Citation : 2024 Latest Caselaw 8529 AP
Judgement Date : 17 September, 2024
HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI
MAIN CASE No.: Criminal Appeal No.580 of 2023 PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
18. 17.09.2024 KSR, J & SRK, J (Per Hon'ble Sri Justice K. Sreenivasa Reddy)
Criminal Appeal is dismissed. (Vide separate Judgment) ______ KSR, J
______ SRK, J DRK
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