharashtra,
Through its Principal Secretary,
Women & Child Development
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary,
Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development
Aurangabad Division,
Aurangabad.
5. District Women and Child Development
Officer, Beed, Dist. Beed.
6. District Women and Child Development
Officer, Osmanabad, Dist. Osmanabad.
RESPONDENTS
WITH
WRIT PETITION NO.12298 OF 2015
Shivshankar Mahila Seva Bhavi Sanstha,
Tembhurni, Tq. Shirur, Kasar, Dist. Beed
Through its President
Sau. Sunita Vinayak Avhad
Age: 38 years, occ: Household,
R/o. Tembhurni, Tq. Shirur Kasar,
Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra,
11237.15WP
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development
Nashik Division, Nashik.
5.
The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad
6. The District Women & Child Development
Officer, Ahmednagar and Beed.
7. The District Women & Child Development
Officer, Beed. RESPONDENTS
WITH
WRIT PETITION NO.12304 OF 2015
Shankar Maharaj Vanjari Sevabhavi Sanstha
Tembhurni, Tq. Shirur (Kasar), Dist.Beed
through it's Secretary
Vaibhav s/o. Ravindra Nagargoje,
Age: 36 Years, Occ: Agri.,
R/o. Tembhurni, Tq. Shirur Kasar,
Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal Secretary
to the Government of Maharashtra
in Women & Child Development
11237.15WP
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune
4.
The Divisional Deputy Commissioner,
Women and Child Development
Nashik Division, Nashik
5. The District Women & Child Development
Officer, Ahmednagar. RESPONDENTS
WITH
WRIT PETITION NO.12314 OF 2015
Adarsh Gramin Mahila Mandal,
Takali Dhokeshwar,
Tq. Parner, Dist. Ahmednagar
Through its Secretary
Sau. Mangal Raosaheb Zaware,
Age: 46 Years, Occ: Social Worker,
R/o. Takali Dhokeshwar, Tq. Parner,
Dist. Ahmednagar. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Nashik Division, Nashik
5. The District Women & Child Development
Officer, Ahmednagar RESPONDENTS
WITH
WRIT PETITION NO.12368 OF 2015
Shivshakti Bahuddeshiya Gram Vikas
Mandal, Ingoda, Tq. Paranda,
District-Osmanabad,
Through: Its President,
Subhash s/o. Vasantrao Jagtap. PETITIONER
VERSUS
1. The State of Maharashtra,
Through its Principal Secretary
Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary,
Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
11237.15WP
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.12369 OF 2015
Yashodeep Gramin Vikas & Shikshan
Prasarak Mandal, Lokhangaon,
Tq. Washi, District-Osmanabad,
Through: its President
Kumar s/o. Digambar Lakhe PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai-32.
2. The Principal Secretary,
Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.12370 OF 2015
1. Vasantrao Naik Bahuddeshiya Shikshan
Prasarak Mandal Naiknagar,
11237.15WP
Taluka Omerga, Dist. Osmanabad
Through its President,
Dhondiram s/o. Harising Pawar
2. Priyadarshani Yuva Mandal, Turori,
Taluka & Dist. Osmanabad,
Through its Secretary,
Ranjit s/o. Shankar Jadhav PETITIONERS
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
School Education Department,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
In Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.12371 OF 2015
1. Ramkrushna Sevabhavi Sanstha,
Pangari (Gosavi), Tq.Mantha,
District-Jalna
Through: its President,
Babulal s/o Dhena Pawar.
11237.15WP
2. Mahatma Phule Bahuddeshiya Shikshan
Prasarak Mandal, Udgir,
District-Latur.
Through: its Secretary,
Ashok s/o. Madhavrao Birajdar.
3. Jaykranti Bahuuddeshiya Shikshan
Prasarak Sevabhavi Pratishthan Mandal,
Rampur Tanda (Gutti), Tq.Jalkot,
Dist. Osmanabad. PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary,
Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.12372 OF 2015
Youth Child and Culture
Organization, Dhoki,
Dist. Osmanabad,
Through its President,
Pranita Giridhar Kolhe,
Aged: 35 Years, Occ:Social Work,
R/o. Vishal Nagar, Latur
11237.15WP
Being runs:
Sant Tukaram Balgruha,
Palam, Tq.Palam,
Dist. Parbhani.
Mangalabai Balgruha,
Palam, Tq. Palam,
Dist. Parbhani. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
In Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.12373 OF 2015
1. Laxmibai Latpate Shikshan Prasarak
Mandal, Yogeshwari Nagar, Parbhani,
Through its Secretary,
Uttam s/o Panditrao Latpate,
Aged: 57 Years, Occ: Agril.
R/o. Yogeshwari Nagar, Parbhani.
11237.15WP
2. Swami Ramanand Teertha Shikshan
Prasarak Mandal & Bahuddeshiya
Sevabhavi Sanstha, Ambajogai,
District Beed,
Through its Secretary,
Balasaheb s/o. Bhimrao Karad,
Aged: 42 Years, Occ: Agriculture,
R/o. Sonpeth, Dist. Parbhani.
3. Jai Malhar Sevabhavi Sanstha,
Daskhed, Tq. Patoda, Dist. Beed,
Through its Authorized Person,
Namdeo s/o. Ramrao Lengule,
Aged: 36 Years, Occ: Service,
R/o. Manwat, Tq. Manwat,
Dist. Parbhani. PETITIONERS
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
In Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad.
11237.15WP
5. The District Women & Child
Development Officer, Parbhani
RESPONDENTS
WITH
WRIT PETITION NO.12374 OF 2015
Ramrao Patil Memorial Education
Society, Nanded, Dist. Nanded
Through its President,
Govindrao s/o Shankarrao Methe,
Aged: Major, Occ: Service
and Social Work,
R/o. Nanded, Tq. & Dist. Nanded.
i. Ramrao Patil Memorial Education
Society's Rukmini Balgruha,
Chudawa, Tq.Purna,
Dist. Parbhani. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
In Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO.12375 OF 2015
Magas Samaj Seva Mandal,
Devtala, Tq.Ausa, Dist. Latur,
Through its President,
Ramdas s/o Jaisingrao Chavan,
Aged: 62 Years, Occ : Agriculture,
R/o Devtala, Tq. Ausa, Dist. Latur
Magas Samaj Seva Mandal's
i.
Vasantrao Naik Balakashram
(Balgruha), Shingoli,
Tq. & Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
In Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad.
11237.15WP
5. The District Women & Child Development
Officer, Osmanabad. RESPONDENTS
WITH
WRIT PETITION NO.12376 OF 2015
Sevadas Bahuddeshiya Samajik
Sanstha, Devsinga (Nal),
Tq.Tuljapur, Dist. Osmanabad,
Through its President,
Subhash s/o Kishan Rathod,
Aged: 41 years, Occ: Agriculture,
R/o. Ramegaon, Dist. Osmanabad.
Sevadas Bahuddeshiya Samajik
Sanstha's
i) Babuji Balakashram (Balgruha),
Andur, Tq. Tuljapur,
Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
In Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad.
5. The District Women & Child
Development Officer, Osmanabad.
RESPONDENTS
WITH
WRIT PETITION NO.12377 OF 2015
Shree Gurudatta Bahuddeshiya
Sanstha, Kasbe Tadwale,
Tq. & Dist. Osmanabad,
Through its Secretary,
Atmaram s/o Ambadas Pawar,
Aged: 46 Years, Occ: Agriculture,
R/o. Kasbe Tadwale, Tq. &
Dist.Osmanabad
Shree Gurudatta Bahuddeshiya
Sanstha's
i. Jivan Vikas Balgruha,
Tadwala, Tq. & Dist. Osmanabad.
ii. Mauli Balakashram,
Yedshi, Tq. & Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
11237.15WP
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad.
5. The District Women & Child Development
Officer, Osmanabad. RESPONDENTS
WITH
WRIT PETITION NO.12378 OF 2015
Kai. Ramdas Patil Bahuddeshiya
Shikshan Prasarak Mandal,
Golegaon (Navalgaon),
Tq.Bhoom, Dist. Osmanabad,
Through its Secretary,
Pravin s/o Vishnudas Bhagat Patil,
Aged: 38 years, Occ: Agriculture,
R/o. Golegaon (Navalgaon),
Tq.Bhoom, Dist. Osmanabad.
Kai. Ramdas Patil Bahuddeshiya
Shikshan Prasarak Mandal's
i. Saraswati Balakashram (Balgruha),
Bhoom, Tq. Bhoom,
Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women & Child
Development Officer,
Osmanabad. RESPONDENTS
WITH
WRIT PETITION NO.12379 OF 2015
Rajashri Shahu Bahuddeshiya
Gramin Vikas Sanstha,
Kalegaon, Tq. Ahmedpur,
Dist. Latur
Through its Secretary,
Parmeshwar s/o Shrirangrao Jadhav,
Aged: 44 Years, Occ: Agriculture,
R/o. Kalegaon, Tq. Ahmedpur,
Dist. Latur.
i. Rajashri Shahu Bahuddeshiya
Gramin Vikas Sanstha's
Rokdoba Balsadan, Ahmedpur,
Tq.Ahmedpur, Dist.Latur PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
11237.15WP
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4.
The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.12380 OF 2015
Veer Hanuman Bahuddeshiya
Gramvikas Pratishthan,
Ramegaon, Dist. Osmanabad,
Through its President,
Subhash s/o. Kishan Rathod,
Aged: 41 Years, Occ: Agriculture,
R/o. Ramegaon, Dist. Osmanabad.
Veer Hanuman Bahuddeshiya
Gramvikas Pratishthan's
i. Tirupati Balgruha (Balakashram),
Naldurga, Tq. Tuljapur,
Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women & Child
Development Officer, Osmanabad
RESPONDENTS
WITH
WRIT PETITION NO.12381 OF 2015
Godavari Bahuddeshiya Shikshan
Sanstha, Moha, Dist. Osmanabad,
Through its Secretary,
Shivaji s/o Vikram Tambe,
Aged: 59 Years, Occ: Agriculture,
R/o Devlali, Tq. Bhoom,
Dist. Osmanabad.
Godavari Bahuddeshiya Shikshan
Sanstha's
i. Shree Swami Samartha
Balgruha, Devlali, Tq.Bhoom,
Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
11237.15WP
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4.
The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad.
5. The District Women & Child Development
Officer, Osmanabad. RESPONDENTS
WITH
WRIT PETITION NO.12382 OF 2015
Tuljai Pratishthan Bahuddeshiya
Sanstha, Pangaon, Tq. Kallam,
Dist. Osmanabad,
Through its Secretary,
Shahji s/o Narayan Chavan,
Aged: 42 Years, Occ: Agriculture,
R/o Pangaon, Tq. Kallam,
Dist. Osmanabad.
Tuljai Pratishthan Bahuddeshiya
Sanstha's
i. Sahara H.I.V. Badhit
Boys-Girls Balgruha,
Kallam, Tq. Kallam,
Dist. Osmanabad. PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad.
5. The District Women & Child Development
Officer, Osmanabad. RESPONDENTS
WITH
WRIT PETITION NO.12383 OF 2015
Shree Sant Shiromani Ramrao
Maharaja Bahuddeshiya Sanstha,
Achari Tanda (Ambarnagar),
Tq. Omerga, Dist. Osmanabad,
Through its President
Gopal s/o Thapru Chavan,
Aged: 47 years, Occ: Agriculture,
R/o. Kantekur, Tq.Omerga,
Dist. Osmanabad.
Shree Sant Shiromani Ramrao
Maharaja Bahuddeshiya Sanstha's
11237.15WP
i. Shree Sevalal Maharaj
Balsadan (Balgruha),
Kantekur, Tq. Omerga,
Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad.
5. The District Women & Child Development
Officer, Osmanabad. RESPONDENTS
WITH
WRIT PETITION NO.12384 OF 2015
Shamkimata Magaswargiya
Mahila Bahuddeshiya Gramvikas,
Sanstha, Patil Tanda,
Tq. Tuljapur, Dist. Osmanabad,
Through its Secretary,
11237.15WP
Sow. Usha w/o Sanjay Rathod,
Aged: 30 Years, Occ: Household,
R/o. Patil Tanda, Tq. Tuljapur,
Dist. Osmanabad.
Shamkimata Magaswariya
Mahila Bahuddeshiya Gramvikas
Sanstha's
i. Jijamata Balgruha,
Patil Tanda, Tq. Tuljapur,
Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad.
5. The District Women & Child Development
Officer, Osmanabad. RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO.12385 OF 2015
Sant Ramrao Maharaj Bahuddeshiya
Adarsh Shikshan Prasarak Mandal,
Ghatangri, Tq. & Dist. Osmanabad,
Through its President
Vikas s/o Topaji Jadhav,
Aged: 47 Years, Occ: Agril.
R/o. Ghatangri, Tq. &
Dist. Osmanabad.
i. Sant Ramrao Maharaj Bahuddeshiya
Adarsh Shikshan Prasarak Mandal's
Balakashram, Kamegaon,
Tq. and Dist. Osmanabad.
ii. Sant Ramrao Maharaj Bahuddeshiya
Adarsh Shikshan Prasarak Mandal's
Shree Samatha Balakashram,
Umbare Kotha,
Tq. and Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.12386 OF 2015
Shree Kulswamini Bahuddeshiya
Adarsh Shikshan Prasarak Mandal,
Deepaknagar, Kamtha,
Tq. Tuljapur, Dist. Osmanabad,
Through its Secretary,
Shivaji s/o Chatru Rathod,
Aged: 49 Years, Occ:Agril.
R/o.Kamtha, Tq. Tuljapur,
Dist. Osmanabad.
i. Shree Kulswamini Bahuddeshiya
Adarsh Shikshan Prasarak Mandal's
Balakashram, Apsinga,
Tq. Tuljapur, Dist. Osmanabad.
ii. Shree Kulswamini Bahuddeshiya
Adarsh Shikshan Prasarak Mandal's
Balakashram, Kamtha Tanda,
Tq. Tuljapur, Dist. Osmanabad
PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
11237.15WP
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.12387 OF 2015
New Siddheshwar Bahuddeshiya
Samajik Sanstha,
Wadgaon Siddheshwar,
Tq. & Dist. Osmanabad,
Through its Secretary,
Rajendra s/o Dadasaheb More,
Aged: 37 Years, Occ: Agriculture,
R/o. Wadgaon (Siddheshwar),
Tq. & Dist. Osmanabad.
New Siddheshwar Bahuddeshiya
Samajik Sanstha's
i. Tuljai Balsadan (Balgruha),
Tuljapur, Dist. Osmanabad.
ii. Kai. Dadasaheb More
Balgruhas (Balsadans),
Wadgaon (Siddeshwar),
Tq. & Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad.
5. The District Women & Child Development
Officer, Osmanabad. RESPONDENTS
WITH
WRIT PETITION NO.12388 OF 2015
Kalikadevi Bahuddeshiya Shikshan,
Krida & Sanskritik Mandal,
Anala, Tq. Paranda, Dist. Osmanabad,
Through its President,
Shivaji s/o Vithalrao Kshirsagar,
Aged: 50 Years, Occ: Agriculture,
R/o. Anala, Tq. Paranda,
Dist. Osmanabad.
Kalikadevi Bahuddeshiya Shikshak,
Krida & Sanskritik Mandal's
i. Sow. Gayabai Balgruha
(Balkashram), Anala,
Tq.Paranda, Dist.Osmanabad PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3.
The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad.
5. The District Women & Child Development
Officer, Osmanabad. RESPONDENTS
WITH
WRIT PETITION NO.12389 OF 2015
Dnyan Sanskriti Mahila Pratishthan,
Maniknagar, Parali Vaijnath,
Dist. Beed,
Through its Secretary,
Sow. Neeta Madhukar Girwalkar,
Aged: 36 Years, Occ: Household,
R/o. Maniknagar, Parali Vaijnath,
Tq. Parali Vaijnath, Dist. Beed.
i. Lavanyai Balakashram
(Balgruha), Poos,
Tq. Ambajogai, Dist.Beed. PETITIONER
11237.15WP
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.12390 OF 2015
Sonali Gramin Vikas
Sevabhavi Sanstha,
Parali Vaijnath, Dist. Beed
Through its Secretary,
Santosh s/o Shankarrao Sarvade,
Aged: 40 Years, Occ: Agriculture,
R/o. Jajwadi, Padmavati Galli,
Parali Vaijnath, Dist. Beed.
i. Balakashram (Balgruha),
Basweshwar Colony,
Parali Vaijnath,
Dist. Beed. PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3.
The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.12391 OF 2015
Jeevandhara Bahuddeshiya
Sevabhavi Sanstha, Tokwadi,
Tq. Parali Vaijnath, Dist. Beed,
Through its President,
Sanjay s/o Bhaskarrao Munde,
Aged: 36 Years, Occ: Agriculture,
R/o. Tokwadi, Tq. Parali Vaijnath,
Dist. Beed.
i. Shankarbapu Balakashram (Balgruha),
Tokwadi, Tq. Parali Vaijnath,
Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
11237.15WP
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.12392 OF 2015
Swami Dayanand Saraswati
Sevabhavi Sanstha, Hingoli,
Through its Secretary,
Dayanand s/o Venkatrao Giri,
Aged: 40 Years, Occ: Service,
R/o Ghatnandur, Tq. Ambajogai,
Dist. Beed.
Being runs: Balakashram (Balgruha),
Ghatnandur, Tq.Ambajogai,
Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.12393 OF 2015
Sonali Gramin Vikas
Sevabhavi Sanstha
Parali Vaijnath, Dist.Beed,
Through its Secretary,
Santosh s/o Shankarrao Sarvade,
Aged: 40 Years, Occ: Agriculture,
R/o. Jajwadi, Padmavati Galli,
Parali Vaijnath, Dist. Beed.
i. Shree Gurudatta Balakashram (Balgruha),
Sirsala, Parali Vaijnath,
Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
11237.15WP
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.12430 OF 2015
Jai Jawan Jai Kisan Education Society's
Ramchandra Balakashram (Balgraha),
Belamb Tanda, Tq.Omerga, Dist.Osmanabad
Through it's Secretary
Amol s/o Govindrao Rathod
Age: 29 Years, Occu: Secretary & Social
Worker, R/o. Near Kalikadevi Temple,
Sadgurunagar, Latur,
Tq. & Dist. Latur. PETITIONER
VERSUS
1. The State of Maharashtra,
Through its Principal Secretary,
Women & Child Development
Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
11237.15WP
Aurangabad Division,
Aurangabad.
5. District Women and Child Development
Officer, Osmanabad
Dist. Osmanabad RESPONDENTS
WITH
WRIT PETITION NO.12474 OF 2015
Chhatrapati Shahu Maharaj Pratishthan,
Ambajogai, Tq. Ambajogai, Dist. Beed.
Through its Secretary,
Baliram Balu Chopane,
Aged: 41 years, Occ. : Agril.
R/o. Yashwantrao Chavan Chowk,
Morewadi, Ambajogai, Dist. Beed.
Being runs: Balsadan, Morewadi,
Tq. Ambajogai, Dist.Beed. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
11237.15WP
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.12574 OF 2015
Sevadas Shikshan Prasarak Mandal,
Mohadara (Tanda), Tq.Parli (V), Dist.Beed
Through its Secretary,
Baliram s/o. Jeevanrao Rathod,
Aged: 39 Years, Occ. : Agri.
R/o. Panchvati Nagar, Parli Vaijinath,
Dist. Beed.
Being runs: Sanjivani Balakashram
(Balgruha) Lendewadi, Tq.Parli (V),
Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO.12575 OF 2015
Amarnath Bahuuddeshiya Shikshan
Sanstha, Latur
Through its President
Atmaram s/o. Maruti Shep
Aged: 42 Years, Occ. : Service
R/o. Ladzari, Tq.Parli Vaijinath
Dist. Beed.
Being runs: Bhagirathi Bal Sadan
(Balgruha) Ladzari, Tq.Parli Vaijinath,
Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.107 OF 2016
1. Jija Mata Shikhshan Prasarak Mandal (D)
Tq. Tuljapur, Dist. Osmanabad
11237.15WP
Through : Its Secretary - Shri.
Prabhakar s/o Shankarrao Mule
Age 41 Years, Occu: Service & Social Work
R/o. Salgara, Tq.Tuljapur, Dist.Osmanabad
PETITIONER
VERSUS
1. The State of Maharashtra,
Through : Principal Secretary
to the Government of Maharashtra
in Women & Child Development
Department, M.S.Mantralaya,
Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.109 OF 2016
1. Jagdamba Vidhya Prasarak Mandal
Bapshethwadi, Tq. and Dist. Nanded
Through : Its Secretary - Shri.
Shivraj s/o Vaijnath Visapure
Age 55 Years, Occu. Agri. & Social Work,
R/o. At Post Borhali, Tq.Mukhed,
Dist. Nanded. PETITIONER
11237.15WP
VERSUS
1. The State of Maharashtra,
Through : Principal Secretary
to the Government of Maharashtra
in Women & Child Development
Department, M.S.
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad, Dist.Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.113 OF 2016
1. Sudhakarraoji Naik Magasvargiya Samaj
Kalyan Mandal, Tq. and Dist. Beed
Through : Its President - Shri.
Maruti s/o. Ramrao Rathod
Age 60 Years, Occu:Social Work,
R/o. Gajanan Nagar Nalwandi Road,
Beed, Tq. and Dist. Beed.
2. Annabhau Sathe Shikhshan Prasarak
Mandal Beed, Through its Secretary
Uttam s/o Wamanrao Pawar,
Age 60 Years, Occu. Social Work,
R/o. Jawahar Colony, Nagar Naka,
Beed, Tq. and Dist. Beed. PETITIONERS
11237.15WP
VERSUS
1. The State of Maharashtra,
Through : Principal Secretary
to the Government of Maharashtra
in Women & Child Development
Department, M.S. Mantralaya,
Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad,Dist.Aurangabad RESPONDENTS
WITH
WRIT PETITION NO.114 OF 2016
1. Almin Education and Welfare Society
Mukhed, Tq. Mukhed, Dist. Nanded
Through : Its Secretary - Shri.
Naserkhan Maheboobkhan Pathan
Age 43 Years, Occu. Social Work,
R/o. Tabela Galli, Main Road Mukhed,
Tq. Mukhed, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra,
Through : Principal Secretary
to the Government of Maharashtra
in Women & Child Development
11237.15WP
Department, M.S. Mantralaya,
Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
In Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4.
The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO.165 OF 2016
Madhumati Mahila Mandal,
Latur, Bastapure Nagar, Latur,
Through its Secretary,
Shashikala Vasantrao Muskawad,
Aged: 52 Years, Occ: Household,
R/o. Vishal Nagar, Latur,
Tq. & Dist. Latur
Madhumati Mahila Mandal's
i. Shree Sai Balakashram,
Latur.
ii. Shree Sai Balsadan,
Latur. PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3.
The Additional Chief Secretary
to the Government of Maharashtra
in Planning Department,
Maharashtra State, Mantralaya,
Mumbai-32.
4. The Commissioner,
Women and Child Development,
Maharashtra State, Pune
5. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
6. The District Women & Child
Development Officer, Latur RESPONDENTS
WITH
WRIT PETITION NO.166 OF 2016
Madhumati Mahila Mandal,
Latur, Bastapure Nagar, Latur,
Through its Secretary,
Shashikala Vasantrao Muskawad,
Aged: 52 Years, Occ: Household,
R/o. Vishal Nagar, Latur,
Tq. & Dist. Latur
11237.15WP
Madhumati Mahila Mandal's
i. Kai. Bhagubai Balasadan
(Balgruha), Ambajogai,
Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Additional Chief Secretary
to the Government of Maharashtra
in Planning Department,
Maharashtra State, Mantralaya,
Mumbai-32.
4. The Commissioner,
Women and Child Development
Maharashtra State, Pune
5. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
6. The District Women & Child
Development Officer, Beed RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO.167 OF 2016
Madhumati Mahila Mandal,
Latur, Bastapure Nagar, Latur,
Through its Secretary,
Shashikala Vasantrao Muskawad,
Aged: 52 Years, Occ: Household,
R/o. Vishal Nagar, Latur,
Tq. & Dist. Latur
Madhumati Mahila Mandal's
i.
Gurukrupa Balsadan
(Balgruha), Loha,
Dist. Nanded PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Additional Chief Secretary
to the Government of Maharashtra
in Planning Department,
Maharashtra State, Mantralaya,
Mumbai-32.
4. The Commissioner,
Women and Child Development
Maharashtra State, Pune
11237.15WP
5. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
6. The District Women & Child
Development Officer, Nanded RESPONDENTS
WITH
WRIT PETITION NO.168 OF 2016
Madhumati Mahila Mandal,
Latur, Bastapure Nagar, Latur,
Through its Secretary,
Shashikala Vasantrao Muskawad,
Aged: 52 Years, Occ: Household,
R/o. Vishal Nagar, Latur,
Tq. & Dist. Latur
Madhumati Mahila Mandal's
i. Kishanrao Balsadan
(Balgruha), Parbhani PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Additional Chief Secretary
to the Government of Maharashtra
in Planning Department,
11237.15WP
Maharashtra State, Mantralaya,
Mumbai-32.
4. The Commissioner,
Women and Child Development
Maharashtra State, Pune
5. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
6. The District Women & Child
Development Officer,Parbhani RESPONDENTS
WITH
WRIT PETITION NO.169 OF 2016
Balaji Shikshan Prasarak Mandal,
Ambajogai, Tq.Ambajogai, Dist.Beed
Through its Secretary,
Rajkishor s/o Kantaprasad Modi,
Aged: 50 Years, Occ : Social Work,
R/o. Guruwar Peth, Ambajogai,
Tq. Ambajogai, Dist. Beed.
Being runs: a) Manav Balakashram,
Ambajogai, Tq.Ambajogai,
Dist. Beed.
b) Manav Vikas Balasadan
(Balgruh),
Ambajogai, Tq.Ambajogai,
Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
11237.15WP
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4.
The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Beed, Tq. and Dist. Beed
6. The Additional Chief Secretary
Planning Department,
Maharashtra State, Mantralaya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.170 OF 2016
Sevadas Shikshan Prasarak Mandal,
Mevapur Tanda, Tq. Jalkot,
Dist. Latur,
Through its President,
Ramrao s/o Shivaji Rathod,
Aged: 55 years, Occ: Agriculture,
R/o. Mevapur Tanda, Tq. Jalkot,
Dist. Latur.
Sevadas Shikshan Prasarak
Mandal's
11237.15WP
i. Ramabai Balsadan,
Shivajinagar Tanda,
Tq. Jalkot, Dist. Latur PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2.
The Additional Chief Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Additional Chief Secretary
to the Government of Maharashtra
in Planning Department,
Maharashtra State, Mantralaya,
Mumbai-32.
4. The Commissioner,
Women and Child Development
Maharashtra State, Pune
5. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
6. The District Women & Child
Development Officer,Latur RESPONDENTS
WITH
WRIT PETITION NO.171 OF 2016
Shriram Bahuuddeshiya Seva Bhavi
Sanstha, Kharosa, Tq.Ausa, Dist. Latur
11237.15WP
Through its President,
Rajkishor s/o. Kantaprasad Modi,
Aged: 50 Years, Occ. : Social Work,
R/o. Guruwar Peth, Ambajogai,
Tq. Ambajogai, Dist. Beed.
Being runs: Ambikamata Balakashram,
Ambajogai, Tq.Ambajogai,
Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women & Child
Development Officer, Beed,
Tq. and Dist. Beed.
6. The Additional Chief Secretary
Planning Department,
Maharashtra State, Mantralaya,
Mumbai-32. RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO.172 OF 2016
Shriram Bahuuddeshiya Seva Bhavi
Sanstha, Kharosa, Tq.Ausa, Dist. Latur
Through its President,
Rajkishor s/o. Kantaprasad Modi,
Aged: 50 Years, Occ. : Social Work,
R/o. Guruwar Peth, Ambajogai,
Tq. Ambajogai, Dist. Beed.
Being runs: a) Rajashri Sahu Balakashram
Palam, Tq.Palam, Dist.Parbhani
b) Sant Janabai Balashram,
Gangakhed, Tq.Gangakhed,
Dist. Parbhani. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
11237.15WP
5. The District Women & Child
Development Officer, Parbhani,
Tq. and Dist. Parbhani.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.173 OF 2016
Sevadas Bahuuddeshiya Shaikshanik
Samajik Sanstha Balsur,
Tq. Omerga, Dist. Osmanabad
Through its President
Babruwan s/o. Nandu Chavan,
Age: 48 Years, Occ. Agri.
R/o. Balsur, Tq.Omerga, Dist. Osmanabad
Being runs: a) Kashinath Maharaj Balakashram,
Karali Pati, Tq.Omerga,
Dist. Osmanabad.
b) Nilkantheshwar Balgruh
(Balsadan),
Ramkrushannagar, Tq.Omerga,
Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
11237.15WP
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women & Child
Development Officer, Osmanabad,
Tq. and Dist. Osmanabad.
6. The Additional Chief Secretary
Planning Department,
Maharashtra State, Mantralaya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.174 OF 2016
Kai. Ashadevi Samaj Seva Trust,
CIDCO, Aurangabad,
Through its President,
Smt. Dwarka d/o. Shankar Mundhe,
Aged: 61 years, Occ. : Household,
R/o. Mahajan Colony, N-2,
CIDCO, Aurangabad
Being runs: Shri Swami Samarth Balakashram,
Jyoti Nagar, Garkheda Parisar,
Beed bye Pass Road, Aurangabad
PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
11237.15WP
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4.
The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women & Child
Development Officer, Aurangabad,
Tq. and Dist. Aurangabad.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralaya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.175 OF 2016
Kai. Ramlingappa Bahuuddeshiya Sanstha,
Latur, Tq. and District Latur
Through its Secretary
Hanmantrao Venkatrao Zare,
Aged : 46 Years, Occ. : Agri,
R/o. Rajura (Bk.), Tq.Mukhed,
Dist. Nanded.
Being runs: Sairam Niradhar Nirashrit
Balakashram (Balgruh),
Rajura (Bk.), Tq.Mukhed,
Dist. Nanded. PETITINER
11237.15WP
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women & Child
Development Officer, Nanded,
Tq. and Dist. Nanded
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralaya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.176 OF 2016
Baliraja Shikshan Sanstha,
Someshwar, Tq.Palam, Dist. Parbhani
Through its President,
Chitra Kashinthrao Dudhate,
11237.15WP
Age: 45 years, Occ. : Household,
R/o. Gangakhed, Tq. Gangakhed,
Dist. Parbhani
Being runs: Kalpana Chawala Mahila
Balakashram (Balgruh),
Gangakhed, Dist. Parbhan
PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women & Child
Development Officer, Parbhani
Tq. and Dist. Parbhani
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO.177 OF 2016
Gunai Shikshan Prasarak Mandal,
Kavalkhed, Tq.Udgir, Dist. Latur,
Through its President,
Bapurao s/o. Shankarrao Rathod,
Age: 43 years, Occ. Agri.
R/o. Degloor Road, Udgir,
Tq.Udgir, Dist. Latur.
Being runs: Rajiv Gandhi, Balsadan (Balgruh),
Bhutanhipparga (Chowrasta),
Nathnagar, Tq.Degloor,
Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women & Child
Development Officer, Nanded,
Tq. and Dist. Nanded.
11237.15WP
6. The Additional Chief Secretary
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.178 OF 2016
Mauli Shikshan Sanstha, Sukani,
Tq. Udgir, District Latur
Through its President,
Sunil s/o. Ramrao Sukane,
Aged : 48 Years, Occ. Agri.
R/o. Sukani, Tq. Udgir, Dist. Latur.
Being runs: Ashtavinayak Balakashram,
Jamb, Tq. Mukhed, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
11237.15WP
5. The District Women & Child
Development Officer, Nanded,
Tq. and Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.179 OF 2016
Krushna Bahuuddeshiya Shikshan Prasarak
Mandal, Udgir, Tq.Udgir, District Latur
Through its Secretary
Sunil s/o. Ramrao Sukane,
Aged: 48 Years, Occ. : Agri.
R/o. Sukani, Tq. Udgir, Dist. Latur.
Being runs : Krushna Balakashram,
Latur, Tq. and Dist. Latur PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women & Child
Development Officer, Latur,
Tq. and Dist. Latur
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32.
ig RESPONDENTS
WITH
WRIT PETITION NO.180 OF 2016
World Social Foundation,
Osmanabad, Dist. Osmanabad,
Through its Secretary,
Leena w/o Hanmant Kole,
Aged: 32 Years, Occ: Household,
R/o. Prakash Nagar, Latur.
World Social Foundation's
i. Tirumalla Balgruha,
Dhoki, Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
11237.15WP
3. The Additional Chief Secretary
to the Government of Maharashtra
in Planning Department,
Maharashtra State, Mantralaya,
Mumbai-32.
4. The Commissioner,
Women and Child Development
Maharashtra State, Pune
5. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad RESPONDENTS
WITH
WRIT PETITION NO.181 OF 2016
Lokvikas Pratishthan, Gudsur,
Tq. Udgir, Dist. Latur,
Through its President,
Narayan s/o Pralhadrao Muskawad,
Aged : 38 years, Occ : Agriculture,
R/o Latur, Tq. & Dist. Latur.
Lokvikas Pratishthan's
i. Niradhar Nirashrit Balgruha
(Balakashram),
Jakekur Chowrasta,
Tq. Omerga, Dist. Osmanabad.
ii. Kai. Pralhadrao Balgruha
(Balakashram), Omerga,
Dist. Osmanabad. PETITIONERS
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
11237.15WP
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Additional Chief Secretary
to the Government of Maharashtra
in Planning Department,
Maharashtra State, Mantralaya,
Mumbai-32.
4. The Commissioner,
Women and Child Development
Maharashtra State, Pune
5. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad RESPONDENTS
WITH
WRIT PETITION NO.182 OF 2016
Jijamata Bahuddeshiya Mahila
Mandal, Bhuttekarwadi,
Tq. Ahmedpur, Dist. Latur,
Through its Secretary,
Leena w/o Hanmant Kole,
Aged: 32 years, Occ: Household,
R/o Prakash Nagar, Latur
Jijamata Bahuddeshiya Mahila
Mandal's
i. Shree Sai Balgruha,
Parbhani
11237.15WP
ii. Manish Balgruha,
Parbhani
iii. Balaji Balsadan,
Latur. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Additional Chief Secretary
to the Government of Maharashtra
in Planning Department,
Maharashtra State, Mantralaya,
Mumbai-32.
4. The Commissioner,
Women and Child Development
Maharashtra State, Pune
5. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad RESPONDENTS
WITH
WRIT PETITION NO.183 OF 2016
Balaji Seva Pratishthan Gudsur,
Tq. Udgir, Dist. Latur,
Through its Secretary,
11237.15WP
Balaji s/o Vasantrao Muskawad,
Aged: 38 years, Occ: Agriculture,
R/o Vishal Nagar, Latur,
Tq. & Dist. Latur.
Balaji Seva Pratishthan's
i. Vasantrao Balgruha,
Gangakhed, Dist. Parbhani.
ii. Ramkrushna Balgruha,
Loha, Dist. Nanded.
Latur.
iii. Sow. Shashikala Balgruha,
PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Additional Chief Secretary
to the Government of Maharashtra
in Planning Department,
Maharashtra State, Mantralaya,
Mumbai-32.
4. The Commissioner,
Women and Child Development
Maharashtra State, Pune
11237.15WP
5. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad RESPONDENTS
WITH
WRIT PETITION NO.184 OF 2016
Shree Sai Sevabhavi Sanstha, Latur,
Through its Secretary,
Sukeshini Premnath Akangire,
Aged: 32 years, Occ: Agriculture,
R/o. Vishal Nagar, Latur.
Shree Sai Sevabhai Sanstha's
i. Manish Balgruha,
Ambajogai, Dist. Beed.
ii. Madhumati Balgruha,
Dhoki, Tq. & Dist. Osmanabad.
iii. Shantabai Balgruha,
Tuljapur, Dist. Osmanabad.
iv. Sukeshini Balgruha,
Ambajogai, Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
11237.15WP
3. The Additional Chief Secretary
to the Government of Maharashtra
in Planning Department,
Maharashtra State, Mantralaya,
Mumbai-32.
4. The Commissioner,
Women and Child Development
Maharashtra State, Pune
5. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad RESPONDENTS
WITH
WRIT PETITION NO.185 OF 2016
Satyamev Jayate Sevabhavi
Sanstha, Dhoki, Dist. Osmanabad,
Through its Secretary,
Sambhaji s/o. Ram Badgire,
Aged: 32 Years, Occ: Agriculture,
R/o Harangul, Tq. & Dist. Latur,
Tq. & Dist. Latur.
Satyamev Jayate Sevabhavi
Sanstha's
i. Bhavana Balgruha,
Parbhani, Dist. Parbhani
ii. Sant Eknath Balgruha,
Loha, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
11237.15WP
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Additional Chief Secretary
to the Government of Maharashtra
in Planning Department,
Maharashtra State, Mantralaya,
Mumbai-32.
4. The Commissioner,
Women and Child Development
Maharashtra State, Pune
5. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad RESPONDENTS
WITH
WRIT PETITION NO.186 OF 2016
Manav Jeevan Vikas Pratishthan,
India Nagar, Latur,
Through its Secretary,
Hanmant s/o Narsinha Kole,
Aged: 44 years, Occ: Social Work,
R/o Prakash Nagar, Latur,
Tq. & Dist. Latur.
Manav Jeevan Vikas Pratishthan's
i. Mahadev Balgruha,
Parbhani, Tq. & Dist. Parbhani
ii. Kai. Sushilabai Balakashram,
Datta Nagar, Dhoki,
Tq. & Dist. Osmanabad.
11237.15WP
iii. Premnath Balakashram,
Latur, Tq. & Dist. Latur. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2.
The Additional Chief Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Additional Chief Secretary
to the Government of Maharashtra
in Planning Department,
Maharashtra State, Mantralaya,
Mumbai-32.
4. The Commissioner,
Women and Child Development
Maharashtra State, Pune
5. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad RESPONDENTS
WITH
WRIT PETITION NO.187 OF 2016
Rajguru Bahuddeshiya Sevabhavi
Sanstha, Latur,
Through its Secretary,
Aniket s/o Sandipan Gurme,
11237.15WP
Aged: 30 years, Occ: Agriculture,
R/o. Latur, Tq. & Dist. Latur.
Rajguru Bahuddeshiya Sevabhavi
Sanstha's
i. Rajguru Balakashram,
Narangwadi, Tq. Omerga,
Dist. Osmanabad.
ii. Rajguru Balgruha
(Balakashram), Omerga,
Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Additional Chief Secretary
to the Government of Maharashtra
in Planning Department,
Maharashtra State, Mantralaya,
Mumbai-32.
4. The Commissioner,
Women and Child Development
Maharashtra State, Pune
5. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO.188 OF 2016
Chatrapati Shahu Maharaj
Shaikshanik Sanstha, Parbhani,
Through its Secretary,
Archana Babarao Madne,
Aged: 32 years, Occ: Household,
R/o Wadkute Niwas, Parbhani.
Chatrapati Shahu Maharaj
Shaikshanik Sanstha's
i.
Ahilyadevi Balakashram,
Tadkalas, Tq. Purna,
Dist. Parbhani PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Additional Chief Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Additional Chief Secretary
to the Government of Maharashtra
in Planning Department,
Maharashtra State, Mantralaya,
Mumbai-32.
4. The Commissioner,
Women and Child Development
Maharashtra State, Pune
11237.15WP
5. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad RESPONDENTS
WITH
WRIT PETITION NO.189 OF 2016
Pandurang Bahuuddeshiya Sevabhavi
Sanstha, Barhali, Tq.Mukhed, Dist. Nanded.
Through its Secretary
Chandrakant s/o. Pandurang Sukunge,
Age : 45 years, Occ. : Agri.
R/o. Barhali, Tq. Mukhed, Dist. Nanded
Being runs: Pandurang Niradhar Nirashrit
Balgruh (Unit No.1),
Pandurang Niradhar Nirashrit
Balgruh (Unit No.2),
At Bapshetwadi,Tq.Mukhed,
Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Nanded, Tq. and Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralaya
Mumbai-32. RESPONDENTS
ig WITH
WRIT PETITION NO.190 OF 2016
Shri. Mahatma Basveshwar Gramin Vikas
Mandal, Bapshetwadi, Tq.Mukhed,
Dist. Nanded Thr.Sec.
Chandrakant Pandurang Sukunge,
Age: 45 years, Occ.: Agri,
R/o. Barhali, Tq. Mukhed, Dist. Nanded.
Being runs: Mahatma Basveshwar Balakashram,
Mukramabad, Tq.Mukhed,
Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
11237.15WP
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Nanded, Tq. and Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.191 OF 2016
Priyadarshani Yuva Mandal,
Osmanabad, Tq. and Dist. Osmanabad.
Through its President,
Ramesh s/o. Baburao Jadhav,
Age: 36 Years, Occ. Agri.
R/o. Omerga, Tq. Omerga, Dist. Osmanabad
Being runs: Baburao Naik, Balgruh
(Balakashram), Omerga, Tq.Omerga,
Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Osmanabad, Tq. and Dist.
Osmanabad.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.192 OF 2016
Sadaguru Banjara Seva Sangh, Antharvan,
Pimpari (Tanda), Tq. and Dist. Beed,
Through its Secretary
Sushil s/o Dineshrao Pawar,
Aged: 28 Years, Occ. : Agri.
R/o. At Post Antharvan, Pimpari (Tanda)
Tq. and District Beed.
Being runs: Balakashram (Balgruh)
Antharvan, Pimpari (Tanda)
Tq. and District Beed.
PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
11237.15WP
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Beed, Tq. & Dist. Beed.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.193 OF 2016
Banjara Shikshan Prasarak Mandal,
Balsur, Tq.Omerga, Dist. Osmanabad.
Through its President,
Babruwan s/o Nandu Chanvan,
Age: 48 Years, Occ.: Agri.
R/o. Balsur, Tq.Omerga, Dist.Osmanabad
Being runs: Shrikrushan Balsadan (Balgruh),
Balsur, Tq.Omerga, Dist.Osmanabad
PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3.
The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Osmanabad, Tq. and Dist.
Osmanabad.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.194 OF 2016
Kisan Trust Mitra Nagar Latur,
Through its Secretary
Bhagwat s/o. Shrirang Sot-Patil,
Age: 54 years, Occ.: Agri.
R/o. Tilak Nagar, In front of Post Office,
Mitra Nagar, Latur, Tq. and Dist. Latur.
PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Latur, Tq. and Dist. Latur
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.195 OF 2016
Shri. Kulswamini Bahuuddheshiya
Samajik Sanstha, Kamtha Tanda
(Waghjai Ghat), Tq.Tuljapur, Dist.Osmanabad
Through its President,
Sou. Anita w/o Sanjay Rathod,
Aged: 35 years, Occ.:Household,
R/o. Deepak Nagar, Kamtha Tanda,
11237.15WP
Tq. Tuljapur, Dist. Osmanabad
Being runs: Om Shanti Balakashraim (Balgrah),
Nalgdurg, Tq.Tuljapur, Dist.Osmanabad.
PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2.
The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Parbhani, Tq. and Dist.Parbhani
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.196 OF 2016
1. Bhagwan Baba Jeevandhara Pratishthan
At Dhamdham, Tq.Jintur, Dist. Parbhani
11237.15WP
Through its Secretary
Vishwambhar s/o. Ramchandrarao Darade,
Age: 39 years, Occ. : Business,
R/o. Yeldari Road, Jintur, Tq.Jintur,
Dist. Parbhani.
2. Krushipurak Udyog Va Shikshan Vikas
Sanstha Jintur, Tq.Jintur,
District Parbhani
Through its President,
Dr.Dinkar Gopalrao Deshpande,
Age: 68 years, Occ. : Agri.
R/o. Jintur, Tq.Jintur, Dist. Parbhani.
3. Savleshwari Mahila Va Balvikas Sanstha
Parbhani, Tq. and Dist. Parbhani
Through its President,
Sou. Shobha w/o. Janardhan Budhwant,
Age: 45 years, Occ. : Household,
R/o. Plot No.A-15, MIDC, Parbhani,
Tq. and Dist. Parbhani. PETITIONERS
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Parbhani, Tq. and Dist.Parbhani
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
ig WITH
WRIT PETITION NO.197 OF 2016
Baba Education Society, Chincholirao
Tq. and District Latur
Through its Secretary
Shaikh Shahin Yunus,
Aged: 40 Years, Occ. : Household,
R/o. Sanjay Nagar, Latur,
Tq. and Dist. Latur,
Being runs: Turabai Balak Ashram Parbhani,
Tq. and Dist. Parbhani. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
11237.15WP
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Parbhani, Tq. and Dist.Parbhani
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.198 OF 2016
Shri Sai Bahuuddeshiya Samaj Seva Sanstha,
Chincholirao, Tq.Latur, Dist. Latur,
Through its Secretary
Sajid Babamiya Patel,
Age: 54 years, Occ.: Agri.
R/o. Chicholirao, Latur,
Tq. and Dist. Latur. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
11237.15WP
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Latur, Tq.and Dist. Latur.
6.
The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.199 OF 2016
Krushna Bahuuddeshiya Shikshan Prasarak
Mandal, Udgir, Tq. Udgir, District Latur
Through its Secretary
Sunil s/o Ramrao Sukane,
Aged: 48 years, Occ.: Agri.
R/o. Sukani, Tq.Udgir, Dist.Latur
Being runs: Gopal Balakashram,
Mukrambad, Tq.Mukhed, Dist.Nanded PETITINER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Nanded, Tq. and Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.364 OF 2016
Dnyanodaya Vimukta Jati Shikhan
Prasarak Mandal, Kanadi Borgaon,
Tq. & Dist. Latur.
Through its President
Shri Baburao s/o Kisanrao Jadhav
Age: 62 Occ: Social Work,
R/o. At/po: Kanadi Borgaon,
Tq. & Dist. Latur.
I. Vasant Balsadan Seva Kendra,
Kanadi Borgaon,
Tq. & Dist. Latur PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra,
Through its Principal Secretary,
Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary,
Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad RESPONDENTS
WITH
WRIT PETITION NO.725 OF 2016
Vidya Shikshan Prasarak Mandal,
Kolsa, Tq. Sengaon, Dist. Hingoli,
Through its President,
Bhaskarrao s/o Ramrao Bengal,
Aged: 52 Years, Occ. : Agri.
R/o. Kolsa, Tq. Sengaon, Dist. Hingoli.
Being runs: Punyashlok Ahilyadevi Balsadan
(Balgruh),Kolsa,Tq.Sengaon,
Dist.Hingoli. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
11237.15WP
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4.
The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Hingoli, Tq. and Dist. Hingoli
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.726 OF 2016
Gramvikas Samajik, Aarthik,
Sanskrutik Yuvak Seva Bhavi Sansth,
Vasant Nagar, Nanded, Tq. and Dist.Nanded
Through its President,
Sachin s/o. Sopanrao Kshirsagar,
Aged: 35 years, Occ. : Agri.
R/o. Vasant Nagar, Nanded,
Tq. and Dist. Nanded
Being runs: Balakashram (Balgruh), Sailu,
Tq. Sailu, Dist.Parbhani
PETITIONER
11237.15WP
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Parbhani, Tq.and Dist.Parbhani
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.727 OF 2016
Gramvikas Samajik, Aarthik,
Sanskrutik Yuvak Seva Bhavi Sansth,
Vasant Nagar, Nanded, Tq. and Dist. Nanded
Through its President,
Sachin s/o Sopanrao Kshirsagar,
Aged: 35 years, Occ. : Agri.
R/o. Vasant Nagar, Nanded, Tq. and
Dist. Nanded.
11237.15WP
Being runs:Balakashram (Balgruh),
Akhada Balapur, Tq.Kalamnuri,
Dist. Hingoli PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Hingoli, Tq.and Dist.Hingoli.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.728 OF 2016
Shri Jyotiba Sevabhavi Mandal,
Nandgaon (Jawanjal), Tq. and Dist. Parbhani
11237.15WP
Through its President,
Kalyan Panditrao Kanke,
Age: 53 years, Occu.Social Work,
R/o. Parbhai, Tq. and Dist. Parbhani
Being runs:
a) Jyotiba Balsadan (Balgurh),
Parbhani,Tq.and Dist.Parbhani.
b) Balgruh (Balakashram),
Parbhani,Tq.and Dist.Parbhani.PETITIONER
VERSUS
1.
The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Parbhani,Tq.& Dist. Parbhani
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO.729 OF 2016
Gramin Mahila Bahuuddeshiya Sevabhavi
Sanstha, Undri (P.M.) Tq.Mukhed Dist.Nanded
Through its President,
Sow. Godawari w/o. Maroti Tidke,
Aged: 37 years, Occ.:Social Work,
R/o. Gangakhed, Tq.Ganakhed, Dist.Parbhani
Being runs:a) Sant Gadgebaba Balakashram
Ranisavargaon,Tq.Gangakhed,
Dist.Parbhani
b) Vaishnavi Girls Balakashram
Tq.Gangakhed,Dist.Parbhani
PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
11237.15WP
5. The District Women and Child Development
Officer, Parbhani, Tq.and Dist.Parbhani
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.730 OF 2016
Shri Vasantrao Nik Vimukatya Jati and
Bhatkya Jamati, Adarsh Shikshan Prasarak
Mandal Ghatangri, Tq.and Dist. Osmanabad
Through its President,
Gulabchand s/o. Topaji Jadhav,
Aged: 55 years, Occ.:Agri.
R/o. At Present Ghatangri, Tq. and Dist.
Osmanabad.
Being runs: Shri Venkatesh Balgruh Ghatangri
Tq.and District Osmanabad.
PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Osmanabad, Tq.and Dist.Osmanabad
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
ig WITH
WRIT PETITION NO.731 OF 2016
Sevadas Shikshan Prasarak Mandal,
At Shivajnagar Tanda, Tq.Jalkot, Dist.Latur,
Being runs:
Matoshri Balagruh at Chincholi Atnur,
Tq.Jalkot, Dist. Latur,
Through its Superintendent,
Prakash s/o. Sitaram Rathod,
Aged: 35 years, Occ.:
R/o.Chincholi Atnur, Tq.Jalkot,
Dist.Latur. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
11237.15WP
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Latur, Tq. and Dist. Latur
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.732 OF 2016
Santoshimata Mahila Mandal,
Aral, Tq.Basmath, Dist.Hingoli,
Through its President,
Sou. Nilawati w/o. Keshavrao Chavan,
Age: 50 years, Occu:Household,
R/o. At Post Aral, Tq.Basmath, Dist.Hingoli
Being runs:
Sai Balsadan (Balagruh),
Basmath, Tq.Basmath, Dist.Hingoli
PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
11237.15WP
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5.
The District Women and Child Development
Officer, Hingoli,Tq.and Dist.Hingoli.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.733 OF 2016
Ujjawal Shikshan Prasarak Mandal,
Hingoli, Tq. and Dist. Hingoli,
Through its President,
Chandrakant s/o. Ramji Paikrao,
Age: 47 years, Occu: Agri.
R/o.Hingoli, Tq. and Dist.Hingoli
Being run:
a) Ujjawal Balakashram, Hingoli
b) Ujjawal Niradhar, Nirashrit
Balakashram Vidyanagar, Hingoli
PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Hingoli,Tq.and Dist.Hingoli.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralaya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.734 OF 2016
Kai. Matoshri Parvatibai Sevabhavi Samajik
Sanstha, Methi Tq.Ahmedpur, Dist. Latur
Through its Secretary,
Padmakar s/o. Manohar Ugile,
Age: 31 years, Occu: Agri.
R/o.Nalgir, Tq.Udgir, Dist.Latur.
Being runs:
a) Parvati Balsadan (Balgruh),
At Loha, Dist. Nanded
b) Ganesh Balakashram (Balgruh),
At Nanded, Tq. and Dist.Nanded
PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Nanded, Tq. and Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.735 OF 2016
Vasantrao Naik Shikshan Parsarak Mandal,
Dongargaon, Tq.Jalkot, Dist. Latur,
Through its Secretary,
Shri.Maruti s/o.Laxman Chavan,
Age: 50 Years, Occu:Agri.
R/o.Sullali (Dongargaon),Tq.Jalkot,
Dist. Latur
Being run:-
11237.15WP
Vasantrao Naik Balakashram,
Tq.Bhokar District: Nanded PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Nanded, Tq. and Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.736 OF 2016
Bhavana Education Society,
Latur, Tq.and Dist. Latur,
Through its Secretary,
Prabhakar s/o. Hiraji Rathod,
11237.15WP
Age: 54 years, Occu: Social Work,
R/o.Parbhani, Tq.and Dist.Parbhani,
Being run:
Shri Shankarrao Balasadan,
Parbhani, Tq. and Dist.Parbhani
PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Parbhani,Tq.and Dist.Parbhani
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO.737 OF 2016
Pragati Sevabhavi Sanstha, Latur
Through its Secretary
Sushant s/o. Bhimak Nalapure,
Aged: 28 years, Occ.:Agri.
R/o.Maharashtra Housing Society,
Barsi Road, Latur, Tq.and Dist.Latur
Being runs:Tirupati Balakashram,
Osmanabad,Tq.and Dist.Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Osmanabad,Tq.and Dist.Osmanabad
6. The Additional Chief Secretary,
Planning Department,
11237.15WP
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.738 OF 2016
Yogeshwar Janvikas Mandal,
Bapshetwadi, Tq.Mukhed, Dist.Nanded,
Through its Secretary
Sou. Vimal w/o.Rajesh Mandewad,
Aged: 40 years, Occ.:Social Work,
R/o.Bapshetwadi, Tq.Mukhed, Dist.Nanded
Being runs: Maharshi Walmiki Niradhar
Nirshrit Balakashram (Balgruha),
Pethwadaj, Tq.Kandhar,
Dist.Nanded. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
11237.15WP
5. The District Women and Child Development
Officer, Nanded, Tq. and Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.739 OF 2016
Shri. Datt Shikshan Prasarak Mandal,
Lingdal, Tq.Ahmedpur, Dist.Latur,
Through its Secretary,
Anant s/o. Bhanudas Kukale,
Age: 39 years, Occu: Agri.
R/o. Ahmedpur, Tq.Ahmedpur, Dist. Latur
Being run:
Savitribai Phule Balsadan (Balagruh),
Nanded, Tq. and Dist.Nanded PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Nanded, Tq. and Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
ig WITH
WRIT PETITION NO.740 OF 2016
Adivasi Va Vimuktya Jati Vikas Shikshan
Sanstha Gutti, Tq.Jalkot, District Latur
Through its Secretary,
Shri. Bhimrao Uddhavrao Rathod,
Age: 61 years, Occu: Social Work,
R/o.N-4, D-29, CIDCO, Aurangabad PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Aurangabad,
Tq.and Dist. Aurangabad.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
ig WITH
WRIT PETITION NO.741 OF 2016
Matoshri Gramin Vikas Sevabhavi Sanstha,
Hanegaon, Tq.Degloor, Dist.Nanded
Through its President,
Sou. Vaishali w/o. Vivek Padkanthwar,
Age: 37 years, Occu: Social Work,
R/o. At Post Hanegaon, Tq.Degloor,
Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Nanded, Tq. and Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
ig WITH
WRIT PETITION NO.742 OF 2016
Samata Shikshan Prasarak Mandal,
Sailu, Tq. Ausa, Dist. Latur,
Through its Secretary,
Balaji s/o. Bankati Kamble,
Age: 48 years, Occu: Agri.
R/o. At Post Sailu, Tq.Ausa,
Dist. Latur. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The District Women and Child Development
Officer, Latur, Tq. and Dist.Latur.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
ig WITH
WRIT PETITION NO.743 OF 2016
Niti Niketan Bahuuddeshiya Shikshan Sanstha,
At Tondcheer, Tq.Udgir, District: Latur,
Through its Secretary,
Smt.Godavari w/o.Baswavaj Dyade,
Age: 54 years, Occu: Social Work,
R/o. Wagholi, Tq. and Dist. Pune. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
5. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.744 OF 2016
Shri Shivaji Shikshan Sanstha,
Gour, Tq.Nilanga, District: Latur,
Through its Secretary,
Shri Anilkumar s/o. Digmbar Gharule,
Age: 47 years, Occu: Social work and Service,
R/o.Gour, Tq.Nilanga, District: Latur.
PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad
11237.15WP
5. The District Women and Child Development
Officer, Aurangabad, Tq.and Dist.
Aurangabad.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.750 OF 2016
Shrinath Manav Seva Mandal,
Parali (V), Tq.Parli (V), Dist.Beed
Through its Secretary,
Dr.Santosh s/o.Eknath Mundhe,
Aged: 33 years, Occ.: Medical Practitioner,
R/o. Shrinath Hospital, In front of Arunodya
Market, Parali (V), Ta. Parli Vaijinath,
Dist. Beed.
Being runs: Indira Balsadan (Balgruha)
Nathara, Tq.Parli (V), District: Beed.
PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal its Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad RESPONDENTS
WITH
WRIT PETITION NO.751 OF 2016
Priydarshini Gramin Aani Adivashi
Sevabhavi Sanstha, At Sangamner,
Tq.Sangamner, Dist. Ahmednagar,
Through its President PETITIONER
VERSUS
1. The State of Maharashtra,
Through its Principal Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development Division,
Nashik, Near Nasardi Bridge,
Nashik. RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO.752 OF 2016
Uday Mahila Vikas Sanstha
Ghargaon, At Ghargaon,
Tq.Sangamner, Dist. Ahmednagar,
Through its President PETITIONER
VERSUS
1. The State of Maharashtra,
Through its Principal Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development Division,
Nashik, Near Nasardi Bridge,
Nashik. RESPONDENTS
WITH
WRIT PETITION NO.753 OF 2016
Savata Mahararaj Sevabhavi Sanstha
Ghargaon, At Ghargaon,
Tq.Sangamner, Dist. Ahmednagar,
Through its President PETITIONER
11237.15WP
VERSUS
1. The State of Maharashtra,
Through its Principal Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development Division,
Nashik, Near Nasardi Bridge,
Nashik. RESPONDENTS
WITH
WRIT PETITION NO.755 OF 2016
Priydarshini Gramin Aani Adivashi
Sevabhavi Sanstha, At Sangamner,
Tq.Sangamner, Dist. Ahmednagar,
Through its President PETITIONER
VERSUS
1. The State of Maharashtra,
Through its Principal Secretary
to the Government of Maharashtra
in Women & Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State,
Mantralaya, Mumbai-32.
11237.15WP
3. The Commissioner,
Women and Child Development
Maharashtra State, Pune
4. The Divisional Deputy Commissioner,
Women and Child Development Division,
Nashik, Near Nasardi Bridge,
Nashik. RESPONDENTS
WITH
WRIT PETITION NO. 759 OF 2016
Jaishankar Gramin Va Adiwasi Vikas Sanstha
Sangamner, At Sangamner,
Tq. Sangamner, Dist. Ahmednagar
Through its President. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development Division
Nashik, Near Nasardi Bridge, Nashik.
RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO. 764 OF 2016
Shrikrishna Sevabhani Sanstha
at Bota, Tq. Sangamner,
Dist. Ahmednagar.
Through its President. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development Division
Nashik, Near Nasardi Bridge, Nashik.
RESPONDENTS
WITH
WRIT PETITION NO. 768 OF 2016
Priyadarshini Gramin Aani Adivashi
Sevabhavi Sanstha, at Sangamner,
Tq. Sangamner, Dist. Ahmednagar
Through its President. PETITIONER
11237.15WP
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development Division
Nashik, Near Nasardi Bridge, Nashik.
RESPONDENTS
WITH
WRIT PETITION NO.873 OF 2016
Vimukt Jati Seva Samiti
Vasant Nagar, Tq. Mukhed, Dist. Nanded.
Through its Secretary
Gangadhar Govindrao Rathod
Age: 40 years, Occu.: Social Work,
R/o At Post Vasant Nagar, Tq. Mukhed,
Dist.Nanded PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
11237.15WP
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 874 OF 2016
Adivasi Mahila Vikas Mandal,
Purna, Dist.Parbhani.
Through its President
Smt.Parvatibai Ganeshrao Suryawanshi
Age: 40 years, Occu.: Social Work,
R/o Purna, Tq. Purna, Dist. Parbhani.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
11237.15WP
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Parbhani, Tq.And Dist. Parbhani.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 875 OF 2016
Eklavya Magas Seva Samiti Mankhed,
Tq. Ahmedpur, Dist. Latur,
Through its Secretary
Sachin Shivajirao Bhikane
Age: 38 years, Occu.: Social Work,
R/o Mankhed, Tq. Ahmedpur, Dist. Latur.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
11237.15WP
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 876 OF 2016
Jai Bhavani Shikshan Seva Mandal
Khanapur, Tq. Ausa, Dist. Latur
Through its President
Prashant Bhimrao Rathod
Age: 45 years, Occu.: Agri.,
R/o Khanpur Tanda, Tq. Ausa, Dist. Latur.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
11237.15WP
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Osmanabad, Tq. And Dist.
Osmanabad.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 877 OF 2016
Kai. Janabai Chavan Adarsh Shikshan Prasarak
Mandal, Parbhani, Tq. And Dist. Parbhani.
Through its Secretary
Sanjay Uddhavrao Chavan
Age: 42 years, Occu.: Agri.,
R/o Shivaji Nagar, Tq. Gangakhed, Dist.
Parbhani. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
11237.15WP
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Parbhani, Tq.And Dist. Parbhani.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 878 OF 2016
Vimukt Jati Seva Samiti
Vasant Nagar, Tq. Mukhed, Dist. Nanded.
Through its Secretary
Shri. Gangadhar Govindrao Rathod
Age: 40 years, Occu.: Social Work,
R/o At Post Vasant Nagar, Tq. Mukhed,
Dist. Nanded PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
11237.15WP
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO. 879 OF 2016
Jankalyan Gramin Vikas Mandal Pangari,
Tq. Barshi, Dist. Osmanabad.
Through its President.
Vasant Kishan Garad
Age: 45 years, Occu.: Agri.,
R/o Bhanu Nagar, Osmanabad,
Tq. and Dist. Osmanabad.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
11237.15WP
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Osmanabad, Tq. And Dist.
Osmanabad.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 881 OF 2016
Vimukt Jati Seva Samiti
Vasant Nagar, Tq. Mukhed, Dist. Nanded.
Through its Secretary
Gangadhar Govindrao Rathod
Age: 40 years, Occu.: Social Work,
R/o At Post Vasant Nagar, Tq. Mukhed,
Dist. Nanded PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Latur, Tq. And Dist. Latur.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 969 OF 2016
1. Shahuumaharaj Bahu-Uddeshiya Seva Bhavi
Sanstha, Ashti, Tq. Ashti, Dist. Beed.
Through its President
Shri. Sukhdeo Suryabhan Pokale,
Age: 44 years, Occu.: Agriculture
& Social Work,
R/o Belgaon, Tq. Ashti, Dist. Beed.
11237.15WP
2. Jai Mata Bahu- Uddeshiya Seva Bhavi
Sanstha, Beed.
Through its Secretary
Rukhminibai Hanumant Bhosle,
Age: Major, Occu.: Household and Social
Work,
R/o Beed, Tq. And Dist. Beed.
3. Tirumala Bahu-Uddeshiya Shikshan
Prasarak Mandal, Pachegaon, Tq. Georai,
Dist. Beed.
Through its President
Appasaheb Aalu Chavan
Age: 30 years, Occu.: Agri and Social
Work,
R/o Ganesh Nagar, Near Swami Samarth
Temple, Georai, Tq. Georai, Dist. Beed.
4. Jyotiba Shikshan Prasarak Mandal Beed
Through its Secretary
Ajeet Motiram Warpe
Age: 46 years, Occu.: Business and Social
Work,
R/o Office of Daily Zunjar Neta Mali Ves
Beed, Tq. And Dist. Beed.
PETITIONERS
VERSUS
1. The State of Maharashtra
Through Principal Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 970 OF 2016
1. Udgir Taluka Yuva Vikas Sanstha, Gudsur
Through its Secretary
Shaik Sattar Shaikh Kareem
Age: 58 years, Occu.: Social Work,
R/o Noor Patel Colony, Shelhad Road,
Udgir, Tq. Udgir, Dist. Latur.
2. Diviyajyoti Gramin Va Sahri Vikas Seva
Bhavi Shaikshanik Sanstha Udgir, Dist.
Latur,
Through its President
Govind Anantrao Gabale
Age: 54 years, Occu.: Business and Social
Work,
R/o Jalkot, Tq. Jalkot, Dist. Latur.
3. Balaji Shikshan Sanstha Nalgir
Tq. Udgir, Dist. Latur.
Through its President
Laxmikant Murlidhar Bidwai
Age: 44 years, Occu.: Social Work,
R/o Ashtavinayak Colony, Udgir,
Tq. Udgir, Dist. Latur.
4. Bharat Multipurpose Education Society
Latur
Through its Secretary
Devidas Pundlikrao Nadarge,
Age: 68 years, Occu.: Social Work,
R/o Nalgir, Tq. Udgir, Dist. Latur.
11237.15WP
PETITIONERS
VERSUS
1. The State of Maharashtra
Through Principal Secretary to the
Government of Maharashtra in
Women and Child Development
Department, M.S.
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1006 OF 2016
Shri. Chhattrapati Shahu Maharaj
Magasvargiya Seva Bhavi Sanstha
Beed, Tq. And Dist. Beed.
Through its Secretary
Papita Kalyanrao Gade,
Age: 46 years, Occu.: Service and Social
Work,
R/o Sant Tukaram Nagar, Dhanora Road,
Palwand Chowk, Beed, Tq. And Dist. Beed.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal Secretary to the
11237.15WP
Government of Maharashtra in
Women and Child Development
Department, M.S.
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad
Dist. Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO. 1057 OF 2016
Guruvarya Lahuji Salve Shikshan Prasarak
Mandal Shivpur, Tq. Shirur Anantpal,
Dist. Latur.
Through The Secretary
Madhukar Gopalrao Gaikwad
PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary,
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary,
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1058 OF 2016
Sarvangin Vikas Sanstha Udgir
Tq. Udgir, Dist. Latur.
Through its Secretary
Mangeshkumar Shivraj Herkar PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary,
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO. 1059 OF 2016
Shri Ganesh Shikshan Prasarak Mandal Latur
Through its Secretary
Nirmala Bhagawatrao Bhadane PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary,
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1060 OF 2016
Shivniketan Mahila Vikas Sevabhavi Sanstha
Banwas, Tq. Pallam, Dist. Parbhani
Through its President
Sau. Sindhu Ramesh Landage PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
11237.15WP
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary,
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1061 OF 2016
Nagsen Education Society Udgir,
Main Road, Udgir,
Tq. Udgir, Dist. Latur
Through its President
Vinayak Gangaram Kamble
PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary,
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1062 OF 2016
Jagdamba Shikshan Prasarak Mandal
Majalgaon, Tq. Majalgaon, Dist. Beed.
Through The Superintendent
Balakashram Partur, Tq. Partur,
Dist. Jalna PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary,
Finance Department,
Maharashtra State,
Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1063 OF 2016
Shri Babasai Bahuddeshiya Sevabhavi
11237.15WP
Sanstha, Aurangabad
Through: its President
Nitin Vishwanath Wakude. PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary,
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1064 OF 2016
Vishwasagar Shikshan Prasarak Mandal
Latur, Tq. Latur, Dist. Latur.
Through its Secretary
D.T. Suryawanshi PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary,
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
ig RESPONDENTS
WITH
WRIT PETITION NO. 1065 OF 2016
Vidya Vikas Pratisthan
Latur, Tq. Latur, Prakash Nagar,
Dist. Latur.
Through its President
Vaijanath Shantaram More PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
11237.15WP
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1066 OF 2016
Samata Sanjivani Bahuudeshiya Shikshan
Prasarak Mandal,
Tiruka Tq. Jalkot, Dist. Latur
Through its Secretary
Pundlik Ramrao Thawad PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1067 OF 2016
Eknathbaba Bahuddeshiya Shikshan Mandal
Ghonsi, Tq. Udgir, Dist. Latur
11237.15WP
Through its Secretary
Datta Baburao Ghonsikar PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1068 OF 2016
Jay Malhar Babuddeshiya Shikshan Sanstha
Islampur, Tq. Udgir,Main Road, Udgir,
Dist. Latur. PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
ig RESPONDENTS
WITH
WRIT PETITION NO. 1069 OF 2016
Matoshree Hirabai Bahuuddeshiya Sevabhavi
Sanstha Ausa, Tq. Ausa, Dist. Latur.
Through its Secretary
Ankush Namdeo Jadhav PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO. 1070 OF 2016
Bahujan Nayak Shikshan Prasarak Mandal
Jalna, Tq. And Dist. Jalna
Ramnagar, Sugar Factory,
Through its President
Bramhanand Sakharam Chavan PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1071 OF 2016
Sonali Mahila Mandal,
Bhagwangad, Jalna
Tq. and Dist. Jalna.
Through its President
Sau.Indumati Bhagwanrao Gite PETITIONER
11237.15WP
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1072 OF 2016
Prayag May Bahu Udeshiya Samaj Jagruti
Sanstha Pathri, Dist. Parbhani
Through its Secretary
Puja Chandrakant Paul PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1073 OF 2016
Jay Kisan Shikshan Prasarak
Mandal, Udgir (P.M.) Tq. Mukhed,
Dist. Nanded,
Through its Secretary
Shivaji Namdeo Dhanage PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO. 1074 OF 2016
Mother Terreesa Magasvargiya Mahila Vikas
Mandal, Tiruka, Tq. Jalkot, Dist. Latur
Through its Secretary
Mirabai Manoj Langile PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1086 OF 2016
Jagdamba Shikshan Prasarak Mandal
Mantha, Tq. Mantha, Dist. Jalna
Through its President
Dondiram Harinaik Rathod
Age: 70 years, Occu.: Agriculture,
R/o Naiknagar, Shivaji Chowk,
Mantha, Dist. Jalna. PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra,
Through Principal Secretary
to the Government of Maharashtra
in Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
to the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
6. The District Women and Child Development
Officer, Jalna.
RESPONDENTS
WITH
WRIT PETITION NO. 1336 OF 2016
Osmanabad Zilla Vasantrao Naik Magas
Samaj Seva Mandal, Osmanabad
Tq. and Dist. Osmanabad.
Through its Secretary
Dayanand Manohar Rathod
Age: 45 years, Occu.: Social Work,
R/o Vasant Primary Ashram School,
Vidyanagar (Bavi), Tq. And Dist. Osmanabad
PETITIONER
11237.15WP
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Osmanabad, Tq. And Dist.
Osmanabad.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 1337 OF 2016
Jeevan Jyot Shikshan Prasarak Mandal
Sanmukhwadi, Tq. Mukhed, Dist. Nanded.
Through its Secretary
Shri. Pandurang Gopal Chavan
Age: 42 years, Occu.: Social Work,
R/o Sanmukhwadi, Tq. Mukhed, Dist. Nanded.
11237.15WP
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 1431 OF 2016
1. Gramlok Samaj Vikas Mandal, Umrga
Through its Secretary
Shri. Harun Hajichandpasha Inamdar
Age: 45 years, Occu.: Business,
R/o Roza Mohlla, Kalam Road,
Kaij, Tq. Kaij, Dist. Beed.
11237.15WP
i) Gramlok Samaj Vikas Mandal's
Pandurang balaksharam (Balgraha)
At Kaij, Tq. Kaij, Dist. Beed.
ii) Gramlok Samaj Vikas Mandal's
Pandurang Balakashram New (Balgraha)
At Kaij, Tq. Kaij, Dist. Beed.
2. Zunjar Bahuddshiya Shikshan Sanstha
Kaij, Tq. Kaij, Dist. Beed.
Through its Secretary
Shri Harun Hajichandpasha Inamdar
Age: 45 years, Occu.: Business,
R/o Roza Area, Kalam Road,
Kaij, Tq. Kaij, Dist. Beed.
i) Zunjar Bahuddeshiya Shikshan Sanstha's
Jijau Balaksharam (Balgraha)
At Anandgaon Road, Kaij,
Tq. Kaij, Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra,
Through Principal Secretary
Women and Child Development
Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
11237.15WP
5. The District Women and Child Development
Officer, Beed, Tq. And Dist. Beed.
RESPONDENTS
WITH
WRIT PETITION NO. 1623 OF 2016
Dnyaneshwar Shikshan Prasarak Mandal
Gangakhed, Tq. Gangakhed, Dist. Parbhani.
Through its Secretary
Shri. Laxman Shankarrao Madalpalle
Age: 47 years, Occu.: Agri.,
R/o Gangakhed, Tq. Gangakhed,
Dist. Parbhani. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Parbhani, Tq.And Dist. Parbhani.
11237.15WP
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 1630 OF 2016
Matoshri Bhagirathi Bahuuddeshiya Sanstha
Nagaon (B), Tq. Naigaon (Khair), Dist. Nanded
Through its Secretary
Shri Dattatraya Maroti Patil
Age: 45 years, Occu.: Social Work,
R/o Nagaon(B), Tq. Naigaon(Khair),Dist.
Nanded. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
11237.15WP
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 1737 OF 2016
Jay Jawan Jay Kisan
Shikshan Prasarak Mandal
Kandhar, Tq. Kandhar, Dist. Nanded.
Through its Secretary
Sunil Balajirao Dhondge
Age: 44 years, Occu.: Secretary,
R/o Bachoti, Tq. Kandhar,
Dist. Nanded Sanchalit
Mahatma Gandhi Balakashram
Tq. Kandhar, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra,
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary,
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO. 1775 OF 2016
Shiv Shankar Shikshan Seva Bhavi Sanstha
Sahahu Nagar Beed, Tq. And Dist. Beed.
Through its Secretary
Dilip Baburao Jadhav
Age: 27 years, Occu.: Agriculture,
R/o Amargadh Niwas, Sahahu Nagar,
Beed, Tq. And Dist. Beed.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal Secretary to the
Government of Maharashtra in
Women and Child Development
Department, M.S.
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1852 OF 2016
Vasantrao Naik Ashram Shala, Sanstha
Vasant Nagar, Tq. Parli, Dist. Beed.
Sanchalit Balakashram (Balgrah), Kaudgaon
Huda, Tq. Pari, Dist. Beed.
Through its President
11237.15WP
Rathod Datta Sakharam
Age: 51 years, Occu.: Social Work,
R/o New Manik Nagar, Beside Laxmi Saw Mil,
Rathod Niwas Parli, Tq. Parli, Dist. Beed.
PETITIONER
VERSUS
1. The State of Maharashtra
Through : Principal Secretary to the
Government of Maharashtra in
Women and Child Development
Department, M.S.
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 1856 OF 2016
Ajinkya Shikshan Sanstha
Latur Sanchalit,
Ajinkya Balakashram
Yashwant Nagar, Latur
Through its Secretary
Nivrutti Pandurang Nagmode
Age: 30 years, Occu.: Social Work,
R/o At Post Renapur, Tq. Renapur,
Dist. Latur PETITIONER
11237.15WP
VERSUS
1. State of Maharashtra
Through its Secretary
Women and Child Welfare Department,
Mantralaya, Mumbai.
2. The District Women and Child
Development Officer, Latur. RESPONDENTS
WITH
WRIT PETITION NO. 1935 OF 2016
Beleshwar Shikshan Prasarak Mandal
Pedgaon, Tq. And Dist. Parbhani.
Through its Secretary
Shri. Digambar Madhavrao Neelwarn
Age: 56 years, Occu.: Social Work,
R/o Pedgaon, Tq. And Dist. Parbhani
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Parbhani, Tq.And Dist. Parbhani.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State,
Mantralya, Mumbai-32. RESPONDENTS
ig WITH
WRIT PETITION NO. 1937 OF 2016
Rajaramchandra Shikshan Prasarak Mandal
Kandhar, Dist. Nanded.
Through its Secretary
Shri. Nilkanth Ramchandra Rathod
Age: 42 years, Occu.: Agri.,
R/o At Majalgaon, Post Kusala,
Tq. Kandhar, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
ig WITH
WRIT PETITION NO. 1975 OF 2016
Jankalyan Bahuuddeshiya Prathishthan
Pimpalkuntha, Tq. Mukhed, Dist. Nanded.
Through its Secretary
Shri. Lalbaji Govindrao Ghate
Age: 40 years, Occu.: Social Work,
R/o Gandhinagar, Tq. And Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralaya, Mumbai-32.
RESPONDENTS
ig WITH
WRIT PETITION NO. 1976 OF 2016
Adarsha Shikshan Prasarak Mandal,
Osmanabad
Through its President
Sudhir Keshavrao Patil
Age: 54 years, Occu.: Service,
R/o Tambori, Tq. And Dist. Osmanabad
PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department,
Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
11237.15WP
5. District Women and Child Development
Officer, Osmanabad, Tq. And Dist.
Osmanabad. RESPONDENTS
WITH
WRIT PETITION NO. 2093 OF 2016
Pratiksha Seva Bhavi Bahu Uddeshiya
Samajik Sanstha, Kallamb,
Tq. Kalamb, Dist. Osmanabad.
Through its Secretary
Pratap Prakashrao More
Age: 40 years, Occu.: Agri.,
R/o Near Vitthal Mandir, Kallamb,
Tq. Kallamb, Dist. Osmanabad.
Being runs : Pratiksha Seva Bhavi Bahu
Uddeshiya Samajik Sanstha,
Kallamb operated
Kai Rajiv Gandhi Balsadan
(Balgruha), Itkur,
Tq.Kallamb,Dist.Osmabad.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Osmanabad, Tq. And Dist.
Osmanabad.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
ig WITH
WRIT PETITION NO. 2179 OF 2016
Ashthavinayak Shikshan Prasarak Mandal
Beed, Dist. Beed.
Through its Vice-President
Rahul Purushottam Sonwane,
Age: 36 years, Occu.: Agri.,
R/o Sarni (Anandgaon), Tq. Kaij, Dist. Beed.
Being runs: Ashthavinayak Shikshan Prasarak
Mandal
Beed Operated Venktesh Balsadan
(Balgruha), Beed By-Pass,
Aurangabad, Dist. Aurangabad.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Aurangabad, Tq. And Dist.
Aurangabad.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 2181 OF 2016
Pratiksha Seva Bhavi Bahu Uddeshiya Samaji
Sanstha, Kallamb, Tq. Kalamb, Dist. Osmanabad
Through its Secretary
Pratap Prakashrao More,
Age: 40 years, Occu.: Agri.,
R/o Near Vitthal Mandir, Kallmab,
Tq. Kallamb, Dist. Osmanabad.
Being runs: Pratiksha Seva Bhavi Uddeshiya
Samajik Sanstha, Kallamb operated
Mauli Bal Sadan (Balgruha),
Kallamb, Tq.Kallamb,
Dist. Osmanabad. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Osmanabad, Tq. And Dist.
Osmanabad.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 2182 OF 2016
Mauli Vidyapeeth Kaij,
Tq. Kaij, Dist. Beed.
Through it's Treasurer
Navnath Ramnath Thote
Age: 62 yeaers, Occu.: Agri.,
R/o Surdi Thot, Tq. And Dist. Beed.
Being runs: Mauli Vidyapeeth, Kaij operated
Mauli Balsadan, Mangwadgaon,
Tq. Kaij, Dist. Beed. PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Beed, Tq. And Dist. Beed.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralaya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 2183 OF 2016
Mauli Vidyapeeth Kaij,
Tq. Kaij, Dist. Beed.
Through its Treasurer
Navnath Ramnath Thote
Age: 62 yeaers, Occu.: Agri.,
R/o Surdi Thot, Tq. And Dist. Beed.
Being runs: Mauli Vidyapeeth Kaij operated
MIDC, Beed Balkashram (Balgruh),
Tq. and Dist. Beed.
Being runs: Mauli Vidyapeeth, Kaij
11237.15WP
operated MIDC, Beed
Balkashram (Balgrugh),
Tq. and Dist. Beed.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Beed, Tq. And Dist. Beed.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralaya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 2185 OF 2016
Veer Hanuman Shikshan Sanstha
Sarni (Anandgaon), Tq. Kaij, Dist. Beed.
Through it's Secretary
Rahul Purushottam Sonwane,
11237.15WP
Age: 36 years, Occu.: Agri.,
R/o Sarni (Anandgaon), Tq. Kaij, Dist. Beed.
Being runs: Veer Hanuman Shikshan Sanstha
Operated Raj Laxmi Balsadan (Balgruha),
Sarni (Anandgaon), Tq. Kaij, Dist. Beed.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Beed, Tq. And Dist. Beed.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralaya, Mumbai-32.
RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO. 2187 OF 2016
Veer Hanuman Shikshan Sanstha
Sarni (Anandgaon), Tq. Kaij, Dist. Beed.
Through its Secretary
Rahul Purushottam Sonwane,
Age: 36 years, Occu.: Agri.,
R/o Sarni (Anandgaon), Tq. Kaij, Dist. Beed.
Being runs: Veer Hanuman Shikshan Sanstha
Operated Shree Venktesh Balsadan (Balgruha),
Sarni (Anandgaon), Tq. Kaij, Dist. Beed.
ig PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Beed, Tq. And Dist. Beed.
11237.15WP
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralaya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO.2206 OF 2016
Education Society at Naigaon
Tq. Naigaon (Kh.), Dist. Nanded,
Through its Secretary,
Shri Ravindra s/o Vasantrao Chavan
Age: 35 years, Occu.: Social Work,
R/o Naigaon, Tq. Naigaon, Dist. Nanded
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
11237.15WP
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 2487 OF 2016
Chhatrapati Sevabhavi Sanstha
Talwada, Tq. Georai, Dist. Beed.
Through its President
Suresh Dnynoba Hatte
Age: 45 years, Occu.: Agri.,
R/o Talwada, Tq. Georai, Dist. Beed.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal Secretary to the
Government of Maharashtra in
Women and Child Development Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
2. The Principal Secretary to the
Government of Maharashtra in
Finance Department,
Maharashtra State, Mantralaya,
Mumbai -32.
3. The Commissioner,
Women and Child Development Department,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development Department,
Aurangabad Division, Aurangabad.
RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO. 2536 OF 2016
Jijamata Mahila Va Bal Vikas Pratishthan,
Kangthi, Dist. Nanded.
Through its President
Smt. Meenatai Uttamrao Kangthikar,
Age: 50 years, Occu.: Social Work,
R/o Naigaon (Bz.),
Tq. Naigaon (Khai),Dist.Nanded PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO. 2537 OF 2016
Karuna Shikshan Sanstha
at Dadagari Wadgaon,
Tq.Parali(V),Dist. Beed.
Through its Secretary,
Shri. Prakash s/o Kerba Surwase,
Age: 50 years, Occu.: Service,
R/o Parali (V), Tq. Parali (V),
Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Beed, Tq. And Dist. Beed.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
11237.15WP
RESPONDENTS
WITH
WRIT PETITION NO. 2919 OF 2016
1. Rajaram Bahu-Uddeshiya Seva Bhavi
Sanstha Vasoor,
Sanchalit Balakasharam Vasoor,
Tq. Mukhed, Dist. Nanded.
Through its Secretary
Shri Sadashiv Rajaram Shinde
Age: 37 years, Occu.: Social Work,
R/o. At Post Vasoor,
Tq.Mukhed, Dist.Nanded
2. Marathwada Yuva Mittra Mandal,
Chavanwadi Tq. Mukhed,
Dist. Nanded Sanchalit
Balsadan (Balgraha) Chavanwadi,
Tq. Mukhed, Dist. Nanded
Through its President
Sushant Seshrao Chavan
Age: 38 years, Occu.: Social Work,
R/o.At Post Barali,
Tq.Mukhed, Dist.Nanded.
3. Mhatma Phule Shikshan Prasark Mandal,
Khanapur, Tq. Deglur Sanchalit
Balakashram (Balgraha) Biloli,
Dist. Nanded.
Through its Secretary
Arvind Pirajirao Khanapurkar,
Age: 37 years, Occu.: Social Work,
R/o Kailash Nagar, Nanded,
Tq. & Dist. Nanded.
4. Jai Tulja Bhavani Shikshan Prasarak
Mandal Chavanwadi, Tq. Mukhed,
Dist. Nanded Sanchalit
Balsadan Krushnawadi,
Tq. Mukhed, Dist. Nanded.
11237.15WP
Through its Secretary
Swapnil Sashirao Chavan
Age: 42 years, Occu.: Social Work,
R/o Chavanwadi, At Post Barali,
Tq. Mukhed, Dist. Nanded.
5. Dnyaneshwar Mauli Shikshan Sanstha
Pimperkhed, Tq. Ghansawangi Sanchalit
Balsada (Balgraha) Ghansawangi,
Dist. Jalna.
Through its President
Mrs. Sunita Ashok Aghav,
Age: 45 years, Occu.: Social Work
and Household,
R/o Pimperkhed (Khurd),
Tq. Ghansawangi, Dist. Jalna.
PETITIONERS
VERSUS
1. The State of Maharashtra
Through : Principal Secretary to the
Government of Maharashtra in
Women and Child Development
Department, M.S.,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO. 2927 OF 2016
Vasant Shikshan Prasarak Mandal Mukhed,
Tq. Mukhed, Dist. Nanded.
Through its Vice-President
Nilkanth Bhimrao Chavan,
Age: 62 years, Occu.: Agri and Social Work,
R/o Shesh Sadan, Main Road,
Mukhed, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra
Through : Principal Secretary to the
Government of Maharashtra in
Women and Child Development
Department, M.S.
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 2928 OF 2016
1. Shri Saraswati Shikshan Mandal
Shiradhon, Tq. Mandhar, Dist. Nanded
11237.15WP
Through its Secretary
Balaji Madhavrao Pandagale,
Age: 46 years, Occu.: Social Work
and Secretary of above society,
R/o Shiradhon, Tq. Kandhar, Dist. Nanded.
2. Aadiwadi Shikshan Vikas Mandal Naarwat,
Tq. Bhokar, Dist. Nanded
Through its Secretary
Prashant Achyutrao Kadam
Age: 37 years, Occu.: Social Work,
R/o At Post Billale, Tq. Mukhed,
Dist. Nanded.
3. Taroda Seva Bhavi Sanstha,
Sahyadri Nagar, Taroda (B) Road,
Nanded, Tq. And Dist. Nanded.
Through its Secretary
Kishor Dhondiram Ashwale
Age: 30 years, Occu.: Social Work,
R/o At Post Barhali, Tq. Mukhed,
Dist. Nanded.
4. Vidhyaratna Bahu Uddeshiya Seva Bhavi
Sanstha Ashwalwadi, Tq. Mukhed,
Dist. Nanded.
Through its Secretary
Dhondiram Laxmanrao Aswale,
Age: 50 years, Occu.: Social Work,
R/o At Post Barhali, Tq. Mukhed,
Dist. Nanded.
5. Shri Sitaram Mahajan Gram Vikas
Pratishthan Barhali, Tq. Mukhed,
Dist.Nanded.
Through its Secretary
Arun Sitaram Mahajan,
Age: 55 years, Occu.: Social Work,
R/o Barhali, Tq. Mukhed, Dist. Nanded.
6. Savitribai Phule Bhatkiyaa Vimukta
Jamati Shikshan Sanstha
11237.15WP
Gadewadi, Tq. Ahmedpur,
Dist. Latur,
Through its Secretary,
Raosaheb Shivappa Raghumud
Age: 64 years, Occu.: Social Work,
R/o Barhali, Tq. Mukhed, Dist. Nanded.
PETITIONERS
VERSUS
1. The State of Maharashtra
Through : Principal Secretary to the
Government of Maharashtra in
Women and Child Development
Department, M.S.
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 3136 OF 2016
Veer Lahuji Magasvargiya Shikshan Sanstha
At Hipperga (Mal), Tq. Billoli,
Dist. Nanded.
Through its President
Shri Trimbak Govindrao Daswad
Age: 47 years, Occu.: Social Work,
R/o Ravinagar, Tq. And Dist. Nanded.
PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO. 3137 OF 2016
Mahatma Phule Bahuuddeshiya Shikshan
Prasarak Mandal Lohara (Bk),
Tq. Lohara, Dist. Osmanabad
Through its Secretary,
Shri.Musa Ilahi Chaus,
Age: 42 years, Occu.: Social Work,
R/o Latur, Tq. And Dist. Latur PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Osmanabad, Tq. And Dist.
Osmanabad.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO. 3575 OF 2016
Vanshri Bahu Udeshiya Sanstha Dastapur,
Tq. Lohara, Dist. Osmanabad
Through its President,
Pramod Prabhakar Madane PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 3581 OF 2016
Lokseva Magasvargiy Shikshan
Prasarak Mandal
Chilwadi, Tq. And Dist.Osmanabad.
Through its Secretary,
Nandkumar Shivaji Jadhav PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 3657 OF 2016
Shri Krushna Shikshan Prasarak Mandal
Kuntoor Tanda, Tq. Naigaon (Khai),
Dist. Nanded,
Through its President,
Shri Balaji Devidas Pawar
Age: 46 years, Occu.: Social Work,
R/o Naigaon Tanda, Tq. Naigaon,
Dist. Nanded PETITIONER
VERSUS
1. The State of Maharashtra
Through its Principal Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO. 3658 OF 2016
Kai. Somsing Naik Sevabhavi Prathishthan
Ramnaik Tanda, Post. Kurula,
Tq. Kandhar, Dist. Nanded.
Through its President
Shri. Avinash Ramrao Rathod,
Age: 45 years, Occu.: President,
R/o c/o Ramnaik Tanda, Post. Kurula,
Tq. Kandhar, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Hingoli, Tq. And Dist. Hingoli.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO. 3659 OF 2016
Rayat Pratishthan Gawandgaon,
Tq. Degloor, Dist. Nanded.
Through its President,
Shri.Pralhad Damodhar Naik,
Age: 40 years, Occu.: President,
R/o Naiknagar, Gawandgaon,
Tq Degloor, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO. 3660 OF 2016
Saiprasad Gramin Sevabhavi Sanstha
Kutoor Tanda, Tq. Naigaon (Khai),
Dist. Nanded.
Through its Secretary
Shri. Balwant Keshavrao Pawar,
Age: 48 years, Occu.: Social Work,
R/o Kutoor Tanda, Tq. Naigaon (Khai),
Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO. 3661 OF 2016
Shri Govindprabhu Shikshan Sanstha
Mathuranagar, Parbhani.
Through its President
Subhash Gopiraj Kale,
Age: 40 years, Occu.: President,
R/o Mathura Nagar, Parbhani,
Tq. and Dist. Parbhani. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Hingoli, Tq. And Dist. Hingoli.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 3662 OF 2016
Vasant Shikshan Sanstha,
Post. Rameshwar Tanda
Tq. Kalamnuri, Dist. Hingoli.
Through its Secretary.
Smt. Sunanda Avinash Rathod
Age: 39 years, Occu.: Secretary,
R/o Station Road, Parbhani,
Tq. and Dist. Parbhani.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
11237.15WP
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Hingoli, Tq. And Dist. Hingoli.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 3766 OF 2016
1. Narsinha Jankalyan Sevabhavi Sanstha
Latur, Tq. And dist. Latur.
Through its Secretary
Shri Rangnath Narsing Sampate
2. Shri Datta Shikshan Prasarak
Mandal, Ligndhal Post Telgaon,
Tq. Ahmedpur, Dist. Latur.
Through its Secretary
Shri Anant Bhanudasrao Kukale
3. Shram Bahuudeshiya Sevabhavi Sanstha
Kharosa, Tq. Ausa, Dist. Latur.
Through its Secretary
Sahuraj Bhagawan Doke PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
11237.15WP
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department,
Maharashtra State,
Mantralaya, Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division,
Aurangabad. RESPONDENTS
WITH
WRIT PETITION NO. 3915 OF 2016
Dr. B.R. Aambedkar Chambers of Commerce
and Industries Association Nanded
Tq. and Dist. Nanded.
Through its President
Shri Dharamsing Dagdu Rathod
Age: 62 years, Occu.: Agri.,
R/o At Post Bhorad, Tq. Mahur,
Dist. Nanded PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
11237.15WP
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO. 3920 OF 2016
Kai Narbaji Shikshan Prasarak Mandal,
Mudkhed, Tq. Mudkhed, Dist. Nanded.
Through its President
Shri Anand Kondiba Kunte,
Age: 50 years, Occu.: Agri.,
R/o Dhangar Tekdi,
Tq. Mukhed, Dist. Nanded PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
11237.15WP
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO. 3921 OF 2016
Mamta Mahila Mandal, Sangavi,
Nanded, Tq. And Dist. Nanded.
Through its President
Smt.Mangal Ravindra Dhulekar
Age: 46 years, Occu.: Social Work,
R/o Hingoli Gate under Bridge,
Nanded, Tq. And Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO.3922 OF 2016
Shri. Sant Gadgebaba Gramvikas
Sevabhavi Sanstha
Pandurna, Tq. Bhokar, Dist. Nanded.
Through its President
Shri.Narayanrao Vishwanathrao Shinde
Age: 50 years, Occu.: Agri.,
R/o At Post Pandurna, Tq. Bhokar,
Dist. Nanded PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralaya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 3923 OF 2016
Balak Shikshan Prasarak Mandal
Marwadi Tanda, Tq. Naigaon, Dist. Nanded
Through its President
Shri Ratan Laxman Rathod
Age: 85 years, Occu.: Agri.,
R/o Marwali Tanda,
Tq. Naigaon, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 3924 OF 2016
Annabhau Sathe Foundation Mumbai
Through its President
Smt. Sheetal Raosaheb Antapurkar
Age: 45 years, Occu.: Social Work,
R/o Anatpur, Tq. Degloor, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 3925 OF 2016
Gramin Manav Vikas Mandal,
Degaon, Tq. Naigaon, Dist. Nanded.
Through its Secretary
Shri. Madhav Raosaheb More
Age: 33 years, Occu.: Agri.,
R/o Degaon, Tq. Naigaon,
Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO.3926 OF 2016
Shivsai Sevabhavi Sanstha,
Adampur,Tq. Biloli, Dist. Nanded.
Through its Treasurer,
Shri. Uttam Sangram Halburge,
Age: 52 years, Occu.: Social Work,
R/o Adampur, Tq. Biloli, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32 RESPONDENTS
WITH
WRIT PETITION NO. 3927 OF 2016
Pragati Shikshan Sanstha, Bahaddarpura,
Tq. Kandhar, Dist. Nanded.
Through its Secretary
Shri. Digamber Nagora Petkar,
Age: 70 years, Occu.: Agri.,
R/o Bahaddarpura, Tq. Kandhar,
Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 3931 OF 2016
Radhabai Mahila Vikas Sanstha
Nanded, Tq. And Dist. Nanded.
Through its President
Smt. Premlata Shamrao Neemkar
Age: 35 years, Occu. Social Work,
R/o Viveknagar, Nanded, Tq. And Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO. 3932 OF 2016
Shri.Sant Dyaneshwar Shikshan Prasarak
Mandal, Sawargaon (P), Tq. Mukhed,
Dist. Nanded.
Through its Secretary
Shri.Shankarrao Bapurao Honshete,
Age: 53 years, Occu.: Agri.
R/o. Sangavi (Be), Tq. Mukhed,
Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO. 3933 OF 2016
Gaibee Nagendra Maharaj Shikshan Sanstha,
At Panbhosi, Tq. Kandhar, Dist. Nanded.
Through its Superintendent.
Shri.Ramdas Madhavrao Pethkar,
Age: 42 years, Occu.: Agri.,
R/o Manaspuri, Tq. Kandhar, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 3971 OF 2016
Savitri Bahuddeshiya Sevabhavi
Sanstha, Kukadgaon
Through its Authorized person
by Secretary and President
Ratnadeep Sampat Jadhav
Age: 25 years, Occu.: Service,
R/o Palawan Road, Beed,
Tq. And Dist. Beed.
i) Savitri Bahuddeshiya Sevabhavi
Sanstha's Mauli Balakashram,
Palawan Road, Beed,
Tq. and Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal Secretary
11237.15WP
Women and Child Development
Mantralaya, Mumbai - 32.
2. The Principal Secretary
Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Beed, Tq. And Dist. Beed.
RESPONDENTS
WITH
WRIT PETITION NO. 3999 OF 2016
Dnyanvikas Mandal, Latur
Through its Secretary
Vidyasagar Shivajirao Sherkhane
Age: 42 years, Occu.: Agri.,
R/o Labour Colony, Latur,
Tq. and Dist. Latur.
Being runs: Ambikadevi Balakashram &
Savitribai Phule Balakashram, Latur,
Tq. and Dist. Latur
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 4014 OF 2016
Banjara Shikshan Prasarak Mandal
at Khatgaon, Tq. Mukhed, Dist. Nanded.
Through its Joint Secretary
Shri. Swaroop Ramrao Rathod
Age: 38 years, Occu.: Agri.,
R/o Shiwani Boarder Tanda,
Tq. Degloor, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO.4015 OF 2016
Sandhi Niketan Shikshan Sanstha,
Wadgaon,Tq. Mukhed, Dist. Nanded.
Through its Secretary
Shri.Nivarutti Mahipati Wadgaonkar
Age: 70 years, Occu.: Agri.,
R/o Barahali, Tq. Mukhed, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 4016 OF 2016
Sandhi Niketan Shikshan Sanstha,
Wadgaon, Tq. Mukhed, Dist. Nanded.
Through its Secretary
Shri.Nivarutti Mahipati Wadgaonkar
Age: 70 years, Occu.: Agri.,
R/o Barahali, Tq. Mukhed, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Osmanabad,
Tq. And Dist. Osmanabad.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO. 4017 OF 2016
Gram Vikas Yuvak Mandal,
Barhali, Tq. Mukhed, Dist. Nanded,
Through its Secretary
Shri. Nivrutti Mahipati Wadgaonkar
Age: 70 years, Occu.: Agri.,
R/o Barahali, Tq. Mukhed, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Jalna, Tq. And Dist. Jalna.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO. 4018 OF 2016
Arati Shikshan Prasarak Mandal,
Manaspuri Tq. Kandhar, Dist. Nanded,
Through its President
Shri. Ananda Navsaji Doijad
Age: 48 years, Occu.: Agri.,
R/o At Manaspuri, Post Bhadarpura,
Tq. Kandhar, Dist. Nanded
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 4019 OF 2016
Friends Education and Social
Association, Barhali Tq. Mukhed,
Dist. Nanded.
Through its President
Shri. Venkat Khanderao Walge,
Age: 46 years, Occu.: Agri.,
R/o Barahali, Tq. Mukhed,
Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya,
Mumbai-32. RESPONDENTS
WITH
WRIT PETITION NO. 4020 OF 2016
Samaj Udbhodhan Yuvak Mandal,
Rui, Tq. Kandhar, Dist. Nanded
Through its Secretary
Shri. Nivratti Mahipati Wadgaonkar
Age: 70 years, Occu.: Agri.,
R/o Barahali, Tq. Mukhed, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
ig WITH
WRIT PETITION NO. 4021 OF 2016
Samaj Prabodhan Shikshan Mandal,
Saknur, Tq. Mukhed, Dist. Nanded.
Through its President.
Shri. Ramesh Nivartti Wadgaonkar
Age: 43 years, Occu.: Agri.,
R/o Shahu Colony, Udgir, Dist. Latur.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child
Development Officer,
Osmanabad,
Tq. And Dist. Osmanabad.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
ig RESPONDENTS
WITH
WRIT PETITION NO. 4022 OF 2016
Sarvangin Vikas Mandal,
Degloor, Tq. Degloor, Dist. Nanded
Through its Secretary.
Shri. Vilas Jalbajirao Dosalwar,
Age: 46 years, Occu.: Agri.,
R/o Degloor, Tq. Degloor, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Jalna, Tq. And Dist. Jalna.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
ig WITH
WRIT PETITION NO. 4023 OF 2016
Samaj Prabodhan Shikshan Mandal,
Saknur, Tq. Mukhed, Dist. Nanded.
Through its President.
Shri Ramesh Nivrutti Wadgaonkar
Age: 43 years, Occu.: Agri.,
R/o Shahu Colony, Udgir, Dist. Latur.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Jalna, Tq. And Dist. Jalna.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
ig WITH
WRIT PETITION NO. 4024 OF 2016
Shri. Ganesh Shikshan Prasarak
Mandal, Ahmedpur,
Tq. Ahmedpur, Dist. Latur.
Through its Secretary
shri. Madhukar Ramchandra Madane,
Age: 50 years, Occu.: Agri.,
R/o Ramchandra Niwas, Nanded Road,
Ahmedpur, Tq. Ahmedpur, Dist. Latur
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
ig WITH
WRIT PETITION NO. 4025 OF 2016
Rani Laxmibai Mahila Mandal,
Nanded Tq. and Dist. Nanded.
Through its President
Smt. Lalita Bhagwan Kumbhar
Age: 48 years, Occu.: Social Work,
R/o Vinayak Nagar, New Mondha, Nanded
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
ig WITH
WRIT PETITION NO. 4026 OF 2016
Samata Yuvak Mandal,
Wadagaon,Tq. Mukhed, Dist. Nanded.
Through its Secretary,
Shri.Nivrutti Mahipati Wadgaonkar
Age: 70 years, Occu.: Agri.,
R/o Barahali, Tq. Mukhed, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
ig WITH
WRIT PETITION NO. 4027 OF 2016
Gram Vikas Yuvak Mandal
Barhali, Tq. Mukhed, Dist. Nanded.
Through its Secretary
Shri.Nivarutti Mahipati Wadgaonkar,
Age: 70 years, Occu.: Agri.,
R/o Barahali, Tq. Mukhed, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Latur, Tq. And Dist. Latur.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
ig WITH
WRIT PETITION NO. 4028 OF 2016
Sandhi Niketan Shikshan Sanstha,
Wadgaon, Tq. Mukhed, Dist. Nanded.
Through its Secretary
Shri. Nivarutti Mahipati Wadgaonkar
Age: 70 years, Occu.: Agri.,
R/o Barahali, Tq. Mukhed, Dist. Nanded.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Latur, Tq. And Dist. Latur.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
ig WITH
WRIT PETITION NO. 4255 OF 2016
Shri Dnyaneshwar Mauil Bhu-uddesiya
Sevabhavi Sanstha Ozar Bk.
Tq. Sangamner, Dist. Ahmednagar
Through its President
Shri Nivrutti Kashinath Deshmukh,
Age: 45 years, Occu.: Social Service,
R/o Ozar Bk., Tq. Sangamner,
Dist. Ahmednagar. PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development Division
Nashik, Near Nasardi Bridge, Nashik.
5. The District Women and Child Development
Officer, Ahmednagar, at Sarjepura,
Tq. and Dist. Ahmednagar.
RESPONDENTS
ig WITH
WRIT PETITION NO. 4256 OF 2016
Shri Sanjay Gandhi Vastigruh Sanstha
Pathardi Tatha Sanjay Gandhi Shikshan
Prasarak Mandal
At Pathardi, Tq. Pathardi,
Dist. Ahmednagar.
Through its President
Shri. Sahdev Rambhau Shirsat
Age: 63 years, Occu.: Soc. Service,
R/o Pathardi,
Tq. Pathardi, Dist.Ahmednagar PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development Division
Nashik, Near Nasardi Bridge, Nashik.
5. The District Women and Child Development
Officer, Ahmednagar, at Sarjepura,
Tq. and Dist. Ahmednagar.
RESPONDENTS
ig WITH
WRIT PETITION NO. 4259 OF 2016
Navodaya Gramin Nagari Vikas Pratisthan Va
Sanskurtik Mandal, Pathardi,
At Pathardi, Tq. Pathardi,
Dist. Ahmednagar.
Through its President
Smt. Anita Ashok Nirhali,
Age: 42 years, Occu.: Soc. Service,
R/o Asthawada, Pathardi,
Tq. Pathardi, Dist. Ahmednagar.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
11237.15WP
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development Division
Nashik, Near Nasardi Bridge, Nashik.
5. The District Women and Child Development
Officer, Ahmednagar, at Sarjepura,
Tq. and Dist. Ahmednagar.
RESPONDENTS
ig WITH
WRIT PETITION NO. 4289 OF 2016
Navjeevan Gramodaya Pratishthan Savedi,
Ahmednagar, Dist. Ahmednagar
Through its Secretary
Shri. Rajendra Dhondiram Pawar
Age: 38 years, Occu.: Soc. Service,
r/o Savedi, Tq. And Dist. Ahmednagar.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development Division
Nashik, Near Nasardi Bridge, Nashik.
5. The District Women and Child Development
Officer, Ahmednagar, at Sarjepura,
Tq. and Dist. Ahmednagar.
RESPONDENTS
WITH
WRIT PETITION NO. 4367 OF 2016
Kai. Sau. Seetabai Vaarad
Samaj Sevi Sanstha, Nanded
Through its Secretary
Dadarao Kishanrao Patil
Age: 35 years, Occu.: Social Work and
Agricultural,
R/o Vaijapur (Pardi), At Post Nimbgha,
Tq. Mudkhed, Dist. Nanded. PETITIONER
VERSUS
1. The State of Maharashtra
Through : Principal Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 4368 OF 2016
1. Ashwalingh Seva Bhavi Sanstha, Palwan
Tq. and Dist. Beed.
Through its Secretary
Balasaheb Dagdu Jatal,
Age: 42 years, Occu.: Business and Social
Work,
R/o Palwan, Tq. And Dist. Beed.
2. Raje Chattrapati Gramin Vikas Bahu-
uddeshiya Seva Bhavi Sanstha Palwan,
Tq. And Dist. Beed.
Through its Secretary
Varsha Rambhau Ghadge,
Age: 38 years, Occu.: Household and
Social Work,
R/o Palwan, Tq. And Dist. Beed.
3. Bhartiya Gramin Vikas Sanstha Nandur
(Ghat) Tq. Kaij, Dist. Beed.
Through its Secretary
Pandurang Changdev Tambde,
Age: 59 years, Occu.: Doctor and Social
Work,
R/o Kabad Lane, Tq. And Dist. Beed.
4. Sahid Bhagat Singh Gramvikas Mandal
Shirur (Ghat) Tq. Kaij, Dist. Beed.
Through its President
Pandurang Changdev Tambde,
Age: 59 years, Occu.: Doctor and Social
Work,
R/o Kabad Lane, Tq. And Dist. Beed.
11237.15WP
5. Devdatt Sevabhavi Sanstha Chausala
Tq. and Dist. Beed.
Through its President
Anjali Suresh Nawale,
Age: 40 years, Occu.: Agri and Social
Work,
R/o Maliwes, Beed, Tq. And Dist. Beed.
6. Vijay Laxmi Mahila Seva Bhavi Sanstha,
Beed
Through its Secretary
Dnyanoba Bhagwanrao Gotawade
Age: 48 years, Occu.: Agri and Social
Work,
R/o Talwada, Tq. Georai, Dist. Beed.
PETITIONERS
VERSUS
1. The State of Maharashtra
Through : Principal Secretary to the
Government of Maharashtra in
Women and Child Development
Department, M.S.
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
11237.15WP
WITH
WRIT PETITION NO. 4372 OF 2016
1. Sanmitra Education Society, Udgir, Dist.
Latur
Through its President,
Suresh Pandharinath Debadwar
Age: 63 years, Occu.: pensioner and
Social Work,
R/o Sanmitra Colony, Deglur Road,
Udgir, Tq. Udgir, Dist. Latur.
2. Jai Jawan Jai Kissan Bahu Uddeshiya
Shikshan
Prasarak Mandal, Antnur, Tq. Udgir, at
present Tq. Jalkot, Dist. Latur.
Through its President
Shivaji Narayanrao Kadam
Age: 65 years, Occu.: Ex-serviceman,
r/o Antnur, Tq. Jalkot, Dist. Latur.
3. Uday Mahila Bahu Uddeshiya Shikshan
Prasarak Mandal, at Udgir, Tq. Udgir,
Dist. Latur.
Through its President
Varsha Manikrao Patil
Age: Major, Occu.: Household,
R/o Anand Nagar, In front of Nanded Naka,
Latur, Tq. And Dist. Latur.
4. Jawaharlal Nehru Shikshan Prasarak Mandal
Umdardari, Tq. Mukhed, Dist. Nanded.
Through its President
Ramrao Shankarrao Patil,
Age: 58 years, Occu.: Social Work,
R/o At Post Umardari, Tq. Mukhed, Dist.
Nanded.
5. Parivartan Seva Bhavi Sanstha Neknoor,
Tq. and Dist. Beed.
Through its President
Balkrushna Vasantrao Khorke,
11237.15WP
Age: 45 years, Occu.: Business and
Social Work,
R/o Neknoor, Tq. And Dist. Beed.
PETITIONERS
VERSUS
1. The State of Maharashtra
Through Principal Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 4377 OF 2016
Holicross Bahuuddeshiya Gramin Seva
Bhavi Sanstha Ahmedpur, Tq. Ahmedpur,
Dist. Latur.
Being runs: Swami Smarth Balakashram
(Balgruha)At Khanpur (Chitta),
Tq. And Dist. Hingoli.
Through its Superintendent
Shri.Madhav Pandharinath Mundhe
Age: 34 years, Occ.: Superintendent,
R/o At Khanpur (Chitta), Tq. And Dist.
Hingoli. PETITIONER
11237.15WP
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Hingoli, Tq. And Dist. Hingoli.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 4383 OF 2016
Ramling Shikshan Prasarak Mandal
At Wadgaon, Tq. Lohara, Dist. Osmanabad.
Through its Secretary
Shri. Shivaji Pandurang Gaikwad
Age: 53 years, Occu.: Agri.,
R/o Wadgaon, Tq. Lohara, Dist. Osmanabad
PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Osmanabad, Tq. And Dist.
Osmanabad.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 4384 OF 2016
Veer hanuman Bahuuddeshiya Gram Vikas
Pratishthan, Ramegaon,
Tq. Ausa, Dist. Latur.
Through its President
Shri Subhash Kishan Rathod
Age: 41 years, Occu.: Agri.,
R/o At Post Devsinga (Nal),
Tq. Tuljapur, Dist. Osmanabad.
PETITIONER
11237.15WP
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 4385 OF 2016
Rural Foundation
At Nadurbar, Tq. And Dist. Nandurbar.
Through its Secretary
Shri Kaniram Manohar Rathod
Age: 48 years, Occu.: Social Work,
R/o Gujar Navi Galli, Nandurbar,
Tq. and Dist. Nandurbar PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Nashik Division, Nashik.
5. The District Women and Child Development
Officer, Nandurbar, Tq. And Dist.
Nandurbar.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 4386 OF 2016
Dawalsha Baba Mahila Unnatti Mandal
Taloda, Tq. Taloda, Dist. Nandurbar.
Through President.
Smt. Vandana Ramdas Torne,
Age: 42 years, Occu.: Social Work,
R/o Taloda, Tq. Taloda, Dist. Nandurbar.
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya, Mumbai-32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Nashik Division, Nashik.
5. The District Women and Child Development
Officer, Nandurbar, Tq. And Dist.
Nandurbar.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 4387 OF 2016
Indira Mahila Seva Society
Nandurbar Sanchalit
1. Nirmal Balika Ashram, Nandurbar
Through its Superintendent
Kansarabai Bakram Suryawanshi,
Age: 32 years, Occu.: Superintendent,
R/o Behind G.T.P. College,
Nandurbar, Tq. And Dist. Nandurbar.
2. Niradhar Nirashrit Boys Balgruha,
Nandurbar
Through its Superintendent
Shri. Sharad Mharu Pawar,
Age: 27 years, Occu.: Superintendent,
R/o Nandurbar, Tq. And Dist. Nandurbar.
PETITIONERS
VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Nashik Division, Nashik.
5. The District Women and Child Development
Officer, Nandurbar, Tq. And Dist.
Nandurbar.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 4388 OF 2016
Kathobadev Shikshan Prasarak Mandal
At Akrale, Tq. And Dist. Nandurbar.
Through its President.
Shri. Rohidas Shankar Rathod,
Age: 60 years, Occu.: Agri.,
R/o Akrale, Tq. And Dist. Nandurbar.
PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Nashik Division, Nashik.
5. The District Women and Child Development
Officer, Nandurbar, Tq. And Dist.
Nandurbar.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 4389 OF 2016
Dawalsha Baba Mahila Unnatti Mandal,
Taloda, Tq. Taloda, Dist. Nandurbar.
Through President.
smt. Vandana Ramdas Torne
Age: 42 years, Occu.: Social Work,
R/o Taloda, Tq. Taloda, Dist. Nandurbar.
PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Nashik Division, Nashik.
5. The District Women and Child Development
Officer, Nandurbar, Tq. And Dist.
Nandurbar.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 4390 OF 2016
Minakshi Mahila Mandal,
Nanded, Tq. And Dist. Nanded.
Through its Secretary,
Shri. Anil Vithalrao Dinkar,
Age: 39 years, Occu.: Agri.,
R/o Ram Nagar, Nanded, Tq. And Dist. Nanded.
PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Nanded, Tq. And Dist. Nanded.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralaya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 4391 OF 2016
Dawalsha Baba Mahila Unnatti Mandal
Taloda, Tq. Taloda, Dist. Nandurbar.
Through its President
Smt. Vandana Ramdas Torne,
Age: 42 years, Occu.: Social Work,
R/o Taloda, Tq. Taloda, Dist. Nandurbar.
PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Nashik Division, Nashik.
5. The District Women and Child Development
Officer, Nandurbar, Tq. And Dist.
Nandurbar.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 4547 OF 2016
Pragati Sevabhavi Sanstha Dharmapuri,
Tq. Parali, Dist. Beed.
Through its Secretary
Shri. Shivanand Shrimantappa Salgare,
Age: 45 years, Occu.: Business,
R/o Dharmapuri, Tq. Parali(V), Dist. Beed.
PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Beed, Tq. And Dist. Beed.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 4573 OF 2016
Jyotiba Shikshan Prasarak Mandal, Beed
Through its Secretary
Ajit Motiram Warpe
Age: 40 years, Occu.: Business,
R/o Netaji Marg, Subhash Road,
Beed, Tq. And Dist. Beed. PETITIONER
VERSUS
11237.15WP
1. The State of Maharashtra
Through Principal Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
WITH
WRIT PETITION NO. 4879 OF 2016
Trimurti Bahuuddeshiya Shaikshanik
Sevabhavi Sanstha, Gudsur,
Tq. Udgir, Dist. Latur.
Through its President
Shri. Shwet Sandipan Mogarge
Age: 34 years, Occu.: Agri.,
R/o Lakkad Jawalga, Tq. Shirur Anantpal,
Dist. Latur PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
11237.15WP
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Jalna, Tq. And Dist. Jalna.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 4883 OF 2016
Sevadas Shikshan Prasarak Mandal, Nanded
Through its President
Shri. Ganesh Narayan Chavan
Age: 50 years, Occu.: Agri./Social Sork,
R/o Rameshwar Tanda, Tq. Kalamnuri,
Dist. Hingoli PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Hingoli, Tq. And Dist. Hingoli.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
WITH
WRIT PETITION NO. 6448 OF 2016
Matoshri Ramabai Ambedkar Shikshan Prasarak
Mandal, Beed
Through its President
Shriram Vithal Khalge
Age: 60 years, Occu.: Social Work,
R/o Phule Nagar, Majalgaon,
Tq. Majalgaon, Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra
Through : Principal Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
11237.15WP
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
ig RESPONDENTS
WITH
WRIT PETITION NO. 6449 OF 2016
Shri Gurumauli Bahu-Uddeshiya
Seva Bhavi Sanstha, Beed
Through its Secretary
Akshaya Shivajirao Ghodke,
Age: 28 years, Occu.: Business, Agri and
Social Work,
R/o c/o Shri Shivaji Sambhaji Ghodke,
Chhatrapati Niwas, Shivneri Colony,
Shriram Nagar, Nagar Road, Beed,
Tq. and Dist. Beed. PETITIONER
VERSUS
1. The State of Maharashtra
Through : Principal Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
11237.15WP
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
RESPONDENTS
ig WITH
WRIT PETITION NO. 6467 OF 2016
Sphurthi Sevabhavi Sanstha,
Parbhani, Tq. and Dist. Parbhani.
Through its President
Shri. Santosh Babarao Bobade
Age: 54 years, Occu.: Agri.,
R/o Parbhani, Tq. And Dist. Parbhani
PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal its Secretary to the
Government of Maharashtra in
Women and Child Development
Department, Maharashtra State,
Mantralaya, Mumbai - 32.
2. The Principal Secretary to
the Government of Maharashtra
in Finance Department,
Maharashtra State, Mantralaya,
Mumbai - 32.
3. The Commissioner,
Women and Child Development,
Maharashtra State, Pune.
11237.15WP
4. The Divisional Deputy Commissioner,
Women and Child Development,
Aurangabad Division, Aurangabad.
5. The District Women and Child Development
Officer, Parbhani, Tq.And Dist. Parbhani.
6. The Additional Chief Secretary,
Planning Department,
Maharashtra State, Mantralya, Mumbai-32.
RESPONDENTS
ig ...
Mr.K.J.Ghute - Patil, Mr.M.P. Tripati,
Mr.S.S.Mundhe, Mr.M.S.Bhosale,
Mr.V.D.Salunke, Mr.N.P.Patil Jamalpurkar,
Mr.Bapusaheb B.Dahiphale (Patil),
Mr.R.D.Biradar, Mr.Kamaluddin N.Farooqui,
Mr.Vinod B.Jadhav, Mr.S.K.Shinde,
Mr.S.T.Veer, Mr.Sushant Dixit, Mr.V.R.Dhorde,
Mr.B.B.Bhise & Mr.D.J.Chaudhari, Mr.Madan
S.Kokate and Mr.T.M.Venjane, Advocates for
the petitioners in respective Petitions.
Mr.S.B.Yawalkar, AGP for Respondent - State.
Mr.S.B.Deshpande, Standing Counsel for
Respondent - Union.
...
CORAM : S.S. SHINDE & SANGITRAO S. PATIL, JJ.
Dated: JUNE 27, 2016
...
ORAL JUDGMENT ( S.S. SHINDE, J)
The learned counsel appearing for
the respective petitioners in the respective
Petitions undertake to deposit the deficit
court fees, if any, within three weeks from
11237.15WP
today.
2. Rule. Rule made returnable
forthwith. Heard finally with the consent of
the learned counsel appearing for the
parties.
3. Heard the learned counsel appearing
for the respective petitioners. It is
submitted by them that the concerned
Respondent Authorities have made assessment
of the expenditure incurred by them in
respect of the years concerned and after
assessment, the orders have been issued
indicating the amount therein, for which the
petitioners are entitled as per the
Government policy. The petitioners have
placed on record copies of the assessment
orders signed by the respondent authorities
concerned. It is submitted that though there
is assessment from the year 2011 onwards, as
a matter of fact, the amount for which the
petitioners are entitled, has not been
disbursed in favour of the petitioners. It is
submitted that the concerned Department has
disbursed the amount to various similarly
situated institutions, relying upon the
assessment orders. Therefore, the learned
11237.15WP
counsel appearing for the petitioners jointly
submit that the Respondents may be directed
to disburse the amounts, due and payable as
per the Assessment Orders, which are placed
on record with the Writ Petitions, after
verifying the original record maintained by
the office of the concerned respondents.
4. On the other hand the learned A.G.P.
appearing for the Respondent/State submits
that the Departments of Planning and Finance
have not approved the proposals forwarded by
the concerned Department i.e. the Department
of Woman and Child Development, for sanction
and disbursement of the amount, and the said
Departments have raised certain queries. He
prays that the hearing of these Petitions may
be deferred and six weeks time may be given
to the Respondent/State, so as to carry out
reassessment and also ask the concerned
department to cure the deficiencies/ clear
the doubts pointed out by the Planning and
Finance Departments.
5. We have heard the learned counsel
appearing for the petitioners and learned
A.G.P. appearing for the Respondent- State.
With their able assistance, we have perused
11237.15WP
the pleadings in the Petitions and annexures
thereto.
6. It is not in dispute that the
concerned Department by making budgetary
provision after issuing Government Resolution
has disbursed substantial amount in favour of
some of the institutions similarly situated
like the petitioners. It, prima facie,
appears that there is some difference of
opinion between the concerned Department i.e.
Department of Woman and Child Development on
one hand and the Departments of Planning and
Finance on the other about disbursement of
the amounts claimed. It is an internal matter
of the State Government and all the concerned
in the process will have to resolve the same
at their level. Therefore, we are of the
opinion that the ends of justice would be met
in case the Chief Secretary, Government of
Maharashtra is directed to look into the
subject matter of these Writ Petitions and
direct the concerned departments to ensure
the disbursement of amounts as per the
entitlement of the petitioners, after
verifying the original record maintained by
the concerned Respondent Authorities, who
have issued the assessment orders in favour
11237.15WP
of the petitioners and also similarly
situated institutions throughout the State,
and if necessary, also by verifying the
record maintained by the petitioners
-institutions, as expeditiously as possible,
and preferably within 10 weeks from today,
and those institutions who are found eligible
as per government policy then prevailing, the
amounts should be disbursed to them within
two weeks thereafter. However, the entire
exercise should be done within 12 weeks from
today. We make it clear that the Heads of the
Departments of Woman and Child Development,
Planning and Finance Department and the Chief
Secretary, Government of Maharashtra would be
jointly responsible for implementation of the
directions issued hereinabove.
7. With the above observations/
directions, all the Writ Petitions stand
disposed of.
8. Rule is made absolute in the above
terms.
9. The parties shall act upon
authenticated copy of this order.
11237.15WP
10. Pending Civil Applications, if any,
same stand disposed.
Sd/- Sd/-
(SANGITRAO S. PATIL, J.) (S.S. SHINDE, J.)
SGA
