Raju Chunnilal Ghelange (Giri) vs Secretary, Home Dept., ...
2016 Latest Caselaw 4613 Bom

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                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        CRIMINAL APPELLATE JURISDICTION
                    CRIMINAL WRIT PETITION NO. 3267 OF 2013




                                                                                              
    Raju Chunnilal Ghelange (Giri)                                                  .. Petitioner

                        Vs.




                                                                                             
    Secretary, Home Deptt. Mantralaya
    Mumbai and Anr.                                                                 .. Respondents




                                                                         
                                  ....
    Mr. Prosper D'Souza appointed Advocate for Petitioner
                                              
    Mr. H.J. Dedia A.P.P. for the State
                                  ....
                                             
                                            CORAM : SMT.V.K.TAHILRAMANI AND
                                                    MRS. MRIDULA BHATKAR, JJ.

DATED : AUGUST 10, 2016

ORAL JUDGMENT : [PER SMT. V.K.TAHILRAMANI, J. ]:

1 Heard both sides. Rule. By consent, rule is made

returnable forthwith.

2 The petitioner was convicted under Section 302 of IPC

and sentenced to life imprisonment. The petitioner is seeking

premature release.

    3                   The learned A.P.P. based on written communication



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from Liaison Officer of Swatantrapur Open Prison Atpadi, Zilla

Sangli states that the petitioner has completed his period of

imprisonment and he has been released from prison. The said

communication is taken on record and marked "X" for

identification.

4 In this view of the matter, petition is infructous and

hence, rule is discharged.

5 Legal fees to be paid to the appointed advocate is

quantified at Rs.2500/-.

[ MRS. MRIDULA BHATKAR, J.] [ SMT. V.K.TAHILRAMANI,J. ]

kandarkar

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