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Rakesh Jaysukhlal Sanghvi vs M/S Unique Drums & Containers & Ors
2015 Latest Caselaw 306 Bom

Citation : 2015 Latest Caselaw 306 Bom
Judgement Date : 8 September, 2015

Bombay High Court
Rakesh Jaysukhlal Sanghvi vs M/S Unique Drums & Containers & Ors on 8 September, 2015

Date: 8th September 2015

Re: M/s. Unique Drum & Containers & Ors. ... the Insolvent.

Insolvency No. 89 of 2006

Date of Act of

Insolvency .... 20/07/2006 Date of Petition .... August 2006 Date of Adjudn. .... 20/11/2007 _______________________________________________________________________ None Present:

This is an adjourned meeting.

This meeting is fixed to investigate the claim of the claimant-Shri

Shivram Kashiram Ambede lodged herein under an Affidavit of claim dated 14 th January 2009 for Rs.1,55,406/-.

In the absence of claimant and his Advocate, I cannot proceed with the meeting.

Per 1st Asstt. To O.A.

In view of the above, meeting stands adjourned to 3rd November 2015 at 1.30 p.m.

Office is directed to inform the Advocate for the Claimant about the date and time of the next meeting.

jam/vsa

 
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