Babasaheb @ Limbaji Suryabhan ... vs State Of Maharashtra
2016 Latest Caselaw 7609 Bom

Citation : 2016 Latest Caselaw 7609 Bom
Judgement Date : 22 December, 2016

Bombay High Court

Babasaheb @ Limbaji Suryabhan ... vs State Of Maharashtra on 22 December, 2016

Bench: V.K. Tahilramani

                                                                  (9)WPNo.5792015(2)

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY




                                                                              
                                CRIMINAL APPELLATE SIDE

                  CRIMINAL WRIT PETITION NO.379 OF 2015




                                                     
    Babasaheb @ Limbaji Suryabhan Warule        ...  Petitioner
         V/s.




                                                    
    The State of Maharashtra                    ...  Respondent
                                  .....

Mr.Prosper D'souza, Advocate for the Petitioner. Mr.Arfan Sait, APP for the Respondent/State.

....

ig CORAM : SMT.V.K.TAHILRAMANI & A. M. BADAR JJ.

DATED : 22nd DECEMBER 2016.

ORAL JUDGMENT : (Per V.K.TAHILRAMANI J.) 1 Heard both sides.

2 Rule. Rule is made returnable forthwith and the

matter is heard finally.

3 The case of the petitioner is that he has overstayed

when he was on parole, hence he was removed from the

Remission Register. Being aggrieved by the said punishment,

the petitioner has preferred this petition.

    Gaikwad RD                                                                         1/2





                                                                     (9)WPNo.5792015(2)

    4                  The      learned   Additional   Public      Prosecutor,          on

instructions, states that the petitioner has completed his

period of imprisonment and he has been released from prison.

5 In this view of the matter, nothing survive in this

petition, hence Rule is discharged.




                                            
    (A. M. BADAR J.)              ig      (SMT. V. K. TAHILRAMANI J.)
                                
      
   






    Gaikwad RD                                                                           2/2