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The Vice Chairman And Managing Director ... vs Jagabathuni Sree Vani 6 Others
2024 Latest Caselaw 8748 AP

Citation : 2024 Latest Caselaw 8748 AP
Judgement Date : 20 September, 2024

Andhra Pradesh High Court - Amravati

The Vice Chairman And Managing Director ... vs Jagabathuni Sree Vani 6 Others on 20 September, 2024

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: M.A.C.M.A.No.1376 of 2017

                          PROCEEDING SHEET


Sl.    DATE                           ORDER                       OFFICE
No.                                                                NOTE

11. 20.09.2024   RNT, J & VN, J
                         Heard Sri Vinod Kumar Tarlada, learned
                 Standing Counsel for the APSRTC and Sri
                 K.Yaswanth, learned counsel for respondents 1

to 4.

2. Reserved for judgment.

_____________ RNT, J

_____________ VN, J Pab

 
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