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Sou. Hansatai W/O Vithoba ... vs The Collector, Bhandara And ...
2009 Latest Caselaw 49 Bom

Citation : 2009 Latest Caselaw 49 Bom
Judgement Date : 8 December, 2009

Bombay High Court
Sou. Hansatai W/O Vithoba ... vs The Collector, Bhandara And ... on 8 December, 2009
Bench: D.D. Sinha
                                                                                            1                                                           wp2991.09.odt

                                                  FARAD CONTINUATION SHEET No.
                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY




                                                                                                                                                                          
                                                     NAGPUR BENCH AT NAGPUR




                                                                                                                                
                                       Writ Petition No.2991/2009
                   ( Sou. Hansatai Khboragade ..V/s.. The Collector, Bhandara & others  ) 
     - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - 
    Office Notes, Office Memoranda of Coram,                                                                                         Court's or Judge's orders
    appearances, Court's orders of directions
    and Registrar's orders




                                                                                                                               
    - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - 
                                                        Mr. Anand Parchure, counsel for petitioner.
                                                        Ms B.H. Dangre, Addl. G.P. for respondent no.1.
                                                        Mr. A.Y. Kapgate, counsel for respondent no.2.




                                                                                                     
                                                        CORAM  : D.D. SINHA & F.M. REIS JJ.
                                                                    igth
                                                        DATE      : 8
                                                                         DECEMBER
                                                                                  , 2009
                                                                                        . 

Heard Mr. Parchure learned counsel for petitioner, Ms Dangre learned Addl. G.P. for respondent no.1 and Mr. Kapgate learned counsel for respondent no.2.

Civil Application No.2600/2009 is moved by petitioner seeking permission to add the necessary parties to the

petition.

Application is allowed.

Appropriate amendment in the cause title be carried out forthwith.

Issue notice to added respondent returnable on 5/1/2010.

Stand over to 5/1/2010.

                                                                                       JUDGE                         JUDGE


                                                        Tambaskar.    





 

 
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