Dharmaji Abhiman Wankhede And ... vs State Of Maha., Through Its ...
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                           FARAD CONTINUATION SHEET
                  IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY




                                                                                      
                            NAGPUR BENCH  : NAGPUR

                     PUBLIC INTEREST LITIGATION NO.123 OF 2015.




                                                                                     
          Dharmaji Abhiman Wankhede and anr. ..vs.. State of Mah. and ors.
        ____________________________________________________________________________________
    Office Notes, Office Memoranda of
    Coram, appearances, Court's orders                                                    Court's or Judge's orders




                                                                       
    or directions and Registrar's orders.
                                      Mr.A.V.Band, Advocate for the petitioners.
                                              
                                      Mrs.Geeta Tiwari, AGP for resp.1 and 3.
                                      
                                             
                                                                CORAM :      B.R.GAVAI AND 
                                                                                     V.M.DESHPANDE, JJ.

DATE : AUGUST 04, 2016.

Though we have granted two weeks' time to the

respondents by way of last chance to file reply, in view of the difficulty expressed by the learned counsel for the respondents, we further grant two weeks' time.

It is, however, made clear that if respondent nos.3 and 4 do not file their replies by the next date, respondent nos.3 and 4 shall personally remain present in the Court.

Stand over to 18th of August, 2016.

                                   JUDGE                                                                    JUDGE 

                       chute





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                                                                 CERTIFICATE




                                                                              

I certify that this Order uploaded is a true and correct copy of original signed order.

Uploaded by : P.Z.Chute,

Pvt.Secretary.

Uploaded on: 05/08/2016.