State Bank Of India vs The Custodian & Ors. Ig
2011 Latest Caselaw 163 Bom

IN THE SPECIAL COURT ( TRIAL OF OFFENCES RELATING
    TO TRANSACTIONS IN SECURITIES) AT BOMBAY.

     MISCELLANEOUS APPLICATION NO. 211 OF 2003.




                                                                           
                                     IN




                                                      
          MISCELLANEOUS PETITION NO. 63 OF 1992




                                                     
State Bank of India.                         ... Applicants.

V/s.




                                         
The Custodian & Ors.          ig             ... Respondents.
                            
( Called for Hg.& F.D.)


Mr. T.K. Cooper with Pratibha Mehta i/b Little & Co. for the Applicant.
            


Mr. Milind Jadhav with Shilpa Bhate i/b Leena Adhvaryu & Associates & Co.
         



for Custodian/Res.No.1.


Mr. Sachin Gade i/b R.A. Shaikh for Notified Parties. Res. Nos.2-4.





Mr. Beni Chatterjee for Res. 5/ Income Tax Dept.


Mr. Nilesh Parekh i/b Mulla & Mulla & CBC for Res.Nos.8 & 10.





Mr. Zal Adnhyarjuna with Ankit Rajput i/b Dave & Girish for SCB.


Ms. Jyoti Sinha i/b Negandhi Shah & Himaytullah for National Housing
Bank.



                                 CORAM : D.K.DESHMUKH,J.

Judge, Special Court DATE : 24th :::February

09/06/2013 17:58:34 :::

P.C.

Adjd to sine - die with liberty to apply.

Sd/-

S.R. Patil.

Associate.