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Snb Infrastrructure Pvt. Ltd vs The State Of Maharashtra And Anr
2016 Latest Caselaw 7242 Bom

Citation : 2016 Latest Caselaw 7242 Bom
Judgement Date : 15 December, 2016

Bombay High Court
Snb Infrastrructure Pvt. Ltd vs The State Of Maharashtra And Anr on 15 December, 2016
Bench: Nutan D. Sardessai
    Prs                                       1               37 appr 673-16 in revn 116-16

             IN  THE HIGH  COURT OF JUDICATURE  AT BOMBAY
                       CRIMINAL APPEALLATE   JURISDICTION




                                                                                      
                CRIMINAL APPLICATION NO. APPR/673 OF 2016




                                                              
                                                   WITH
                CRIMINAL APPLICATION NO. APPR/649 OF 2016




                                                             
                                                  WITH
                CRIMINAL APPLICATION NO. APPR/586 OF 2016
                                                   IN




                                                   
                      CRIMINAL APPLICATION NO. 546 OF 2016
                                    ig             IN
                      CRIMINAL APPLICATION NO.513 OF 2016
                                  
                                                   IN
                CRIMINAL MISC. APPLICATION NO. 322 OF 2016
                                                   IN
       


                      CRIMINAL APPLICATION NO. 202 OF 2016
    



                                                   IN
                      CRIMINAL APPLICATION NO. 107 OF 2016





                                                   IN
             CRIMINAL REVISION APPLICATION NO. 116 OF 2016
                                                   IN





                           CRIMINAL APPEAL NO.287 OF 2014
                                                   IN
                                         C.C.NO.2264/SS/2012
                                                     
                                                     
    SNB Infrastructure Pvt. Ltd.                                ...   Applicant
                                                               (Org. Complainant)



          ::: Uploaded on - 16/12/2016                        ::: Downloaded on - 17/12/2016 01:01:22 :::
     Prs                                       2              37 appr 673-16 in revn 116-16

    In the  Matter between 
    Shri Bimlesh Yogendranath Pathak                           ...        Respondent 




                                                                                     
                                                               (Org. accused)
            V/s.




                                                            
    State of Maharashtra and anr.                              ...     Applicant
                                                               (Org. Complainant)




                                                           
                                                  WITH
             CRIMINAL REVISION APPLICATION NO. 116 OF 2016




                                                   
                                                   IN
                           CRIMINAL APPEAL NO.287 OF 2014
                                    ig             IN
                                         C.C.NO.2264/SS/2012
                                  
                                                    
     Mr. Bimlesh Yogendranath Pathak                           ...    Applicant
       

            V/s.
    S.N.B. Infrastructure Pvt. Ltd and anr.                    ...     Respondent
    



                                                  WITH





                      CRIMINAL APPLICATION NO. 586 OF 2016
                                                    
    S.N.B. Infrastructure Pvt. Ltd.                      ...    Appellant





                                                         (Org. Complainant)
            V/s.
     Mr. Bimlesh Yogendranath Pathak and anr. ...     Respondents
                                                         (Org. Accused)


                                                  WITH
                CRIMINAL APPLICATION NO. APPR/649 OF 2016



          ::: Uploaded on - 16/12/2016                       ::: Downloaded on - 17/12/2016 01:01:22 :::
     Prs                                       3                   37 appr 673-16 in revn 116-16

                                                  WITH
                CRIMINAL APPLICATION NO. APPR/586 OF 2016




                                                                                          
                        DATED 15.10.2016 OF THE APPLICANT
                                                   IN




                                                                  
                      CRIMINAL APPLICATION NO. 546 OF 2016
                                                   IN




                                                                 
                      CRIMINAL APPLICATION NO.513 OF 2016
                                                   IN
                CRIMINAL MISC. APPLICATION NO. 322 OF 2016




                                                   
                                                   IN
                                   
                      CRIMINAL APPLICATION NO. 202 OF 2016
                                                   IN
                                  
                      CRIMINAL APPLICATION NO. 107 OF 2016
                                                   IN
             CRIMINAL REVISION APPLICATION NO. 116 OF 2016
          


                                                   IN
       



                           CRIMINAL APPEAL NO.287 OF 2014
                                                   IN





                                         C.C.NO.2264/SS/2012
                                                    
    SNB Infrastructure Pvt. Ltd.                                    ...   Applicant
                                                                  (Org. Complainant)





            V/s.
     
    Shri Bimlesh Yogendranath Pathak                   and anr.     ...        Respondent 
                                                                    (Org. accused)




          ::: Uploaded on - 16/12/2016                            ::: Downloaded on - 17/12/2016 01:01:22 :::
     Prs                                  4             37 appr 673-16 in revn 116-16

     
    Mr. P.P.Menghrajani, Representative for Applicant.




                                                                              
    Mr. Anees S. Kazi,  for Respondent No.1.
    Ms.A.A.Takalkar,  APP  for  Respondent No.2-State.




                                                      
                              CORAM : Ms. NUTAN D. SARDESSAI, J.

DATE : 15th DECEMBER, 2016.

P.C.:

1. Applicant is not represented by his Advocate.

2. Stand over to 21th December, 2016.

(Ms. NUTAN D. SARDESSAI, J)

 
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