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Sheik Dada Miah vs S.Ziyaur Rahiman
2024 Latest Caselaw 8898 AP

Citation : 2024 Latest Caselaw 8898 AP
Judgement Date : 25 September, 2024

Andhra Pradesh High Court - Amravati

Sheik Dada Miah vs S.Ziyaur Rahiman on 25 September, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.M.A.No.480 of 2022

                          PROCEEDING SHEET


Sl.     DATE                            ORDER                            OFFICE
No.                                                                       NOTE

5.    25.09.2024   RNT, J & VN, J
                         Heard Sri Virupaksha Dattatreya Gowda,
                   learned counsel representing Sri Vivekananda
                   Virupaksha, learned counsel for the appellants
                   and   Sri   K.Narsireddy,   learned   counsel   for
                   respondents.

2. Reserved for judgment.

_____________ RNT, J

_____________ VN, J Pab

 
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