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Shaikh Babu Shaikh Rajmohammad vs The State Of Maharashtra And ...
2016 Latest Caselaw 4481 Bom

Citation : 2016 Latest Caselaw 4481 Bom
Judgement Date : 5 August, 2016

Bombay High Court
Shaikh Babu Shaikh Rajmohammad vs The State Of Maharashtra And ... on 5 August, 2016
Bench: R.M. Borde
                                           {1}
                                                                       wp198216.odt

                IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                           
                           BENCH AT AURANGABAD
                           (1) WRIT PETITION NO. 1982 OF 2016




                                                   
     Syed Sarwat Begum w/o Arif Husani
     age 44 years, occ. Household
     R/o House No. 8.5.107, Shabazar,
     Aurangabad, Tq. & Dist. Aurangabad                     Petitioner 




                                                  
              Versus

     01       The State of Maharashtra
              Through Urban Development Department,




                                        
              Mantralaya,
              Mumbai 400 032.

     02       The Secretary,
                             
              Urban Development Department -1,
              Mantralaya,
                            
              Mumbai 400 032.

     03       The Director of Town Planning
              Central Building
      

              Pune
   



     04       Joint Director of Town Planning
              Aurangabad

     05       Dy. Director of Town Planning
              Development Plan Special Unit





              Aurangabad

     06       Aurangabad Municipal Corporation
              Aurangabad
              Through Commissioner





     07       The Mayor,
              Municipal Corporation,
              Aurangabad

     08       The Municipal Corporation
              Aurangabad Municipal Corporation,
              Aurangabad                                    Respondents

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Mr.D.P.Palodkar, advocate for the petitioner. Mr.A.B.Girase, Government Pleader for Respondents No.1 to 5. Mr.Vijaysingh Thorat, Senior Counsel i/by Shri J.R.Shah, advocate

for Respondents No.6 and 8. Mr.A.M.Karad, advocate for Respondent No.7.

WITH (2) WRIT PETITION NO. 3058 OF 2016

01 Ashok Haridas Suradkar age 57 years, occ. Service

R/o Plot No. 1, New Nandanvan Colony, Aurangabad.

Madhukar Dagduji Kale age 58 years, Occ. Retired R/o Plot No. 2, New Nandanvan Colony,

Aurangabad.

03 Shaikh Moinoddin Naziroddin age 60 years, occ. Pensioner

R/o Plot No. 5, New Nandanvan Colony, Aurangabad.

04 Vasant Chintaman Kamble age 57 years, occ. Service R/o Plot No. 6, New Nndanvan Colony, Aurangabad.

05 Smt. Indrayani Nagbhooshan Naidu age 70 years, occ. Pensioner r/o Plot No. 8, New Nandanvan Colony, Aurangabad.

06 Smt. Vilasani Narayan Nair age 60 years, occ. Household R/o Plot No. 7, New Nandanvan Colony, Aurangabad

07 Smt. Kamal Pundlik Suradkar age 62 years, occ. Household R/o Plot No. 5, New Nandanvan Colony,

{3} wp198216.odt

Aurangabad

08 Shaikh Raisoddin Nziroddin age 50 years, Occ. Service

R/o Plot No. 4, New Nandanvan Colony, Auragabad.

09 Manoj Anthony Mulavana

age 42 years, occ. Service R/o Plot No. 3, New Nandanvan Colony, Aurangabad.

10 Sujit Vishwanath Motghare

age 60 years, occ. Household R/o Plot No. 7, New Nandanvan Colony, Aurangabad.

              Versus
                              ig                          Petitioners
                            
     01       The State of Maharashtra

Through Urban Development Department, Mantralaya, Mumbai 400 032.

02 The Secretary,

Urban Development Department -1, Mantralaya, Mumbai 400 032.

03 The Director of Town Planning

Central Building Pune

04 Joint Director of Town Planning Aurangabad

05 Dy. Director of Town Planning Development Plan Special Unit Aurangabad

06 Aurangabad Municipal Corporation Aurangabad Through Commissioner

{4} wp198216.odt

07 The Mayor,

Municipal Corporation, Aurangabad

08 The Municipal Corporation Aurangabad Municipal Corporation, Aurangabad Respondents

Mr.D.P.Palodkar, advocate for the petitioner. Mr.A.B.Girase, Government Pleader for Respondents No.1 to 5. Mr.Vijaysingh Thorat, Senior Counsel i/by Shri J.R.Shah, advocate for Respondents No.6 and 8.

Mr.A.M.Karad, advocate for Respondent No.7.

ig WITH (3) WRIT PETITION NO. 7435 OF 2016

01 Sau Shakuntala Shankarlal Korodiwal age 69 years, occ. Business r/o Plot No. 29, Bhagwati Colony, Near Jawahar Colony,

Aurangabad

02 Suresh Appasaheb Jadhav age 50 years, occ. Service r/o Plot No. 65/66, Survey No. 46, Rajgurunagar, Shahnoorwadi, Aurangabad.

03 Rajendra Ramdas Patil age 47 years, occ. Business r/o Samarth Automobiles, Jawahar Colony,

Aurangabad.

04 Smt Sudha yashwantrao Patil age 69 years, occ. Household r/o Plot No. 16, Shriramnagar, Jawahar Colony, Aurangabad.

05 Sau Hemlata Gajanan Late

{5} wp198216.odt

age 33 years, occ. Household

r/o Sawad, Tal Risod, Dist. Washim

06 Smt Jogindarkaur Sarjeetsing Jabinda age 62 years, occ. Pensioner r/o 59, Dashmeshnagar, Aurangabad.

07 Gurupratapsingh Sarjeetsingh Jabinda age 36 years, occ. Business r/o 59, Dashmeshnagar, Aurangabad.

08 Rajpalsingh Sarjeetsingh Jabinda

age 35 years, occ. Business r/o 59, Dashmeshnagar, Aurangabad.

09 Kailas Shankarlal Karodiwal age 38 years, occ. Business r/o Plot No. 29, Bhagwati Colony, Aurangabad.

10 Yogesh Shankarlal Karodiwal

age 35 years, occ. Business r/o Plot no. 29, Bhagwati Colony, Aurangabad.

11 Dr. Dnyaneshwar Chandrabhan Zade

age 34 years, occ.Medical Practitioner r/o Plot No. 40, Sahakar Nagar, Aurangabad. Petitioners

Versus

01 The State of Maharashtra Through Urban Development Department, Mantralaya, Mumbai 400 032.

02 The Secretary, Urban Development Department -1, Mantralaya,

{6} wp198216.odt

Mumbai 400 032.

03 The Director of Town Planning Central Building

Pune

04 Joint Director of Town Planning Aurangabad

05 Dy. Director of Town Planning Development Plan Special Unit Aurangabad

06 Aurangabad Municipal Corporation Aurangabad

07 The Mayor,

Through Commissioner

Municipal Corporation,

Aurangabad

08 The Municipal Corporation Aurangabad Municipal Corporation,

Aurangabad Respondents

Mr.D.P.Palodkar, advocate for the petitioner. Mr.A.B.Girase, Government Pleader for Respondents No.1 to 5. Mr.Vijaysingh Thorat, Senior Counsel i/by Shri J.R.Shah, advocate for Respondents No.6 and 8.

Mr.A.M.Karad, advocate for Respondent No.7.

WITH (4) WRIT PETITION NO. 3248 OF 2016

Shri Vitthalrao Rangnathrao Ambarwadikar age 68 years, occ. Business & Agril. R/o 212 Samarthnagar, Aurangabad Dist. Aurangabad Petitioner

Versus

01 The State of Maharashtra

{7} wp198216.odt

Through its Secretary

Urban Development Department Mantralaya, Mumbai 32.

02 The Director of Town Planning Aurangabad

03 The Deputy Director of Town Planning

Aurangabad

04 Aurangabad Municipal Corporation Through its Commissioner

05 Assistant director of Town Planning Municipal Corporation, Aurangabad

Joint Director of Town Planning Municipal Corporation, Aurangabad

07 Deputy Director of Town Planning (Special unit) Municipal Corporation, Aurangabad Respondents

Mr. V. D. Sapkal, advocate for the petitioner. Mr.A.B.Girase, Government Pleader for Respondents No.1 to 4.

Mr.Vijaysingh Thorat, Senior Counsel i/by Shri J.R.Shah, advocate for Respondents No.6. Mr.A.M.Karad, advocate for Respondents 5, 6 & 7.

WITH (5) WRIT PETITION NO. 2401 OF 2016

Smt. Hazirabee w/o Ahemadkhan

age 62 years, occ. Household & Agril r/o Satara Parisar, Aurangabad Tq. & Dist. Aurangabad Petitioner

Versus

01 The State of Maharashtra Through its Secretary, Urban Development Department

{8} wp198216.odt

Mantralaya, Mumbai 32.

02 The Director of Town Planning Aurangabad

03 The Deputy Director of Town Planning Aurangabad

04 Aurangabad Municipal Corporation Through its Commissioner

05 Assistant Director of Town Planning Municipal Corporation, Aurangabad

06 Joint Director of Town Planning

Municipal Corporation, Aurangabad

Assistant Director of Town Planning Municipal Corporation, Aurangabad

08 Deputy Director of Town Planning (Special Unit) Municipal Corporation, Aurangabad Respondents

Mr. V.D. Sapkal, advocate for petitioner.

Mr. A.B. Girase, Government Pleader for Respondents 1 to 3. Mr. Vijaysingh Thorat, Senior Counsel i/by Mr. J.R. Shah, advocate for Respondents 6 & 8.

Mr. A.M. Karad, advocate for Respondent no. 4.

WITH (6) WRIT PETITION NO. 2400 OF 2016

01 Nazir Khan s/o Rahim Khan

age 50 years, Occ.Agriculturist R/o Afwan Colony, Aurangabad Dist. Aurangabad.

02 Nasir Khan s/o Rahim Khan Age 45 years, Occ. Business R/o Afwan Colony, Aurangabad Dist. Aurangabad

{9} wp198216.odt

03 Nasim Khan S/o Rahim Khan

Age 45 years, Occ. Business R/o Afwan Colony, Aurangabad Dist. Aurangabad

04 Rashid Khan S/o Rahim Khan Age 32 years, Occ. Business R/o Afwan Colony, Aurangabad

Dist. Aurangabad Petitioners

Versus

01 The State of Maharashtra

Through its Secretary, urban Development Department,

Mantralaya, Mumbai 32.

The Director of Town Planning Aurangabad

03 The Deputy Director of Town Planning Aurangabad

04 Aurangabad Municipal Corporation through its Commissioner

05 Assistant Director of Town Planning Municipal Corporation, Aurangabad

06 Joint Director of Town Planning

Municipal Corporation, Aurangabad

07 Assistant Director of Town Planning, Municipal Corporation, Aurangabad

08 Deputy Director of Town Planning (Special Unit) Municipal Corporation, Aurangabad.

Mr. V.D. Sapkal, advocate for petitioner. Mr. A.B. Girase, Government Pleader for Respondents 1 to 3. Mr. Vijaysingh Thorat, Senior Counsel i/by Mr. J.R. Shah, advocate for Respondents 6 & 8.

Mr. A.M. Karad, advocate for Respondent no. 4.

{10} wp198216.odt

WITH (7) WRIT PETITION NO. 2399 OF 2016

Smt. Gangabai Vitthalrao Ghuge (Ambarwadikar) Age 65 years, Occ. Business & Agril.

R/o 212 Samarthnagar, Aurangabad Dist. Aurangabad. Petitioner

Versus

01 The State of Maharashtra Through its Secretary,

Urban Development Department, Mantralaya, Mumbai

02 The director of Town Planning

Aurangabad.

03 The Deputy Director of Town Planning Aurangabad.

04 Aurangabad Municipal Corporation

Through its Commissioner

05 Assistant Director of Town Planning Municipal Corporation, Aurangabad

06 Joint Director of Town Planning Municipal Corporation, Aurangabad

07 Assistant Director of Town Planning Municipal Corporation, Aurangabad

08 Deputy Director of Town Planning (Special Unit) Municipal Corporation, Aurangabad. Respondents

Mr. V.D. Sapkal, advocate for petitioner. Mr. A.B. Girase, Government Pleader for Respondents 1 to 3, 6 &

8.

{11} wp198216.odt

Mr. Vijaysingh Thorat, Senior Counsel i/by Mr. J.R. Shah, advocate

for Respondents 6 & 8.

Mr. A.M. Karad, advocate for Respondent no. 4.

WITH (8) WRIT PETITION NO. 2398 OF 2016

Shri Vinod S/o Gangabishan Agrawal Age 49 years, Occ. Contractor R/o C-1, Pride Park, Vedant Nagar Aurangabad, Dist. Aurangabad. Petitioner

Versus

The State of Maharashtra Through its Secretary, Urban Development Department, Mantralaya, Mumbai 32.

02 The Director of Town Planning Aurangabad

03 The Deputy Director of Town Planning Aurangabad

04 Aurangabad Municipal Corporation Through its Commissioner

05 Assistant Director of Town Planning }

Municipal Corporation, Aurangabad } } 06 Joint Director of Town Planning } Municipal Corporation, Aurangabad } } Deleted

07 Assistant Director of Town Planning } Municipal Corporation, Aurangabad } } 08 Deputy Director of Town Planning } (Special Unit) Municipal Corporation } Aurangabad } Respondents

Mr. V.D. Sapkal, advocate for petitioner.

{12} wp198216.odt

Mr. A.B. Girase, Government Pleader for Respondents 1 to 3.

Mr. A.M. Karad, advocate for Respondent no. 4. Respondent nos. 5 to 8 deleted.

WITH (9) WRIT PETITION NO. 3579 OF 2016

Shaikh Babu Shaikh Rajmohammad age 46 years, Occ. Business R/o Chikalthana, Aurangabad Tq. & Dist. Aurangabad. Petitioner

Versus

The State of Maharashtra Through Urban Development Department, Mantralaya, Mumbai 400 032.

02 The Secretary, Urban Development Department -1, Mantralaya,

Mumbai 400 032.

03 The Director of Town Planning Central Building Pune

04 Joint Director of Town Planning

Aurangabad

05 Dy. Director of Town Planning Development Plan Special Unit Aurangabad

06 Aurangabad Municipal Corporation Aurangabad Through Commissioner

07 The Mayor, Municipal Corporation, Aurangabad

{13} wp198216.odt

08 The Municipal Corporation

Aurangabad Municipal Corporation, Aurangabad Respondents

Mr.Yogesh P. Deshmukh, advocate for the petitioner. Mr.A.B.Girase, Government Pleader for Respondents No.1 to 5. Mr.Vijaysingh Thorat, Senior Counsel i/by Shri J.R.Shah, advocate

for Respondents No.6 and 8. Mr.A.M.Karad, advocate for Respondent No.7.

WITH

(10) WRIT PETITION NO. 3580 OF 2016

Kanchannagar Sahakari Gruhnirman Sanstha Ltd. Scheme - C, Nakshtrawadi, Aurangabad Through its Secretary

Shri D.B. Josalkar Petitioner

Versus

01 The State of Maharashtra Through Urban Development Department,

Mantralaya, Mumbai 400 032.

02 The Secretary, Urban Development Department -1,

Mantralaya, Mumbai 400 032.

03 The Director of Town Planning Central Building

Pune

04 Joint Director of Town Planning Aurangabad

05 Dy. Director of Town Planning Development Plan Special Unit Aurangabad

{14} wp198216.odt

06 Aurangabad Municipal Corporation

Aurangabad Through Commissioner

07 The Mayor, Municipal Corporation, Aurangabad

08 The Municipal Corporation Aurangabad Municipal Corporation, Aurangabad Respondents

Mr.Yogesh P. Deshmukh, advocate for the petitioner. Mr.A.B.Girase, Government Pleader for Respondents No.1 to 5.

Mr.Vijaysingh Thorat, Senior Counsel i/by Shri J.R.Shah, advocate for Respondents No.6 and 8. Mr.A.M.Karad, advocate for Respondent No.7.

WITH (11) WRIT PETITION NO. 2930 OF 2016

Krishna Sahakari Gruhanirman Sanstha

Maryadit, Mitmita, Tq. & dist. Aurangabad Through its Secretary

Shri Deorao Bhikaji Goje age 70 years, occ. Retired R/o Ajabnagar, Aurangabad Petitioner

Versus

01 The State of Maharashtra Through the Secretary Urban Development Department Mantralaya, Mumbai 400 032.

     02       The Director,
              Town Planning,
              Central Building,
              Pune

     03       The Joint Director
              Town Planning,
              Aurangabad





                                               {15}
                                                                            wp198216.odt




                                                                                
     04       The Dy. Director

Town Planning, Development Plant, Special unit,

Aurangabad

05 The Municipal Corporation Aurangabad

Through Commissioner

06 The Mayor, The Municipal Corporation, Aurangabad

07 The Municipal Commissioner

Auranagabad.

Municipal Corporation, Respondents

Mr.V.B.Kale, advocate for the petitioner. Mr.A.B.Girase, Government Pleader for Respondents No.1 to 4. Mr.Vijaysingh Thorat, Senior Counsel i/by Shri J.R.Shah, advocate for Respondents No.5 and 7.

Mr.A.M.Karad, advocate for Respondent No.6.

CORAM : R.M.BORDE & K.L.WADANE, JJ.

Reserved on : 20th July, 2016

Pronounced on : 5th August, 2016.

JUDGMENT (Per R.M.Borde, J.):

1 Heard. Rule. Rule made returnable forthwith and heard finally by consent of learned Counsel for respective parties.

2 For the reasons recorded in the judgment passed by us today in Writ Petition No.1981 of 2016, grievance raised by the respective petitioners does not survive and these petitions, as

{16} wp198216.odt

such, stand disposed of.

3 Rule accordingly. There shall be no order as to costs.

Pending Civil Applications, if any, do not survive and stand disposed of.




                                                   
              K.L.WADANE                                     R.M.BORDE




                                        
                  JUDGE                                          JUDGE


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