The Govt Of Ap vs R Venkata Ratnam
2024 Latest Caselaw 8858 AP

Andhra Pradesh High Court - Amravati

The Govt Of Ap vs R Venkata Ratnam on 24 September, 2024

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                    MAIN CASE No.W.A.No.16 of 2019
                             PROCEEDING SHEET
Sl.No.    DATE                                                         Office
                                       ORDER

Note

19. 24.09.2024 RRR,J & HN,J

The learned counsel for the respondents submits that lis in the present matter is covered by the judgment of the Hon'ble Division Bench of this Court, dated 20.11.2019.

The learned Government Pleader for Revenue seeks time to verify.

Post on 01.10.2024.

Registry is directed to delete the name of Sri P. Roy Reddy, learned counsel for the respondents.

_______ RRR,J

______ HN,J KPV