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Duddumpudi Lakshmipathi, Adopted ... vs Chelasani Kasturi Bai Died
2024 Latest Caselaw 8747 AP

Citation : 2024 Latest Caselaw 8747 AP
Judgement Date : 20 September, 2024

Andhra Pradesh High Court - Amravati

Duddumpudi Lakshmipathi, Adopted ... vs Chelasani Kasturi Bai Died on 20 September, 2024

APHC010394812007
                   IN THE HIGH COURT OF ANDHRA
                               PRADESH
                                                       [3397]
                           AT AMARAVATI
                     (Special Original Jurisdiction)

         FRIDAY, THE TWENTIETH DAY OF SEPTEMBER
             TWO THOUSAND AND TWENTY FOUR

                             PRESENT

THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                  KRISHNA RAO

                   FIRST APPEAL NO: 632/2007

Between:

Duddumpudi Lakshmipathi, Adopted                 ...APPELLANT
S/o.venkatarayudu

                              AND

Chelasani Kasturi Bai Died and Others       ...RESPONDENT(S)

Counsel for the Appellant:

   1. E V V S RAVI KUMAR & GODA RAMA

Counsel for the Respondent(S):

   1. O MANOHER REDDY

   2.

The Court made the following:
                                     2



JUDGMENT:

1. Today when the matter is taken up for hearing, it was

represented by the learned counsel for the appellant that though

they have made several efforts to contact the party, but the party is

not responding properly and there are no instructions from the

party.

2. The learned counsel for the respondents is also present.

3. The representation made by the learned counsel for the

appellant is recorded.

4. Therefore, the Appeal Suit is dismissed for default. There

shall be no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall

stand closed.

______________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.20.09.2024 PNS

 
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