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Bhumiputra Majoor Sahakari ... vs Honble State Minister, ...
2016 Latest Caselaw 7136 Bom

Citation : 2016 Latest Caselaw 7136 Bom
Judgement Date : 13 December, 2016

Bombay High Court
Bhumiputra Majoor Sahakari ... vs Honble State Minister, ... on 13 December, 2016
Bench: Ravi K. Deshpande
      wp4415.16.J+.odt                                                                                          1/16



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY




                                                                                                          
                         NAGPUR BENCH, NAGPUR




                                                                             
                              WRIT PETITION NO.4415 OF 2016


               Govinda Majoor Sahakari Sanstha




                                                                            
               Maryadit, Ranbodi, Tq. Kuhi,
               District Nagpur.                                               ....... PETITIONER

                                              ...V E R S U S...




                                                         
     1]        Hon'ble State Minister,
                                 
               Department of Cooperation,
               Maharashtra State, Mantralaya,
               Mumbai-440 032.
                                
     2]        District Deputy Registrar,
               Nagpur District, Nagpur.
      

     3]        Nagpur District Labour
               Cooperative Societies Federation
   



               Limited, through its President
               Nagpur, Tahsil and District Nagpur.

     4]        Dilip s/o Dhondbaji Patne





               Aged about 53 years,
               Occ: Labour, R/o Plot No.286,
               Shri Nagar, Nagpur,
               Tahsil and District Nagpur.





     5]        Suresh s/o Moreshwar Raverkar,
               Aged about 65 years,
               Occ: Labour, R/o 90, Indraprasta Nagar,
               Pannase Layout, Nagpur-440 023,
               Tahsil and District Nagpur.

     6]        Damodhar s/o Ramchandraji Diyewar
               Aged about 48 years, Occ: Labour,
               R/o Gadegaon, Post Khangaon,
               Tahsil Saoner, District Nagpur.




    ::: Uploaded on - 16/12/2016                                             ::: Downloaded on - 17/12/2016 00:44:24 :::
       wp4415.16.J+.odt                                                                                          2/16

     7]        Gunvant s/o Dhanrajaji Rangari
               Aged 54 years, Occ: Labour,




                                                                                                          
               R/o Vakilpeth, Plot No.43,
               Post Hanuman Nagar,




                                                                             
               Nagpur-440 009,
               Tahsil and District Nagpur.

     8]        Sanchindra s/o Sevakram Bavariya
               Aged about 50 years, Occ: Labour,




                                                                            
               R/o Verma Bhavan, Loharpura
               Bajeriya Plot No.760,
               Tah. & Dist. Nagpur.                                           ....... RESPONDENTS

WRIT PETITION NO.4414 OF 2016

Rajaram Majoor Sahakari Sanstha, Tas, Tq. Bhiwapur, Dist. Nagpur. ....... PETITIONER

...V E R S U S...

1] Hon'ble State Minister,

Department of Cooperation, Maharashtra State, Mantralaya, Mumbai-440 032.

2] District Deputy Registrar, Nagpur District, Nagpur.

3] Nagpur District Labour Cooperative Societies Federation

Limited, through its President Nagpur, Tahsil and District Nagpur.

4] Dilip s/o Dhondbaji Patne Aged about 53 years, Occ: Labour, R/o Plot No.286, Shri Nagar, Nagpur, Tahsil and District Nagpur.

       wp4415.16.J+.odt                                                                                          3/16

     5]        Suresh s/o Moreshwar Raverkar,
               Aged about 65 years,




                                                                                                          

Occ: Labour, R/o 90, Indraprasta Nagar, Pannase Layout, Nagpur-440 023,

Tahsil and District Nagpur.

6] Damodhar s/o Ramchandraji Diyewar Aged about 48 years, Occ: Labour, R/o Gadegaon, Post Khangaon,

Tahsil Saoner, District Nagpur.

7] Gunvant s/o Dhanrajaji Rangari Aged 54 years, Occ: Labour,

R/o Vakilpeth, Plot No.43, Post Hanuman Nagar,ig Nagpur-440 009, Tahsil and District Nagpur.

8] Sanchindra s/o Sevakram Bavariya Aged about 50 years, Occ: Labour, R/o Verma Bhavan, Loharpura Bajeriya Plot No.760,

Tah. & Dist. Nagpur. ....... RESPONDENTS

WRIT PETITION NO.4416 OF 2016

Bahubali Majoor Sahakari Sanstha Maryadit, Tekadi, Tq. Parseoni, Dist. Nagpur. ....... PETITIONER

...V E R S U S...

1] Hon'ble State Minister, Department of Cooperation, Maharashtra State, Mantralaya, Mumbai-440 032.

2] District Deputy Registrar, Nagpur District, Nagpur.

       wp4415.16.J+.odt                                                                                          4/16

     3]        Nagpur District Labour

Cooperative Societies Federation

Limited, through its President Nagpur, Tahsil and District Nagpur.

4] Dilip s/o Dhondbaji Patne Aged about 53 years, Occ: Labour, R/o Plot No.286, Shri Nagar, Nagpur,

Tahsil and District Nagpur.

5] Suresh s/o Moreshwar Raverkar, Aged about 65 years,

Occ: Labour, R/o 90, Indraprasta Nagar, Pannase Layout, Nagpur-440 023,

Tahsil and District Nagpur.

6] Damodhar s/o Ramchandraji Diyewar

Aged about 48 years, Occ: Labour, R/o Gadegaon, Post Khangaon, Tahsil Saoner, District Nagpur.

7] Gunvant s/o Dhanrajaji Rangari Aged 54 years, Occ: Labour,

R/o Vakilpeth, Plot No.43, Post Hanuman Nagar, Nagpur-440 009, Tahsil and District Nagpur.

8] Sanchindra s/o Sevakram Bavariya Aged about 50 years, Occ: Labour, R/o Verma Bhavan, Loharpura Bajeriya Plot No.760,

Tah. & Dist. Nagpur. ....... RESPONDENTS

WRIT PETITION NO.5230 OF 2016

Chintamani Majoor Sahakari Sanstha Maryadit, Mohgaon Zilpi, Tq. Hingna, District Nagpur. ....... PETITIONER

...V E R S U S...

       wp4415.16.J+.odt                                                                                          5/16

     1]        Hon'ble State Minister,

Department of Cooperation,

Maharashtra State, Mantralaya, Mumbai-440 032.

2] District Deputy Registrar, Nagpur District, Nagpur.

3] Nagpur District Labour

Cooperative Societies Federation Limited, through its President Nagpur, Tahsil and District Nagpur.

4] Dilip s/o Dhondbaji Patne Aged about 53 years,

Occ: Labour, R/o Plot No.286, Shri Nagar, Nagpur, Tahsil and District Nagpur.

5] Suresh s/o Moreshwar Raverkar, Aged about 65 years, Occ: Labour, R/o 90, Indraprasta Nagar,

Pannase Layout, Nagpur-440 023, Tahsil and District Nagpur.

6] Damodhar s/o Ramchandraji Diyewar Aged about 48 years, Occ: Labour, R/o Gadegaon, Post Khangaon,

Tahsil Saoner, District Nagpur.

7] Gunvant s/o Dhanrajaji Rangari Aged 54 years, Occ: Labour, R/o Vakilpeth, Plot No.43,

Post Hanuman Nagar, Nagpur-440 009, Tahsil and District Nagpur.

8] Sanchindra s/o Sevakram Bavariya Aged about 50 years, Occ: Labour, R/o Verma Bhavan, Loharpura Bajeriya Plot No.760, Tah. & Dist. Nagpur. ....... RESPONDENTS

wp4415.16.J+.odt 6/16

WRIT PETITION NO.5232 OF 2016

Bhumiputra Majoor Sahakari Sanstha Maryadit, Mangrul, Tq. Hingna,

District Nagpur. ....... PETITIONER

...V E R S U S...

1] Hon'ble State Minister,

Department of Cooperation, Maharashtra State, Mantralaya, Mumbai-440 032.

2] District Deputy Registrar, Nagpur District, Nagpur.

3] Nagpur District Labour Cooperative Societies Federation

Limited, through its President Nagpur, Tahsil and District Nagpur.

4] Dilip s/o Dhondbaji Patne

Aged about 53 years, Occ: Labour, R/o Plot No.286,

Shri Nagar, Nagpur, Tahsil and District Nagpur.

5] Suresh s/o Moreshwar Raverkar,

Aged about 65 years, Occ: Labour, R/o 90, Indraprasta Nagar, Pannase Layout, Nagpur-440 023, Tahsil and District Nagpur.

6] Damodhar s/o Ramchandraji Diyewar Aged about 48 years, Occ: Labour, R/o Gadegaon, Post Khangaon, Tahsil Saoner, District Nagpur.

7] Gunvant s/o Dhanrajaji Rangari Aged 54 years, Occ: Labour, R/o Vakilpeth, Plot No.43, Post Hanuman Nagar, Nagpur-440 009, Tahsil and District Nagpur.

       wp4415.16.J+.odt                                                                                          7/16

     8]        Sanchindra s/o Sevakram Bavariya

Aged about 50 years, Occ: Labour,

R/o Verma Bhavan, Loharpura Bajeriya Plot No.760,

Tah. & Dist. Nagpur. ....... RESPONDENTS

WRIT PETITION NO.5233 OF 2016

Gamaji Majoor Sahakari Sanstha Maryadit, Telkamptee,

Tq. Kalmeshwar, District Nagpur. ....... PETITIONER ig ...V E R S U S...

1] Hon'ble State Minister, Department of Cooperation, Maharashtra State, Mantralaya,

Mumbai-440 032.

2] District Deputy Registrar, Nagpur District, Nagpur.

3] Nagpur District Labour

Cooperative Societies Federation Limited, through its President Nagpur, Tahsil and District Nagpur.

4] Dilip s/o Dhondbaji Patne

Aged about 53 years, Occ: Labour, R/o Plot No.286, Shri Nagar, Nagpur, Tahsil and District Nagpur.

5] Suresh s/o Moreshwar Raverkar, Aged about 65 years, Occ: Labour, R/o 90, Indraprasta Nagar, Pannase Layout, Nagpur-440 023, Tahsil and District Nagpur.

       wp4415.16.J+.odt                                                                                          8/16

     6]        Damodhar s/o Ramchandraji Diyewar

Aged about 48 years, Occ: Labour,

R/o Gadegaon, Post Khangaon, Tahsil Saoner, District Nagpur.

7] Gunvant s/o Dhanrajaji Rangari Aged 54 years, Occ: Labour, R/o Vakilpeth, Plot No.43, Post Hanuman Nagar,

Nagpur-440 009, Tahsil and District Nagpur.

8] Sanchindra s/o Sevakram Bavariya

Aged about 50 years, Occ: Labour, R/o Verma Bhavan, Loharpura

Bajeriya Plot No.760, Tah. & Dist. Nagpur. ....... RESPONDENTS

WRIT PETITION NO.5235 OF 2016

Sita Majoor Sahakari Sanstha

Maryadit, Telkamptee, Tq. Kalmeshwar, District Nagpur. ....... PETITIONER

...V E R S U S...

1] Hon'ble State Minister, Department of Cooperation,

Maharashtra State, Mantralaya, Mumbai-440 032.

2] District Deputy Registrar, Nagpur District, Nagpur.

3] Nagpur District Labour Cooperative Societies Federation Limited, through its President Nagpur, Tahsil and District Nagpur.

       wp4415.16.J+.odt                                                                                          9/16

     4]        Dilip s/o Dhondbaji Patne
               Aged about 53 years,




                                                                                                          

Occ: Labour, R/o Plot No.286, Shri Nagar, Nagpur,

Tahsil and District Nagpur.

5] Suresh s/o Moreshwar Raverkar, Aged about 65 years, Occ: Labour, R/o 90, Indraprasta Nagar,

Pannase Layout, Nagpur-440 023, Tahsil and District Nagpur.

6] Damodhar s/o Ramchandraji Diyewar

Aged about 48 years, Occ: Labour, R/o Gadegaon, Post Khangaon,

Tahsil Saoner, District Nagpur.

7] Gunvant s/o Dhanrajaji Rangari

Aged 54 years, Occ: Labour, R/o Vakilpeth, Plot No.43, Post Hanuman Nagar, Nagpur-440 009,

Tahsil and District Nagpur.

8] Sanchindra s/o Sevakram Bavariya Aged about 50 years, Occ: Labour, R/o Verma Bhavan, Loharpura Bajeriya Plot No.760,

Tah. & Dist. Nagpur. ....... RESPONDENTS

WRIT PETITION NO.5595 OF 2016

Bajrang Majoor Sahakari Sanstha Maryadit, Mohgaon Zilpi, Tq. Hingna, District Nagpur. ....... PETITIONER

...V E R S U S...

1] Hon'ble State Minister, Department of Cooperation, Maharashtra State, Mantralaya, Mumbai-440 032.

      wp4415.16.J+.odt                                                                                          10/16

     2]        District Deputy Registrar,

Nagpur District, Nagpur.

3] Nagpur District Labour

Cooperative Societies Federation Limited, through its President Nagpur, Tahsil and District Nagpur.

4] Dilip s/o Dhondbaji Patne

Aged about 53 years, Occ: Labour, R/o Plot No.286, Shri Nagar, Nagpur, Tahsil and District Nagpur.

5] Suresh s/o Moreshwar Raverkar,

Aged about 65 years, Occ: Labour, R/o 90, Indraprasta Nagar, Pannase Layout, Nagpur-440 023,

Tahsil and District Nagpur.

6] Damodhar s/o Ramchandraji Diyewar Aged about 48 years, Occ: Labour,

R/o Gadegaon, Post Khangaon, Tahsil Saoner, District Nagpur.

7] Gunvant s/o Dhanrajaji Rangari Aged 54 years, Occ: Labour, R/o Vakilpeth, Plot No.43,

Post Hanuman Nagar, Nagpur-440 009, Tahsil and District Nagpur.

8] Sanchindra s/o Sevakram Bavariya

Aged about 50 years, Occ: Labour, R/o Verma Bhavan, Loharpura Bajeriya Plot No.760, Tah. & Dist. Nagpur. ....... RESPONDENTS

WRIT PETITION NO.5596 OF 2016

Renuka Majoor Sahakari Sanstha Maryadit, Mohgaon (Zilpi), Tq. and District Nagpur. ....... PETITIONER

wp4415.16.J+.odt 11/16

...V E R S U S...

1] Hon'ble State Minister, Department of Cooperation,

Maharashtra State, Mantralaya, Mumbai-440 032.

2] District Deputy Registrar, Nagpur District, Nagpur.

3] Nagpur District Labour Cooperative Societies Federation Limited, through its President

Nagpur, Tahsil and District Nagpur.

4]

Dilip s/o Dhondbaji Patne Aged about 53 years, Occ: Labour, R/o Plot No.286,

Shri Nagar, Nagpur, Tahsil and District Nagpur.

5] Suresh s/o Moreshwar Raverkar,

Aged about 65 years, Occ: Labour, R/o 90, Indraprasta Nagar,

Pannase Layout, Nagpur-440 023, Tahsil and District Nagpur.

6] Damodhar s/o Ramchandraji Diyewar

Aged about 48 years, Occ: Labour, R/o Gadegaon, Post Khangaon, Tahsil Saoner, District Nagpur.

7] Gunvant s/o Dhanrajaji Rangari

Aged 54 years, Occ: Labour, R/o Vakilpeth, Plot No.43, Post Hanuman Nagar, Nagpur-440 009, Tahsil and District Nagpur.

8] Sanchindra s/o Sevakram Bavariya Aged about 50 years, Occ: Labour, R/o Verma Bhavan, Loharpura Bajeriya Plot No.760, Tah. & Dist. Nagpur. ....... RESPONDENTS

wp4415.16.J+.odt 12/16

WRIT PETITION NO.5597 OF 2016

Dhivrama Majoor Sahakari Sanstha Maryadit, Telkamptee, Tq. Kalmeshwar, District Nagpur. ....... PETITIONER

...V E R S U S...

1] Hon'ble State Minister,

Department of Cooperation, Maharashtra State, Mantralaya,

Mumbai-440 032.

2] District Deputy Registrar,

Nagpur District, Nagpur.

3] Nagpur District Labour Cooperative Societies Federation

Limited, through its President Nagpur, Tahsil and District Nagpur.

4] Dilip s/o Dhondbaji Patne Aged about 53 years, Occ: Labour, R/o Plot No.286,

Shri Nagar, Nagpur, Tahsil and District Nagpur.

5] Suresh s/o Moreshwar Raverkar, Aged about 65 years,

Occ: Labour, R/o 90, Indraprasta Nagar, Pannase Layout, Nagpur-440 023, Tahsil and District Nagpur.

6] Damodhar s/o Ramchandraji Diyewar Aged about 48 years, Occ: Labour, R/o Gadegaon, Post Khangaon, Tahsil Saoner, District Nagpur.

      wp4415.16.J+.odt                                                                                          13/16

     7]        Gunvant s/o Dhanrajaji Rangari

Aged 54 years, Occ: Labour,

R/o Vakilpeth, Plot No.43, Post Hanuman Nagar,

Nagpur-440 009, Tahsil and District Nagpur.

8] Sanchindra s/o Sevakram Bavariya Aged about 50 years, Occ: Labour,

R/o Verma Bhavan, Loharpura Bajeriya Plot No.760, Tah. & Dist. Nagpur. ....... RESPONDENTS

-------------------------------------------------------------------------------------------

Shri A.S. Kilor, Advocate for Petitioner. Ms. H.N. Jaipurkar, AGP for Respondent Nos.1 & 2.

Shri A.M. Ghare, Advocate for Respondent Nos.4 to 8.

-------------------------------------------------------------------------------------------

CORAM: R.K. DESHPANDE, J.

th DECEMBER, 2016.

                         DATE:      13

     ORAL JUDGMENT
      
   



     1]                  Rule,   made   returnable   forthwith.   Heard   finally   by

consent of the learned counsels appearing for the parties.

2] All these petitions are preferred challenging the

decision of the State Government in revision given on 14.06.2016

by the State Minister of the Department of Co-operation who has

set aside the order dated 08.08.2013 passed by the District Deputy

Registrar, Co-operative Societies, Nagpur granting the petitioners

deemed membership of the federation i.e. Nagpur District Labour

Co-operative Society Federation Limited, Nagpur.

      wp4415.16.J+.odt                                                                                          14/16

     3]                  It is observed by the  Minister  in  the  order  that the




                                                                                                          

federal society has issued letter dated 14.09.2012 asking all the

petitioners to remove certain deficiencies in their applications for

membership. The same were not removed and hence, the District

Deputy Registrar committed an error in granting them deemed

membership under Section 22(2) of the Maharashtra Co-operative

Societies Act, 1960.

4]

Undisputedly, there was an application for

condonation of delay caused in filing revision before the State

Government under Section 154 of the Maharashtra Co-operative

Societies Act. The ground raised in the petition specifically

pertains to non-disposal of the application for condonation of

delay and proceeding to decide the appeal on its own merits

without passing an order condoning the delay. These facts have

not been disputed by any of the respondents. It is, therefore,

apparent that the Minister concerned should not have proceeded

to decide the matter on its own merits without first deciding an

application for condonation of delay. Be that as it may, there is no

application of mind to the contention raised by the parties on

merits of the claim. In the revisional jurisdiction the authority has

to record specific finding as to the nature of deficiencies, whether

wp4415.16.J+.odt 15/16

the removal of deficiencies were mandatory and non-compliance

of it, if any, should result in rejection of the application for

conferment of deemed membership. In the absence of all such

findings on relevant aspects, the order passed by the Minister

cannot be sustained. The same will have to be set aside with an

order of remand.

5] In the result, writ petitions are allowed. The order

dated 14.06.2016 passed by the State Minister of the Co-operation

Department in revision is hereby quashed and set aside.

The matters are remitted back for decision afresh keeping in view

the observations made by this Court. Initial decision has to be on

the application for condonation of delay and subsequent decision

has to be after application of mind to the rival contentions raised

by the parties concerned. The parties to appear before the

revisional authority on 09.01.2017. The revisional authority to

decide the revision within a period of four months thereafter.

No fresh notices shall be issued to the parties concerned.

The parties to file their pleadings or affidavits on the first date of

appearance before the State Government.

           wp4415.16.J+.odt                                                                                          16/16

      6]                      Rule is made absolute in above terms. No order as to




                                                                                                               
      costs.




                                                                                 
                                                                                  JUDGE




                                                                                
    NSN




                                                              
                                      
                                     
      
   







 

 
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