Raju Shrivallabhadas Laddha, ... vs Dhamangaon Edun Socity., Thr. ...
2016 Latest Caselaw 90 Bom

    mca1146.15.odt                                                                                                                  1/1



                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY




                                                                                                                         
                                  NAGPUR BENCH, NAGPUR.




                                                                                           
                              MISC. CIVIL APPLICATION No.1146 OF 2015
                                                                       
           (Shri Raju Shrivallabhdas Laddha  Vs. Dhamangaon Education Society, through its
                        President, Dhamangaon Rly, Distt. Amravati and others)
    __________________________________________________________________________




                                                                                          
    Office Notes, Office Memoramda of Coram,
    appearances, Court's orders of directions                                Court's or Judge's orders.
    and Registrar's Orders.
                                                     
                                             Mr. G.S. Lahoti, Advocate for the Petitioner.




                                                                         
                                             Mr. Shende h/f. Mr. Mundada, Adv. for the Respondent Nos.1  

and 2.

CORAM : PRASANNA B. VARALE

th , J .

DATE : 25 FEBRUARY, 2016.

At the request of Mr. Shende holding for Mr. Mundada, Advocate for respondent Nos.1 and 2, stand

over to 3.3.2016.

JUDGE

DWW